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Bhoop Singh vs . State Of H.P & Anr.
2023 Latest Caselaw 639 HP

Citation : 2023 Latest Caselaw 639 HP
Judgement Date : 10 January, 2023

Himachal Pradesh High Court
Bhoop Singh vs . State Of H.P & Anr. on 10 January, 2023
Bench: Sandeep Sharma

.

Bhoop Singh vs. State of H.P & anr.

Execution Petition No.455/2020

10.1.2023 Present: Mr. L.N. Sharma, Advocate, for the petitioner.

Mr. B.C. Verma and Mr. Rajan Kahol, Addl. AGs, for respondents/State.

Learned counsel representing the petitioner states

that since the judgment in question stands complied with,

therefore, no further orders are required to be passed in this

petition and the matter is closed.

(Sandeep Sharma)

Judge

10th January, 2023

(CS)

 
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