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Bal Ram vs . Devesh Kumar And Others
2023 Latest Caselaw 492 HP

Citation : 2023 Latest Caselaw 492 HP
Judgement Date : 7 January, 2023

Himachal Pradesh High Court

Bal Ram vs . Devesh Kumar And Others on 7 January, 2023

Bench: Satyen Vaidya

Bal Ram vs. Devesh Kumar and others

COPC No. 350 of 2022

.

07.01.2023 Present: Mr. Kush Sharma, Advocate, for the petitioner.

Mr. Manoj Chauhan, Addl. A.G. with Mr. Varun

Chandel, Addl. A.G., for the respondents-State.

Learned counsel for the petitioner has

submitted that the respondents have still not fully

complied with the judgment passed by this Court. They

have shown only partial compliance. He seeks time to file

counter-affidavit to state the facts on oath. Needful be

done within four weeks.

List on 24.03.2023.

7th January, 2023. (Satyen Vaidya) (GR) Judge

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