Sanjeev Kumar vs State Of H.P. & Others
2023 Latest Caselaw 149 HP

                               1




IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                       Civil Writ Petition No.1 of 2023
                                    Date of Decision : January 03, 2023




                                                                 .

Sanjeev Kumar                                               ......Petitioner

                            Versus





State of H.P. & Others                                   ......Respondents
Coram:
The Hon'ble Ms. Justice Sabina, Judge





The Hon'ble Mr. Justice Sushil Kukreja, Judge.
Whether approved for reporting?1
For the petitioner      :          Mr. Surinder Prakash Sharma, Advocate.

For the respondents     :          Mr. Vishal Panwar, Additional Advocate

                                   General.

Sabina, Judge. (Oral)

Learned counsel for the petitioner submits that he may be

permitted to withdraw the petition to enable the petitioner to pursue his

representation (Annexure P-1).

Ordered accordingly.

Pending application(s), if any, shall also stand disposed of.

(Sabina) Judge

(Sushil Kukreja) Judge January 03, 2023 (ps)

Whether reporters of Local Papers may be allowed to see the judgment?