Citation : 2023 Latest Caselaw 1502 HP
Judgement Date : 27 February, 2023
1
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
.
COPC No. 317 of 2021
Date of Decision: 27.02.2023
_______________________________________________________________
Sushma Devi ....Petitioner.
Vs.
Sh. Zakir Hussain .....Respondent.
Coram:
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1 No
For the petitioner: Mr. Lakshay Thakur, Advocate.
For the respondents: Mr. Y.W. Chauhan, Advocate.
Ajay Mohan Goel, Judge (Oral):
Learned counsel appearing for the respondent informs the Court that
the judgment in issue stands complied with in letter and spirit. His statement is
taken on record. Accordingly, these proceedings are ordered to be closed. Notice
is discharged.
(Ajay Mohan Goel)
Judge February 27, 2023 (bhupender)
1 Whether the reporters of the local papers may be allowed to see the Judgment?
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