Anil Kumar vs State Of H.P
2023 Latest Caselaw 19816 HP

Himachal Pradesh High Court

Anil Kumar vs State Of H.P on 26 December, 2023

Author: Virender Singh

Bench: Virender Singh

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                                Cr.MP(M) No. 3113 of 2023
                                               Decided on: 26th December, 2023




                                                                                        .

        Anil Kumar                                                               .......Applicant





                                                     Versus

        State of H.P.                                                                ...Respondent




                                                           of
        Coram
        The Hon'ble Mr. Justice Virender Singh, Judge.
        Whether approved for reporting?1
                                  rt
        For the applicant:                          Mr. Divya Raj Singh, Advocate.

        For the respondent:                         Mr. Jitender Kumar Sharma,
                                                    Addl. A.G

        Virender Singh, Judge (Oral)

Learned counsel for the applicant seeks

permission to withdraw the instant petition.

2. Accordingly, the petition is dismissed as

withdrawn.

        December 26, 2023                                                 ( Virender Singh )
                  (naveen)                                                      Judge

1 Whether the reporters of Local Papers may be allowed to see the judgment? Yes.