Manoj Kumar vs State Of Himachal Pradesh
2023 Latest Caselaw 19807 HP

Himachal Pradesh High Court

Manoj Kumar vs State Of Himachal Pradesh on 26 December, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

                                            1

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                                .

                                                      Cr.MP(M) No.3095 of 2023
                               Date of Decision: 26.12.2023
    ___________________________________________________





     Manoj Kumar
                                               ....Petitioner




                                                     of
                                      Versus

    State of Himachal Pradesh
                                           ...Respondent
    ___________________________________________________
                           rt
    Coram

    Hon'ble Mr. Justice Sushil Kukreja, Judge

    Whether approved for reporting?1
    ________________________________________________



    For the petitioner            :             Ms.Deepmala Sharma, Advocate
                                                as Legal Aid Counsel.
                           Mr. B.N.Sharma, Additional




    For the respondent :
                           Advocate General.
    ________________________________________________





    Sushil Kukreja, Judge (Oral)

At this stage, learned legal aid counsel for the

petitioner seeks permission of this Court to withdraw the

present petition with liberty to file afresh at appropriate stage.

2. In view of the submission made by learned legal

aid counsel for the petitioner, the present petition is dismissed

as withdrawn with liberty, as aforesaid. 1 Whether reporters of Local Papers may be allowed to see the judgment?

Pending miscellaneous application(s), if any, shall

.

also stand disposed of.

                                              ( Sushil Kukreja )
    December 26, 2023                                 Judge
          (VH)




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