Krishnu Ram vs Hpseb & Others
2023 Latest Caselaw 19136 HP

Himachal Pradesh High Court

Krishnu Ram vs Hpseb & Others on 11 December, 2023

              IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                       CWP No. 7954 of 2022
                                                       Date of Decision: 11.12.2023




                                                                                          .
           Krishnu Ram                                                           .....Petitioner.





                                               Versus

         HPSEB & others                                                     .....Respondents.





         Coram
         Hon'ble Mr. Justice Bipin Chander Negi, Judge.
         Whether approved for reporting?1




                                                             of
         For the petitioner:                  Mr. Onkar Jairath, Advocate.
         For the respondents:                 Mr. Raj Pal Thakur, Advocate.

         Bipin Chander Negi, Judge (oral)

rt Learned counsel for the petitioner submits that since

relief, as prayed for, stands granted, hence the instant petition is

dismissed as having become infructuous.

Pending miscellaneous application (s), if any, shall

also stand disposed of.

(Bipin Chander Negi) Judge

December 11, 2023 (Nisha)

Whether reporters of Local Papers may be allowed to see the judgment? Yes.