Bunty Kumar vs Himachal Pradesh State Electricity ...
2023 Latest Caselaw 18924 HP

Himachal Pradesh High Court

Bunty Kumar vs Himachal Pradesh State Electricity ... on 5 December, 2023

Bench: Vivek Singh Thakur, Sandeep Sharma

           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                               Execution Petition (T) No.70 of 2020
                                                                  Decided on: 05.12.2023
    Bunty Kumar                                                                .... Petitioner
                                                 Versus




                                                                                  .
    Himachal Pradesh State Electricity Board Limited & Anr.





                                                     .... Respondents
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge
    The Hon'ble Mr. Justice Sandeep Sharma, Judge





    Whether approved for reporting1 :

    For the Petitioner:                 Mr. Daleep Chand, Advocate, vice Mr.
                                        V.D.Khidtta, Advocate.




                                                      of
    For Respondents:                    Ms. Sunita Sharma, Senior Advocate with
                                        Mr. Dhananjay Sharma, Advocate.

    Vivek Singh Thakur, J (oral)

rt Learned counsel for the petitioner submits that

grievance of the petitioner has been redressed, therefore, this

petition has become infructuous. Disposed of accordingly, being

infructuous alongwith pending applications, if any.

                                                                  (Vivek Singh Thakur)




                                                                         Judge





                                                                  (Sandeep Sharma)
    December 05, 2023                                                   Judge
        (shankar)

Whether Reporters of local newspaper are permitted to see the judgment ?