Citation : 2023 Latest Caselaw 12237 HP
Judgement Date : 23 August, 2023
State of H.P. Vs. Karamdin & connected matters
Cr. Appeals No. 191 of 2010, 192 of 2010, 193 of 2010 and 266 of 2010
.
23.8.2023 Present: Mr. Mohinder Zharaick, Addl. A.G. with Ms. Sunaina and Ms. Leena Guleria, Deputy AGs, for the appellant-State. (in all the appeals)
Mr. N.K. Thakur, Senior Advocate with Ms. Ritu Singh and Mr. Divya Raj Singh, Advocate, for the respondents. (in all the appeals)
Arguments heard. Judgment reserved. .
(Virender Singh)
Judge August 23, 2023 (kalpana)
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