Shanti Swaroop And Others vs Engineer-In-Chief And Others
2023 Latest Caselaw 11292 HP

             IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
                                              CWPOA No. 6989 of 2019
                                            Decided on: August 8, 2023
    ________________________________________________________




                                                                                .
    Shanti Swaroop and others                       ........... Petitioners





                                      Versus
    Engineer-in-Chief and others                       ....Respondents
    ________________________________________________________
    Coram: Hon'ble Mr. Justice Sandeep Sharma, Judge.





    Whether approved for reporting? 1

    For the appellants                     :      Mr. Aman Deep Sharma, Advocate.

    For the Respondents                    :
                                  Mr. Rajan Kahol, Mr. Vishal Panwar





                                  and Mr. B.C. Verma, Additional
                                  Advocates General with Mr. Ravi
                                  Chauhan, Deputy Advocate General,
    ________________________________________________________
    Sandeep Sharma, Judge (oral):

Learned counsel for the petitioner states that he has

instructions to withdraw the present petition.

2. In view of above, present petition is dismissed as withdrawn,

alongwith all pending applications.

(Sandeep Sharma) Judge

August 8, 2023 (vikrant)

Whether the reporters of the local papers may be allowed to see the judgment?