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Naresh Kumar vs State Of Himachal Pradesh & ...
2023 Latest Caselaw 11100 HP

Citation : 2023 Latest Caselaw 11100 HP
Judgement Date : 7 August, 2023

Himachal Pradesh High Court
Naresh Kumar vs State Of Himachal Pradesh & ... on 7 August, 2023
Bench: Sushil Kukreja
                                              1



          IN THE HIGH COURT OF HIMACHAL PRADESH
                          SHIMLA
                            Cr.MMO No.502 of 2023
                                            Date of Decision: 07.08.2023




                                                                          .

    Naresh Kumar                                                      ...Petitioner


                                            Versus





    State of Himachal Pradesh & Another                           .....Respondents

    Coram:





    The Hon'ble Mr. Justice Sushil Kukreja, Judge.
    Whether approved for reporting?1
    For the Petitioner             :        Ms.       Menka                       Gupta,
                   r                        Advocate.

    For Respondent No.1 :                   Mr. Jitender Kumar Sharma,
                                            Mr. B.N. Sharma and Mr. Raj
                                            Kumar       Negi,    Additional
                                            Advocates General.



    For Respondent No.2. :                  Ms. Lalita Sharma, Advocate.

                                            SI, Rajat, Investigating Officer,




                                            Police Station Kala Amb,
                                            Nahan, District Sirmaur, H.P.,





                                            present in person.

    Sushil Kukreja, Judge (Oral)

Status report has been filed.

2. At this stage, learned counsel for the petitioner

seeks permission of this Court to withdraw the present

petition.

Whether reporters of Local Papers may be allowed to see the judgment?

3. Therefore, in view of the submission made by

learned counsel for the petitioner, the present petition is

dismissed, as withdrawn.

.

Pending miscellaneous application(s), if any, also

stands disposed of.

(Sushil Kukreja), Judge.

August 07, 2023

(subhash)

 
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