Sammar Chauhan & Ors vs . Hrtc
2023 Latest Caselaw 3696 HP

Sammar Chauhan & ors Vs. HRTC

.

CWP No. 4352 of 2020, 6753,

6755 to 6763. 6806 to 6809, 6942, 7215/2021, 771 & 3510 of 2022

10.4.2023 Present: Mr. Peeyush Verma, Mr. Sat Prakash,

Mr. Panku Chaudhary and Mr. Surinder Saklani, Advocates, for the petitioner(s).

Mr. Vikas Rajput, Advocate, for the

respondent(s).

List on 24.4.2023. In the meantime,

learned counsel for the petitioner(s) are free to file an

appropriate application without an accompanying

affidavit, in those of the cases where judgment in

question has not been complied with.

(Tarlok Singh Chauhan) Judge

(Virender Singh)

Judge April 10, 2023 (kalpana)