Himachal Pradesh High Court
Narain Dass vs The Principal Secretary ... on 3 April, 2023
Bench: Sabina, Acting Justice, Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWPOA No.851 of 2019 alongwith CWPOA Nos.5953,
6068, 6069, 6105, 6115, 6157, 7222, 7338, 7856 of
2019, CWPOA Nos.1097, 1240, 1266, 1279, 1301,
.
1506, 1659, 3604, 5920 and 6028 of 2020
Date of Decision : 3rd April, 2023
1. CWPOA No.851 of 2019
Narain Dass
...... Petitioner
Versus
The Principal Secretary (Personnel) and others
......Respondents
2. CWPOA No.5953 of 2019
Jeet Ram
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
3. CWPOA No.6068 of 2019
Kashmiri Lal
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
4. CWPOA No.6069 of 2019
Dola Ram
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
5. CWPOA No.6105 of 2019
Dev Raj
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
6. CWPOA No.6115 of 2019
Dhani Ram
...... Petitioner
Versus
.
The State of Himachal Pradesh and another
......Respondents
7. CWPOA No.6157 of 2019
Jarai Singh
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
8. CWPOA No.7222 of 2019
Gopal Singh
...... Petitioner
r Versus
The State of Himachal Pradesh and others
......Respondents
9. CWPOA No.7338 of 2019
Pratap Singh
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
10. CWPOA No.7856 of 2019
Narain Dass
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
11. CWPOA No.1097 of 2020
Man Bhadur
...... Petitioner
Versus
The Forest Corporation and another
......Respondents
12. CWPOA No.1240 of 2020
Narender Singh
...... Petitioner
Versus
.
The State of Himachal Pradesh and others
......Respondents
13. CWPOA No.1266 of 2020
Ram Piari
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
14. CWPOA No.1279 of 2020
Rajender Kumar
...... Petitioner
r Versus
The State of Himachal Pradesh and others
......Respondents
15. CWPOA No.1301 of 2020
Roshan Lal
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
16. CWPOA No.1506 of 2020
Kinnori Devi
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
17. CWPOA No.1659 of 2020
Bhag Singh
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
18. CWPOA No.3604 of 2020
Shesh Ram
...... Petitioner
Versus
.
The State of Himachal Pradesh and others
......Respondents
19. CWPOA No.5920 of 2020
Bhag Singh
...... Petitioner
Versus
The State of Himachal Pradesh and others
......Respondents
20. CWPOA No.6028 of 2020
Bidhi Chand
...... Petitioner
Versus
The State of Himachal Pradesh and others
r ......Respondents
Coram:
The Hon'ble Ms. Justice Sabina, Acting Chief Justice
The Hon'ble Mr. Justice Satyen Vaidya, Judge.
Whether approved for reporting?
For the Petitioner(s) : Mr. A.K. Gupta, Advocate.
For the Respondents : Mr. P.P. Singh, Additional Advocate General.
Sabina, Acting Chief Justice (oral)
Learned counsel for the petitioners has submitted that the
controversy involved in these cases is covered by the decision
dated 22nd February, 2022 of the Full Bench of this Court in CWP
1 Whether reporters of Local Papers may be allowed to see the judgment?
No.2711 of 2017, titled Baldev vs. State of Himachal Pradesh
and others and another connected matter.
2. Accordingly, these petitions are disposed of with a direction
.
to the respondents to consider and decide the cases of the
petitioners in terms of the Full Bench decision given by this Court
in Baldev's case, supra, expeditiously, preferably within six
weeks from the date of receipt of copy of this order.
3. Pending miscellaneous application(s), if any, shall also
stand disposed of.
To come up for compliance, on 16.6.2023.
( Sabina )
Acting Chief Justice
( Satyen Vaidya)
Judge
April 03, 2023 (ks)
