Citation : 2022 Latest Caselaw 7502 HP
Judgement Date : 6 September, 2022
Haramrinder Singh and others Vs. Shiv Kumar and others
.
Ext. Pet. No. 30 of 2021
06.09.2022 Present: Mr. R.L. Sood, Senior Advocate with Mr. Arjun
Lall, Advocate for the petitioners/Decree Holders.
Mr. Neeraj Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate for respondent No.1/Judgment Debtor.
r 2022
Execution Petition No. 30 of 2021 & OMP No. 207 of
Heard further, list for continuation on
07.09.2022.
(Ajay Mohan Goel) Judge
September 06, 2022 (Rishi)
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