Office Mashobra vs District Shimla
2022 Latest Caselaw 8909 HP

       IN      THE      HIGH      COURT OF HIMACHAL                    PRADESH,




                                                                      .
                                     SHIMLA





                     ON THE 31st DAY OF OCTOBER, 2022





                                BEFORE
                 HON'BLE MR. JUSTICE AJAY MOHAN GOEL
                            CIVIL SUIT No.69 of 2021





    Between:

    SH.CHANDAN    THAKUR      @
    KHEM    CHAND,   S/O   SH.
    KESHAV RAM, R/O VILLAGE
    SARUILA   BARUILA,
                       r POST

    OFFICE MASHOBRA, TEHSIL
    AND DISTRICT SHIMLA, H.P.
                                                                       ....PLAINTIFF.


    (BY MR. AJAY SHARMA, ADVOCATE)

    AND




    SH. KULWANT SINGH @
    KAMAL, S/O SH. KESHAV





    RAM,   VILLAGE    SARUILA
    BARUILA,   POST    OFFICE
    MASHOBRA,    TEHSIL AND





    DISTRICT SHIMLA, H.P.


                                                                 ....DEFENDANT.


    (BY MR. ROMESH VERMA, ADVOCATE)

    Whether approved for reporting?1 No


            This Civil Suit coming on for orders this day, the Court passed the following:




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                JUDGMENT

.

Taking into consideration the pecuniary jurisdiction

involved in this suit, the same is disposed of, with the direction that

the case is ordered to be transferred to the Court of learned District

Judge, Shimla, District Shimla, H.P. and the parties through

counsel are directed to appear before the said Court on 03.03.2023.

Pending miscellaneous applications, if any, also stand disposed of.

(Ajay Mohan Goel) Judge October 31, 2022 (Rishi)