Naresh Kumar Goyal vs Chander Kishore
2022 Latest Caselaw 8903 HP

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Naresh Kumar Goyal Versus Chander Kishore

Sharma & others Civil Revision No.173 of 2022

31.10.2022 Present: Mr. N.K. Bhalla, Advocate, for the petitioner.

Civil Revision No.173 of 2022

Issue notice to the respondents, returnable

for 15.12.2022, on steps being taken within one

week.

CMP No.15041 of 2022

Notice in above terms. Learned counsel for

the applicant informs the Court that arrears of rent

as determined by the learned Appellate Authority

stand already deposited by the applicant.

In this view of the matter, further execution

of the judgment passed by the learned Appellate

authority, under challenge, shall remain stayed till

further orders.

(Ajay Mohan Goel) Judge October 31, 2022 (Rishi)