Citation : 2022 Latest Caselaw 8787 HP
Judgement Date : 21 October, 2022
.
Ram Lal Thakur Versus Executive Engineer
Kumarsain Div. HPPWD Ex. Petition No.04 of 2021
21.10.2022 Present: Mr. I.S. Chandel, Advocate, for the Decree Holder/ claimant.
M/s Dinesh Thakur and Sanjeev Sood,
Additional Advocates General, for the Judgment
Debtor/respondent.
As prayed for, list for hearing on 23.11.2022. In
the meanwhile, the Decree Holder to furnish the details
of the calculations, in terms whereof, the amount has
been deposited.
(Ajay Mohan Goel) Judge October 21, 2022 (Rishi)
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