Raj Kumar vs . State Of H.P. And Ors.
2022 Latest Caselaw 8726 HP

Citation : 2022 Latest Caselaw 8726 HP
Judgement Date : 20 October, 2022

Himachal Pradesh High Court

Raj Kumar vs . State Of H.P. And Ors. on 20 October, 2022

Bench: Sabina, Satyen Vaidya

Raj Kumar Vs. State of H.P. and ors.

CWP No. 1813 of 2022

20.10.2022 Present: Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents-State.

Arguments heard. Judgment reserved.

                           r        to                     ( Sabina )
                                                             Judge


                                                        ( Satyen Vaidya )



                                                              Judge

             20th October, 2022




                (sushma)

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