Raman Verma vs . Hpssc Hamirpur
2022 Latest Caselaw 8725 HP

Raman Verma vs. HPSSC Hamirpur

.

CWP No. 3777 of 2022

20.10.2022 Present: Mr. Vishal Mohan, Advocate for the petitioner.

Ms. Suchitra Sen, Advocate for the respondent.

Learned counsel for the petitioner states

that the judgment in question stands complied

with, as is evident from compliance report dated

18th October, 2022. Therefore, no further orders

are required to be passed in the instant petition

and the matter is accordingly closed.

                                        ( Tarlok Singh Chauhan )
                                                  Judge






             October 20, 2022               ( Virender Singh )
                  (naveen)                        Judge