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Dinesh Negi vs . Sahil Sood
2022 Latest Caselaw 8550 HP

Citation : 2022 Latest Caselaw 8550 HP
Judgement Date : 15 October, 2022

Himachal Pradesh High Court
Dinesh Negi vs . Sahil Sood on 15 October, 2022
Bench: Chander Bhusan Barowalia

Dinesh Negi Vs. Sahil Sood

.

Cr. Revision No. 54/2022

15.10.2022 Present: Mr. Pavinder, Advocate, for the petitioner.

Mr. Sudhir Thakur, Sr. Advocate with Mr. Karun Negi, Advocate, for the respondent.

Learned counsel for the petitioner prays for and

is granted ten days' time to file certified copy of learned trial

Court judgment. List on 28.10.2022.

(Chander Bhusan Barowalia) Judge 15th October, 2022 (raman)

 
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