Citation : 2022 Latest Caselaw 8544 HP
Judgement Date : 15 October, 2022
Meena Ram vs. State of H.P.
.
Cr.MP (M) No.1894 of 2022
15.10.2022 Present: Mr. Lovneesh Singh Thakur, Advocate, for the
petitioner.
Mr. Hemant Vaid, Additional Advocate General, for the respondent-State.
Mr. Jiya Lal Bhardwaj, Advocate, for the complainant.
Arguments heard. Judgment reserved.
(Vivek Singh Thakur), Judge.
15th October 2022
(subhash)
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