Citation : 2022 Latest Caselaw 8358 HP
Judgement Date : 10 October, 2022
Yashwant Singh Vs. State of H.P. & others.
.
CWPOA No. 5123 of 2020
10.10.2022 Present: Mr.Rishab Chandel, Advocate, vice Mr.Gaurav
Gautam, Advocate, for the petitioner.
Ms.Seema Sharma, Deputy Advocate General, for the respondents.
r to CMP-T No. 908 of 2022
Copy of judgment annexed with this application is
taken on record for consideration, subject to all just and legal
exceptions.
The application stands disposed of.
(Vivek Singh Thakur),
Judge.
10th October 2022 (Keshav)
.
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