Citation : 2022 Latest Caselaw 9855 HP
Judgement Date : 24 November, 2022
Kailash Chand vs. Shashi Kumar
.
Civil Revision No. 02 of 2021
24.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Advocate, for the petitioner.
Mr. Servedaman Rathore, Advocate for the respondents.
Arguments heard. Judgment reserved.
r to For pronouncement of judgment, list on 29.11.2022.
(Ajay Mohan Goel) Judge
November 24, 2022 (narender)
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