Citation : 2022 Latest Caselaw 9745 HP
Judgement Date : 23 November, 2022
.
Raj Kumari vs. State of H.P and others
CWP No.6388 of 2022
23.11.2022 Present: Ms. Babita Chauhan, Advocate, on behalf of Mr. A.K.
Gupta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Rakesh Kumar vs. State of H.P. & ors.
CWP No.3671 of 2022
23.11.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 11.04.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Sohan Lal vs. State of H.P. & ors.
CWP No.3679 of 2022
23.11.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
r Learned Deputy Advocate General seeks more time
to file reply.
List again on 11.04.2023.
( Sabina )
Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Usha Rani vs. State of H.P. & ors.
CWP No.3803 of 2022
23.11.2022 Present: Mr. Aturl G. Sood, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the
respondents/State.
Learned Deputy Advocate General seeks more time
to file reply.
List again on 30.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Mamta Devi vs. State of H.P. & Ors.
CWP No.3873 of 2022
23.11.2022 Present: Ms. Aruna Chauhan, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the
respondents/State.
Learned Deputy Advocate General seeks more time
to file reply.
List again on 28.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Sunil Kumar vs. State of H.P. and others.
CWP No.5560 of 2022
23.11.2022 Present: Ms. Rajvinder Sandhu, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the
respondents/State.
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after one week.
( Sabina )
Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
M/s Linkwell Tele Systems Private Ltd. vs. State of H.P. & Ors.
CWP No.5562 of 2022
23.11.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for the petitioner.
Ms. Divya
Sood, Deputy respondent Nos. 1 & 2/State.
r Advocate
Mr. Sanjeev Bhushan, Senior Advocate with Mr. General, for
Rakesh Chauhan, Advocate, for respondent No.3.
At the request of learned counsel for the parties, list
again on 12.12.2022.
Learned Deputy Advocate General is directed to
produce relevant record on the date fixed.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Surender Kumar vs. State of H.P & Ors.
CWP No.5923 of 2022
23.11.2022 Present: Mr. Virender Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General,
for respondent Nos. 1 to 3/State.
Learned Additional Advocate General seeks more
time to file reply.
List again on 09.01.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Chuni La & others. vs. State of H.P & Ors.
CWP No.5924 of 2022
23.11.2022 Present: Mr. Virender Thakur, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General,
for respondent Nos. 1 to 3/State.
Mr. Sunil Mohan Goel, Advocate, for respondent No.4.
Learned counsel for the respondents seek more time
to file reply.
List again on 06.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Roshan Lal vs. State of H.P. & others.
CWP No.6217 of 2022
23.11.2022 Present: Mr. Lalit K. Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General,
for respondent Nos. 1 & 2/State.
Mr. Rajiv Rai, Advocate, for respondent No.3.
Learned counsel for the petitioner seeks time to file
rejoinder to the reply filed on behalf of respondent No.3.
List again on 10.01.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Ajay Kumar vs. State of H.P. & Ors.
CWP No.6615 of 2022
23.11.2022 Present: Ms. Babita Chauhan, Advocate, on behalf of Mr. A.K.
Gupta, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 4/State.
Mr. Tek Ram Sharma, Advocate, for respondent No.5.
CWP No.6615 of 2022 & CMP No.13296 of 2022
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 06.01.2023.
( Sabina )
Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Raj Kumar Thakur vs. State of H.P. & others
CWP No.6696 of 2022
23.11.2022 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General,
for respondent Nos. 1 to 4/State.
Ms. Rajni Kumari, Advocate, for respondent No.5.
Learned counsel for the petitioner seeks time to place
certain documents on record.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Dinesh Verma vs. State of H.P and others
CWP No.7010 of 2022
23.11.2022 Present: Ms. Babita Chauhan, Advocate, on behalf of Mr. A.K.
Gupta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd November, 2022 (reena)
.
Sh. Ram Kumar vs. State of H.P. & Ors.
CWP No.1734 of 2018
22.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Sh.Dharminder Singh vs. State of H.P. & Ors.
CWP No.1733 of 2018
22.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
M/s Laxmi Stone Crusher vs. State of H.P.
CWP No.1586 of 2018
22.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
M/s Mankotia Stone Crusher vs. State of H.P. & Ors.
CWP No.1584 of 2018
22.11.2022 Present: Mr. T.S. Chauhan, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Karan Vir and another vs. State of H.P. and others
CWP No.5124 of 2021
22.11.2022 Present: Mr. Pankaj Mehra, Advocate on behalf of Mr. Kulwant Singh Gill, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondent Nos.1 to 8/State.
Mr. Maan Singh, Advocate, for respondent No.9.
At the request of learned counsel for the petitioner,
list again on 11.04.2023.
( Sabina )
Judge
(Sushil Kukreja)
Judge
22nd November, 2022 (reena)
.
Dharam Singh & Ors. vs.State of H.P. & Ors.
CWP No.4265 of 2021
22.11.2022 Present: Mr. Raman Prashar, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 & 3/State.
Mr. Tara Singh Chauhan, Advocate, for respondent No.2.
Mr. Sunil Mohan Goel, Advocate, for respondent No.4.
At the request of learned counsel for respondent
No.4, list on 21.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Sh. Gajendra Rawat vs. Union of India & Ors.
CWP No.2516 of 2021
22.11.2022 Present: Mr. Devam K. Khanna, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of
India, for respondent No.1.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.2 to 5/State.
Learned counsel for the respondents seek more time
to file reply.
List along with CWPIL No.19 of 2017.
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Vijay Kumar vs. State of H.P. & others.
CWP No.3183 of 2020
22.11.2022 Present: Mr. Rajiv Jiwan, Senior Advocate with Mr. Prashant Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 4, 6, 7 & 9/State.
Mr. Maan Singh, Advocate, for respondent No.5.
Mr. Aman Parth Sharma, Advocate, for respondent No.10.
Learned counsel for respondent No.10 seeks time to
file reply.
List again on 11.04.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Shubah vs. State of H.P. & Ors.
CWP No.126 of 2020
22.11.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General,
for respondent Nos.1 to 3/State.
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 11.04.2023.
( Sabina )
Judge
(Sushil Kukreja)
Judge
22nd November, 2022 (reena)
.
State of H.P. & Ors. vs. Bhag Singh & Ors.
CWP No.2067 of 2019
22.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners.
Respondent No.1, ex parte.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.2.
Mr. Maan Singh, Advocate, for respondent No.3.
Mr. Vishwa Bhushan, Advocate, for respondent No.4.
Learned Deputy Solicitor General of India seeks time
to file reply.
List again on 11.04.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Ashish Sharma vs. State of H.P. & Ors.
CWP No.2590 of 2018
22.11.2022 Present: Mr. Tarun K. Sharma, Advocate,for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General,
for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Ruma Devi vs. State of H.P. & Ors.
CWP No.1666 of 2018
22.11.2022 Present: Mr. Vishwa Bhushan, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos. 1 to 4/State.
Mr. Anil God, Advocate, for respondent No.5.
Mr. Maan Singh, Advocate, for respondent No.6.
Admit.
List along with CWP No.1167 of 2018.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Bhag Singh v. Union of India & ors.
CWP No.1069 of 2017
22.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India,
for respondent No.1.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 2 to 6/State.
Mr. T.S. Chauhan, Advocate, for respondent No.7.
Mr. Vishwa Bhushan, Advocate, for respondent No.8.
Learned counsel for the respondent No.8 seeks time
to file reply.
List again on 11.04.2023.
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Subhash Chand & Anr. vs. State of H.P. & Ors.
CWP No.5881 of 2022
22.11.2022 Present: Ms. Rachna Sharma, Advocate,for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos. 1, 3 to 10/State.
Mr. Maan Singh, Advocate, for respondent No.2.
Mr. Rishi Tandon, Advocate, for respondent Nos.11
and 14.
Learned counsel for the respondents seek time to file
reply.
List again on 28.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
The State of H.P. & Anr. vs. Ramesh Chand & Anr.
CWP No.2086 of 2019
22.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners.
Mr. Vishwa Bhushan, Advocate, for the respondents.
Learned Additional Advocate General requests for an
adjournment.
List again on 11.04.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Harish Chauhan vs. State of H.P. & Ors.
CWP No.4140 of 2019
22.11.2022 Present: Mr. Adarsh K. Vashishta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos. 1 to 3/State.
Mr. Maan Singh, Advocate, for respondent No.4.
Mr. Loveneesh Kanwar, Advocate, for respondent
No.5.
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 11.04.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Mr. Vipin Kumar vs. State of H.P. & Ors.
CWP No.1046 of 2020
22.11.2022 Present: Mr. D.K. Khanna, Advocate, for the petitioners
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
CMP No.12383 of 2021
Learned Additional Advocate General seeks time to
file reply.
List again on 21.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Netar Singh & Ors. vs. State of H.P. & Ors.
CWP No.1340 of 2020
22.11.2022 Present: Mr. Rakesh Kumar Sharma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5 & 7/State.
Mr. Maan Singh, Advocate, for respondent No.6.
Mr. Deepak Kaushal, Advocate, for respondent No.8.
Admit.
In the meantime, pleadings be completed.
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd November, 2022 (reena)
.
Kewal Krishan vs. Himachal Pradesh Road Transport Corporation & Ors.
CWP No.1295 of 2020
21.11.2022 Present: Mr. Govind Kumar Goel and Mr. Shubham Sood, Advocates, for the petitioner.
r to Ms. Shubh Mahajan, Advocate, for the respondents.
List alongwith CWP No.1910 of 2021.
( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022 (reena)
.
Tarsem Chand vs. State of H.P. & Ors.
CWPOA No.2145 of 2020
21.11.2022 Present: Mr. Pranav Kumar, Advocate on behalf of Ms. Shikha Chauhan, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
There is a request for adjournment on behalf of
learned counsel for the petitioner on the ground that there is
bereavement in his family.
List again on 28.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Ramesh Chander vs. Himachal Road Transport Corporation & Ors.
CWPOA No.2154 of 2020
21.11.2022 Present: Mr. Vinod Thakur, Advocate, for the petitioner.
Mr. B.N. Sharma, Advocate, for the respondents.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
.
M/s Ambika Alloys vs. Union of India & Ors.
CWP No.2755 of 2020
21.11.2022 Present: Mr. Ajay Vaidya, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for
respondent No.1/Union of India.
Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, for respondent Nos.2 & 3.
Learned counsel for the petitioner seeks more time to
file rejoinder.
List again on 29.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
State of H.P. vs. The Veterinary & Animal Science Teacher's Association & Another
CWP No.3344 of 2020
21.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for respondent No.1.
Mr. Naresh K. Sharma, Advocate, for respondent
No.2.
Learned counsel for respondent No.2 has submitted
that no reply is required to be filed on behalf of respondent No.2.
Learned Additional Advocate General has submitted
that rejoinder to the reply filed on behalf of respondent No.1 has
been filed in the office. However, the same is not available on
record. Office to check and place the same on record, if in order.
List again on 20.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Sh. Raj Kumar vs. State of H.P and others.
CWP No.3742 of 2020
21.11.2022 Present: Mr. Ramakant Sharma, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the
respondents/State.
CWP No.3742 of 2020
Admit.
CMP No.15628 of 2022
Application for early hearing stands disposed of.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Sh. Mangat Ram vs. State of H.P. & anr.
CWPOA No.4433 of 2020
21.11.2022 Present: Mr. N.D. Sharma, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for
respondent No.1/State.
Mr. Shashi Shirshoo, Advocate, for respondent No.2.
Admit.
( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022 (reena)
.
Parvati Devi vs. State of H.P. and others
CWPOA No.4435 of 2020
21.11.2022 Present: Mr. G.R. Palsra, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the
respondents/State. l
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 09.01.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Dr. P.K. Kaundal vs. State of H.P. and others
CWPOA No.4436 of 2020
21.11.2022 Present: Mr. Parveen Chandel, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the
respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022
(reena)
.
The Bhagal Land Loosers Co-operative Truck Operators Society Darlaghat vs. State of H.P. &
Ors.
CWP No. 5196 of 2020
21.11.2022 Present: Mr. Paresh Sharma, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Surinder Saklani, Advocate, for respondent No.4.
Mr. Karun Negi, Advocate, for respondent No.5.
CWP No. 5196/2020 & CMP No.12120/2020
Learned counsel for respondent No.5 seeks more
time to file reply.
List again on 30.12.2022.
Interim order to continue.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
.
Monu Kumar vs. Union of India & others.
CWP No. 4276 of 2021
21.11.2022 Present: Mr. Vinod Chauhan, Advocate for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for
respondent No.1/Union of India.
Ms. Shreya Chauhan, Advocate, for respondent Nos.2 & 3.
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 10.04.2023.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
.
Lavinder Kumar vs. State of H.P. & Ors.
CWP No. 7688 of 2021
21.11.2022 Present: Mr. Ajay Singh Kashyap, Advocate for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General,
for the respondents/State.
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 10.04.2023.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
.
Babli Devi vs. State of H.P. & ors.
CWP No. 7748 of 2021
21.11.2022 Present: Mr. Pankaj Chauhan, Advocate on behalf of Mr. Vikas Rajput, Advocate for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 6/State.
Mr. Vishwa Bhushan, Advocate, for respondent Nos. 7
and 8.
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 27.12.2022.
Interim order to continue.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
.
Sanjay Kumar vs. Uma Kumari
FAO(FC) No.14 of 2022
21.11.2022 Present: Mr. V.S. Chauhan, Senior Advocate with Mr. Ajay K.
Chauhan, Advocate for the appellant.
Ms. Manju Dhatwalia, Advocate, for the respondent.
List before National Lok Adalat on 27.11.2022.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
.
Dr. Rakesh Kumar Sharma vs. State of H.P. & Ors.
R.P. No.280 of 2022
21.11.2022 Present: Mr. Ravi Tegta, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General,
for the respondents/State.
Learned counsel for the petitioners requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
.
Santosh Devi vs. State of H.P. & others.
CWP No.603 of 2022
21.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWP No.603/2022 & CMP No.1081/2022
Learned Senior Counsel for the petitioner requests
for an adjournment.
As requested, list again on 21.12.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Ranvijay Singh vs. State of H.P. and others.
CWP No.1203 of 2022
21.11.2022 Present: Mr. Janesh Mahajan, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General,
for the respondents.
Learned counsel for the petitioner seeks more time to
file rejoinder.
List again on 10.04.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Raj Kumar vs. State of H.P. & others.
CWP No.1609 of 2022
21.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 & 2/State.
Mr. Shyam Singh Chauhan, Advocate, for respondent
Learned counsel for the petitioner seeks more time to
file rejoinder.
List again on 27.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Parveen Kumar vs. State of H.P. & another
CWP No.3004 of 2022
21.11.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Learned Additional Advocate General requests for an
adjournment.
As requested, list again on 11.01.2023.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Seema Devi vs. State of H.P. & others.
CWP No.3283 of 2022
21.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3.
Learned Additional Advocate General requests for an
adjournment.
As requested, list again on 01.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st November, 2022 (reena)
.
Abit Kumar vs. Rogi Kalyab Samiti and another
CWP No.8018 of 2022
18.11.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General,
for the respondent No.2/State.
CWP No.8018/2022 & CMP No.16069/2022
Notice. Mr. Ajay Vaidya, learned Senior Additional
Advocate General accepts notice on behalf of respondent No.2 and
seeks time to file reply.
Let notice be issued to respondent No.1, returnable for
04.01.2023, on taking steps within a period of one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th November, 2022 (reena)
.
M/s Mahesh Udyog vs. State of H.P. and others.
CWP No.2574 of 2016
17.11.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned Senior Additional Advocate General requests
for an adjournment.
As requested, list after four weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
17th November, 2022 (reena)
.
Tej Singh Thakur vs. Commissioner of Income Tax Shimla.
ITA No.6 of 2017 with ITA No. 12 of 2017
17.11.2022 Present: Mr. Ajay Vaidya, Advocate, for the appellant(s) in both the appeals.
Ms.
Vandana Kuthiala, Advocate, respondent(s) in both the appeals.
r for the
Learned counsel for the appellant(s) requests for an
adjournment.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th November, 2022 (reena)
.
M/s Ericsson India Private Limited vs. The Additional Excise & Taxation Commissioner-cum-
Appellate Authority and others.
Civil Revision No.46 of 2017
17.11.2022 Present: Mr. Goverdhan Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an
adjournment.
As requested, list on 22.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th November, 2022 (reena)
.
State of H.P. and others vs. Sadh Ram
CWP No.275 of 2017
17.11.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners/State.
Mr. Surender Thakur, Advocate, for the respondent.
Learned counsel for the respondent requests for an
adjournment.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th November, 2022 (reena)
.
Partap Singh Thakur vs. State of H.P. a/w connected matter.
Cr. Appeal No.560 of 2017 with Cr. Appeal No. 243 of 2018.
Cr. Appeal No. 560 of 2017
17.11.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Dinesh Thakur, Advocate, for the appellant. Ms. Divya Sood, Deputy Advocate General, for the respondent/State.
Cr. Appeal No. 243 of 2018
Mr. Vipul Sharda, Advocate, for the appellant.
Ms. Divya Sood, Deputy Advocate General, for respondent No.1/State.
Mr. Vivek Sharma, Advocate, for respondent No.2.
Mr. N.S. Chandel, Senior Advocate with Mr. Dinesh
Thakur, Advocate, for respondent No.3.
Mr. Dheeraj K. Verma, Advocate, for respondent No.4.
Cr. Appeal No.560/2017 with Cr. Appeal No. 243/2018.
Learned counsel for the appellant in Cr. Appeal No.243 of
2018 requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th November, 2022 (reena)
.
Dina Lal vs. State of H.P. & Ors.
LPA No.2 of 2018
17.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. V.D. Khidtta, Advocate, for respondent No.3 & 4.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after one week.
( Sabina )
Judge
(Sushil Kukreja) Judge
17th November, 2022 (reena)
.
State of H.P. & others vs. Deepak Chandel
CWP No.1578 of 2018
17.11.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners.
Mr. Onkar Jairath, Advocate, for the respondent.
Learned Additional Advocate General requests for an
adjournment.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th November, 2022 (reena)
.
Prem Chand vs. State of H.P.
Cr. Appeal No.492 of 2018
17.11.2022 Present: Ms. Leena Guleria, Advocate, for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General, for
the respondent/State.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th November, 2022 (reena)
.
Mrs. Shashi Bala vs. State of Himachal Pradesh & Ors.
CWP No.7964 of 2022
16.11.2022 Present: Mr. R.K. Gautam and Mr. Pawan Gautam, Advocates, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 3.
CWP No.7964/2022 & CMP No.15925/2022
Notice. Mr. Vikrant Chandel, learned Deputy Advocate
General accepts notice on behalf of respondent Nos.1 to 3 and seeks
time to file reply.
Let notice be issued to respondent No.4, returnable for
19.12.2022, on taking steps within a period of one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th November, 2022 (reena)
.
Pr. Commissioner of Income Tax vs. M/s Ajay Kumar Sood Engineers and Contractors
ITA No.2 of 2019
16.11.2022 Present: Mr. Devi Singh, Advocate on behalf of Ms. Vandana Kuthiala, Advocate, for the appellant.
Ms. Narvada, Advocate on behalf of Mr. Ajay Vaidya, Advocate, for the respondents.
At the request of learned counsel for the appellant,
list again on 28.02.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th November, 2022 (reena)
.
Harish Kaushal vs. Union of India and others.
CWP No.4724 of 2020
16.11.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for respondent No.1/Union of India.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh
Bhimta, Advocate for respondent Nos. 2 & 4.
Mr. Anil Jaswal, Additional Advocate General for respondent No.3.
Mr. Ajay Kumar, Senior Advocate with Mr. Rohit,
Advocate, for respondent No.5.
Learned Additional Advocate General seeks more
time to file affidavit of the competent authority.
List again on 12.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th November, 2022 (reena)
.
Lata Devi vs. Santosh Kumar
FAO(FC) No. 28 of 2021
16.11.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the appellant.
Mr. Naresh K. Sharma, Advocate, for the respondent
CMP No.11516 of 2022
Learned counsel for the respondent seeks time to file
reply.
List again on 16.12.2022.
( Sabina ) Judge
(Sushil Kukreja)
Judge
16th November, 2022 (reena)
.
Poonam Gehlot vs. State of H.P. & ors.
CWP No. 153 of 2018
16.11.2022 Present: Ms. Poonam Gehlot, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Mr. Adarsh K. Vashista, Advocate, for respondent No.5.
Mr.Tara Singh Chauhan, Advocate, for respondent
No.8.
Learned counsel for respondent No.5 requests for an
adjournment to enable him to file latest status report.
List on 12.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th November, 2022 (reena)
.
H.K. Gupta vs. HRTC & ors.
R.P. No. 302 of 2022
11.11.2022 Present: Mr. Kul Bhushan Khajuria, Advocate, for the petitioner.
Mr. Pankaj Chaudhary, Advocate on behalf of Mr. Vikas
Rajput, Advocate, for the respondents.
List again on 15.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Dr. Rakesh Kumar Sharma &ors. vs. State of H.P. &Ors.
R.P. No. 280 of 2022
11.11.2022 Present: Mr. Ravi Tegta, Advocate, for the petitioners.
Mr. Adarsh K. Sharma, Additional Advocate General, for
the respondents/State.
List again on 21.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Yudhvir Singh vs. State of H.P. & Ors.
CWP No. 931 of 2021
11.11.2022 Present: Mr. Bharat Thakur, Advocate on behalf of Mr. Sameer Thakur, Advocate, for the petitioner.
Mr. Adarsh K. Sharma, Additional Advocate General, for the respondents/State.
List again on 16.11.2022.
( Sabina ) Judge
(Sushil Kukreja)
Judge
11th November, 2022 (reena)
.
Sanjeev Kumar & Ors. vs. HPU and another.
CWP No. 2343 of 2022
11.11.2022 Present: Mr. Aman Parth Sharma, Advocate, for the petitioners.
Mr. Surender Verma, Advocate, for the respondents.
List again on 05.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022
(reena)
.
Lakshmi Dutt & Ors. vs. HRTC & another.
CWP No. 7103 of 2022
11.11.2022 Present: Mr. Mukesh, Advocate on behalf of Mr. Surender Sharma, Advocate, for the petitioners.
Mr. Pankaj Chaudhary, Advocate on behalf of Mr. Vikas Rajput, Advocate, for respondent No.1.
Ms. Suchitra Sen, Advocate, for respondent No.2.
CWP No. 7103 of 2022 & CMP No. 14193 of 2022
Learned counsel for the respondents seek more time to
file reply.
List again on 21.11.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Asha Devi & Ors. vs. State of H.P. & anr.
CWP No. 7823 of 2022
11.11.2022 Present: Mr. Jiya Lal Bhardwaj, Advocate, for the petitioners.
Mr. Adarsh K. Sharma, Additional Advocate General, for
respondent No.1/State.
Ms. Shailja Thakur, Advocate, for respondent No.2.
CWP No. 7823 of 2022 & CMP No. 15685 of 2022
Learned counsel for respondent No.2 requests for an
adjournment to enable her to seek instructions.
List again on 18.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Amita Kumari vs. State of H.P. & Ors.
CWP No. 7866 of 2022
11.11.2022 Present: Ms. Aruna Chauhan, Advocate, for the petitioner.
Mr. Adarsh K. Sharma, Additional Advocate General, for
the respondents/State.
CWP No. 7866 of 2022 & CMP No. 15759 of 2022
Notice. Mr. Adarsh K. Sharma, learned Additional
Advocate General accepts notice on behalf of the respondents/State
and seeks time to file reply.
List again on 14.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Ramesh Kumar & ors. vs. State of H.P. & Ors.
CWP No. 7869 of 2022
11.11.2022 Present: Mr. Yogesh Kumar Chandel, Advocate, for the petitioners.
Mr. Adarsh K. Sharma, Additional Advocate General, for
respondent Nos. 1 & 2.
CWP No. 7869 of 2022 & CMP No. 15764 of 2022
Notice. Mr. Adarsh K. Sharma, learned Additional
Advocate General accepts notice on behalf of the respondent Nos. 1 &
2/State and seeks time to file reply.
List again on 05.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Nishant vs. State of H.P. & Ors.
CWP No. 5934 of 2022
11.11.2022 Present: Mr. Neeraj Sharma and Hemant Thakur, Advocates, for the petitioner.
Mr. Adarsh K. Sharma, Additional Advocate General, for respondent Nos. 1 to 3.
Ms. Udit Shaurya Kaushik, Advocate on behalf of Mr. Nitin Thakur, Advocate, for respondent No.5
CWP No. 5934 of 2022 & CMP No. 11870 of 2022
List again on 16.11.2022.
( Sabina ) Judge
(Sushil Kukreja)
Judge
11th November, 2022 (reena)
.
Shankar Singh Thakur vs. Sandeep Kumar & Anr.
CWP No. 7291 of 2021
11.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for respondent No.1.
Mr. Rajesh Kumar, Advocate on behalf of Mr. V.B. Verma, Advocate, for respondent No.2.
Learned counsel for the respondent No.1 has submitted
that respondent No. 1 adopts the reply filed on behalf of respondent
No. 2.
List again on 14.12.2022.
Respondents are directed to produce the relevant
record on the date fixed.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Lachhu Ram vs. State of H.P. & others.
CWP No. 4715 of 2022
11.11.2022 Present: Mr. Virender Bali, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General has submitted that
reply has been filed in the office yesterday. However, the same is not
made available on record. Office to check and place the same on
record, if in order.
List again on 07.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Shankar Dass vs. HRTC & Anr.
CWP No. 6529 of 2022
11.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Rajesh Kumar, Advocate on behalf of Mr. Vir Bahadur Verma, Advocate, for the respondents. rLearned counsel for the respondents has submitted that
reply has been filed in the office yesterday. However, the same is not
made available on record. Office to check and place the same on
record, if in order.
List again on 30.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
Amita Kumari vs. State of H.P. & Ors.
CWP No. 6425 of 2020
11.11.2022 Present: None for the petitioner.
Mr. Gaurav Sharma, Deputy Advocate General, for the respondent Nos.1 to 4.
Mr. Rajesh Kumar, Advocate, for respondent Nos. 5 & 6.
Learned counsel for respondent Nos.5 & 6 has
submitted that respondent Nos. 5 & 6 adopt the reply filed on behalf
of respondent Nos. 1 to 4.
List again on 27.02.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th November, 2022 (reena)
.
State of H.P. & Anr. vs. Rattan Lal Bhardwaj
CMP.M No.1417 of 2022
11.11.2022 Present: Mr. Gaurav Sharma, Deputy Advocate General, for the applicants/appellants.
22.03.2023.
r to Let notice be issued to the respondent, returnable for
( Sabina ) Judge
(Sushil Kukreja)
Judge
11th November, 2022 (reena)
.
Om Chand vs. State of H.P. and others and connected matter.
LPA No.137 of 2012 a/w LPA No.130 of 2012
LPA No.137 of 2012 a/w LPA No.130 of 2012
10.11.2022 Present: Mr. A.K. Gupta, Advocate, for the appellant(s).
Mr. Gaurav Sharma, Deputy Advocate General, for the respondents.
At the request of learned counsel for the appellant(s),
list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th November, 2022 (reena)
.
State of H.P. and others vs. B.R. Chauhan and connected matter
LPA No.695 of 2011 a/w LPA No.723 of 2011
LPA No.695 of 2011
10.11.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the appellants.
Mr. Jagdish Thakur, Advocate, for the respondents.
LPA No.723 of 2011
Mr. G.R. Palsra, Advocate, for the appellant.
Mr. Ajay Vaidya, Senior Additional Advocate General, for
the respondents.
Learned Senior Additional Advocate General requests
for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th November, 2022 (reena)
.
Anupama vs. State of H.P. & others.
CMP No. 13403 of 2022 in CWP No. 6603 of 2021
04.11.2022 Present: Mr. R.L. Chaudhary, Advocate, for the applicant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
Mr. D.K. Khanna, Advocate, for respondent No.4.
CMP No.13403 of 2022
Learned counsel for the applicant has submitted
that he may be permitted to withdraw the application to enable
the applicant to avail other appropriate remedy available to her,
as per law.
Ordered accordingly.
( Sabina ) Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Vicky Rana vs. State of Himachal Pradesh
Cr.MP(M) No.2371 of 2022
04.11.2022 Present: Mr. George, Advocate, for the applicant.
Ms. Divya Sood, Deputy Advocate General, for the
respondent/State.
Cr.MP(M) No.2371 of 2022
For the reasons stated in the application, the
same is allowed and the delay in filing the appeal is condoned.
Cr. Appeal No.392 of 2022
Heard.
Admit.
Trial court record be summoned.
( Sabina ) Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Rattan Chand and another vs. Union of India & Ors.
CWP No. 773 of 2016.
04.11.2022 Present: None.
Mr. Balram Sharma, Deputy Solicitor General of India, for
respondents.
CMP No.15180 of 2022
None has appeared on behalf of the
applicants/petitioners.
In the interest of justice, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Bharat Bhushan vs. State of H.P.
Cr. Appeal No.381 of 2022
04.11.2022 Present: Mr. Vivek Sharma, Advocate, for the appellant.
Ms. Divya Sood, Deputy Advocate General, for the
respondent/State.
Heard.
Admit.
Trial court record be summoned.
( Sabina ) Judge
(Sushil Kukreja)
Judge
4th November, 2022 (reena)
.
Indian Bank vs. State of H.P. & ors.
CWP No. 2471 of 2022
04.11.2022 Present: Mr. Sanjay Dalmia, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for
respondent Nos.1 to 5/State.
Learned counsel for the petitioner requests for an
adjournment.
List again on 17.03.2023.
( Sabina ) Judge
(Sushil Kukreja)
Judge
4th November, 2022 (reena)
.
Balbir Singh & Ors. vs. State of H.P. & Ors.
CWP No. 5334 of 2022
04.11.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioners.
Ms. Divya Sood, Deputy Advocate General, for respondent Nos.1 to 7/State.
CMP No.15160 of 2022
Application has been filed by the
applicants/petitioners to convert the present writ petition into
CWPIL by way of Public Interest Litigation.
List before appropriate Bench.
( Sabina ) Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Worker's Union of KRFM vs. Regional Provident Fund Commissioner and another.
CWP No. 5336 of 2022
04.11.2022 Present: Mr. Ishan Sharma, Advocate, for the petitioner.
Mr. Mohan Thakur, Advocate on behalf of Mr. Vivek Attri, Advocate, for respondent No.1.
Let notice be issued to respondent No.2 for
23.12.2022, on taking steps within a week.
( Sabina )
Judge
(Sushil Kukreja) Judge
4th November, 2022
(reena)
.
Roop Singh vs. State of H.P. & Ors.
CWP No. 7215 of 2022
04.11.2022 Present: Ms. Rekha Bansal, Advocate on behalf of Mr. Kulbhushan Khajuria, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondent/State.
Learned counsel for the petitioner seeks more time to
place on record certain additional documents.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Sh. Rohit Thakur vs. State of H.P. and ors.
CWP No. 7700 of 2022
04.11.2022 Present: Mr. Lalit Kumar Sehgal, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the
respondents/State.
Learned Additional Advocate General requests for an
adjournment.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja)
Judge
4th November, 2022
(reena)
.
Sh. Hari Singh vs. State of H.P. and others.
CWP No. 7704 of 2022
04.11.2022 Present: Ms. Babita Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the
respondents/State.
CWP No. 7704 of 2021 & CMP No. 15359 of 2022 rNotice. Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of the respondents/State and seeks
time to file reply.
List with CWP No.5416 of 2022.
( Sabina ) Judge
(Sushil Kukreja)
Judge
4th November, 2022 (reena)
.
Sh. Arjun Singh vs. State of H.P. and others.
CWP No. 7703 of 2022
04.11.2022 Present: Ms.Babita Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the
respondents/State.
CWP No. 7703 of 2021 & CMP No. 15358 of 2022 rNotice. Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of the respondents/State and seeks
time to file reply.
List with CWP No.5416 of 2022.
( Sabina ) Judge
(Sushil Kukreja)
Judge
4th November, 2022 (reena)
.
Parveen Kumari vs. State of H.P. & Ors.
CWP No. 7719 of 2021
04.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.
CWP No. 7719 of 2021 & CMP No. 15387 of 2022
Notice. Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of the respondents/State and seeks
time to file reply.
List again on 30.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Ram Krishan vs. Govt. of HP & ors.
CWP No. 2373 of 2021
04.11.2022 Present: Mr. Ajit Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an
adjournment to enable him to verify the latest status of the case.
List after four weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Joginder Singh vs. State of H.P. & Ors.
CWP No.6423 of 2021
04.11.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for
respondent Nos.1 to 7 & 9/State.
Mr. Inderjeet Narwal, Advocate, for respondent No.8.
Mr. Peeyush Verma, Advocate, for respondent No.10.
Mr. R.K. Gautam, Senior Advocate with Mr. Sahil Dixit, Advocate, for respondent Nos.11 & 12.
Learned counsel for respondent No.10 has submitted that
Food Corporation of India is neither necessary nor proper party in this
case and its name be deleted from the array of the parties.
Learned counsel for the petitioner has not opposed the
submission made by learned counsel for respondent No.10.
Accordingly, the name of respondent No.10 is deleted
from the array of the parties.
Amended memo of parties be filed within two weeks.
Learned counsel for the petitioner requests for an
adjournment to enable him to file rejoinder.
List again on 23.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Sunita Devi vs. State of H.P. and others.
CWP No.8210 of 2021
04.11.2022 Present: Mr. Vikram Singh, Advocate on behalf of Mr. J.S Bagga, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for respondent Nos.1 & 3/State.
Mr. Vikrant Thakur, Advocate, for respondent No.2.
Learned counsel for the petitioner seeks more time to file
rejoinder.
List again on 02.01.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
4th November, 2022 (reena)
.
Ritesh Kumar vs. State of H.P.
Cr. Appeal No.78 of 2021
03.11.2022 Present: Mr. Mohan Thakur, Advocate on behalf of Mr.Navlesh Verma, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for the respondent/State.
rLearned counsel for the appellant requests for an
adjournment.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
3rd November, 2022 (reena)
.
Ravinder Kumar vs. State of H.P.
Cr. Appeal No.607 of 2019
03.11.2022 Present: Mr. Dalip K. Sharma, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent/State.
Arguments heard. Judgment reserved.
( Sabina ) Judge
(Sushil Kukreja)
Judge
3rd November, 2022 (reena)
.
Rajesh Kumar @ Lachhu vs. State of HP and connected matters.
Cr. Appeal No.234 of 2020 a/w Cr. Appeal Nos.188 & 360 of 2020
03.11.2022 Present: Mr. V.S. Chauhan, Senior Advocate with Mr. Rajul Chauhan, Advocate, for the appellant in Cr. Appeal No.234 of 2020.
Mr. Divya Raj Singh, Advocate, for the appellants in Cr.
Appeal No.188 of 2020.
Mr. Pranav Sharma, Advocate on behalf of Mr. Vinod Gupta, Advocate, for the appellant in Cr. Appeal No.360 of 2020.
Ms. Kusum Sood, Deputy Advocate General, for the respondent/State.
Learned Deputy Advocate General requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
3rd November, 2022 (reena)
.
Vinod Kumar @ Vinu vs. State of H.P.
Cr. Appeal No.372 of 2020
03.11.2022 Present: Mr. Shubham Sood, Advocate on behalf of Mr. Mukul Sood, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent/State.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
3rd November, 2022 (reena)
.
Smt. Ritu vs. Sh. Netar Singh
FAO(FC) No.23 of 2021
03.11.2022 Present: Mr. Rockey, Advocate on behalf of Mr. Devender K.
Sharma, Advocate, for the appellant.
Ms. Leena Guleria, Advocate, for the respondent.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
3rd November, 2022 (reena)
.
Rup Lal vs. Savitri Devi & Ors.
FAO(FC) No.32 of 2021
03.11.2022 Present: None for the appellant.
Mr. Sanjay Gandhi, Advocate, for the respondent.
r to None has appeared on behalf of the appellant.
In the interest of justice, list again on 24.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
3rd November, 2022 (reena)
.
Vikas Sidhu vs. State of H.P. & Ors.
LPA No.181 of 2021
03.11.2022 Present: Mr. Sunil Awasthi, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent Nos. 1 & 3/State.
Mr. Tarun K. Sharma, Advocate, for respondent No.2.
Mr. Ramakant Sharma, Advocate, for respondent No.4.
LPA No.181 of 2021 & CMP No.15711 of 2021
Learned counsel for the appellant requests for an
adjournment.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
3rd November, 2022 (reena)
.
Paras Ram & others vs. State of HP and others
CWP No.733 of 2022
02.11.2022 Present: Mr. Kuldeep Singh Chandel, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the
respondents/State.
Although in this case, arguments were heard and order
was reserved, but while dictating the order, a clarification was required
from the petitioners as to when they had originally applied for
permission for felling of the khair trees-in-question and consequently,
matter was ordered to be listed under the head 'speaking to the
minutes'.
Learned counsel for the petitioners requests for an
adjournment to enable him to verify as to when the petitioners had
applied for permission to fell khair trees standing in their land.
As requested, list again on 14.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
2nd November, 2022 (reena)
.
Sumit Dhiman vs. H.P. Power Transmission Corporation Ltd. & another.
CWP No.7094 of 2022
01.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Dinesh Bhanot, Advocate, for the respondents.
As per office report, reply to the writ petition filed by the
respondents is lying under objection.
Learned counsel for the respondents requests for an
adjournment to enable him to do the needful.
List again on 04.11.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
1st November, 2022 (reena)
.
Shiva Ayurvedic Medical College and Hospital vs. Union of India & Ors.
CWP No.7337 of 2022
01.11.2022 Present: Mr. K.D. Shreedhar, Senior Advocate with Ms. Shreya Chauhan, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1/Union of India.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent No.2/State.
Mr. Shourya Sharma, Advocate, for respondent No.3.
CWP No.7337 of 2022 & CMP No. 14693 of 2022
Learned counsel for the respondents seek more time to file
reply.
List again on 16.12.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
1st November, 2022 (reena)
.
Dr. Parkash Chand Daroch vs. State & Ors.
CWP No.3451 of 2022
01.11.2022 Present: Mr. Neeraj Gupta, Senior Advocate with Ms. Ragini Dogra, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos.1 & 2.
CMP No.15011 of 2022
The application is allowed for the reasons stated therein.
Interim order dated 17th October, 2022 is modified to the extent
that in the meantime, promotion to the post of Joint Director, Health Services
shall remain stayed.
( Sabina ) Judge
(Sushil Kukreja) Judge
1st November, 2022 (reena)
.
M/s Skylight Man Power and Hospitality Services vs. the Commissioner, State Tax and Excise & Ors.
CWP No.7273 of 2022
01.11.2022 Present: Mr. Vishal Mohan, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned Senior Additional Advocate General seeks more
time to file reply.
List again on 25.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
1st November, 2022 (reena)
.
Sh.Mohan Kaushal& Ors. vs. State of H.P. & Ors.
CWP No.493 of 2019
01.11.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Mr. K.D. Shreedhar, Senior Advocate with Mr. Maan Singh, Advocate, for respondent No.2.
CWP No.493 of 2019 & CMP No.14906 of 2022
At the request of learned counsel for respondent No.2, list
again on 05.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
1st November, 2022 (reena)
.
M/s Mondelez India Foods Pvt. Ltd. vs. State of H.P. & others.
Civil Revision No.112 of 2022
01.11.2022 Present: Mr. Akshya Bhan, Senior Advocate with Mr. Amar Pratap Singh and Mr. Goverdhan Lal Sharma, Advocates, for the
petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
C.R.No.112/2022 & CMP No. 9158/ 2022
Learned Senior Additional Advocate General seeks more
time to file reply.
List again on 19.12.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
1st November, 2022 (reena)
.
M/s Yamuna Beverages Pvt. Ltd. vs. State of H.P. & others.
CWP No.1353 of 2022
01.11.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Abhishek Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State. rLearned Additional Advocate General requests for an
adjournment.
List again on 16.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
1st November, 2022 (reena)
.
The Chief Executive Officer vs. Vishal Kumar
CWP No.1880 of 2022
01.11.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India, for the petitioner.
Mr. Anuj Gupta, Advocate, for the respondents.
CWP No.1880 of 2022 & CMP No.12346 of 2022 rLearned Assistant Solicitor General of India seeks more
time to file reply.
List again on 17.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
1st November, 2022 (reena)
.
Virender Kumar alias Bindu vs. State of Himachal Pradesh
Cr. Appeal No.120 of 2021
01.11.2022 Present: Mr. Ajay Kumar, Advocate on behalf of Mr. Vinod Chauhan, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
rLearned counsel for the appellant requests for an
adjournment.
As requested, list after four weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
1st November, 2022 (reena)
.
Smt.Aruna Devi vs. Managing Director & Anr.
CWP No.6765 of 2022
31.10.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioner.
Mr. Vishal Singh Thakur, Advocate on behalf of Ms.
Shubh Mahajan, Advocate, for the respondents.
CWP No.6765 of 2022 r Notice. Mr. Vishal Singh Thakur, learned Advocate
accepts notice on behalf of the respondents and seeks time to
file reply.
List again on 14.03.2023.
CMP No. 13568 of 2022
Application is allowed for the reasons stated
therein. Applicant-Petitioner, at this stage, is exempted from
filing the translation of documents in issue. However, the
same shall be filed well before next date of hearing.
( Sabina ) Judge
(Sushil Kukreja) Judge
31st October, 2022 (reena)
.
Sher Singh vs. State of H.P.
CWP No.6829 of 2022
31.10.2022 Present: Mr. Prem P.Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondents/State.
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General accepts notice on behalf of the
respondents/State and seeks time to file reply.
List again on 14.03.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
31st October, 2022 (reena)
.
Reeta Vs. State of HP. & others
CWP No.7481 of 2022
31.10.2022 Present: Mr. Amit Singh Chandel, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondents/State.
CWP No.7481 of 2022 & CMP No. 14866 of 2022 rLearned counsel for the petitioner has submitted that
vide order dated 07.10.2022 (Annexure P-2), petitioner has been
transferred from Government Primary School Chulihara,
Education Block Mehla-II, Hardaspura, District Chamba to new
opened Government Primary School Sahluien, Education Block
Mehla-II, Hardaspura, District Chamba. In pursuance to said
order, petitioner has been relieved from his present place of
posting. However, vide Annexure P-3, Ms. Vandana Gupta, has
been posted at Government Primary School Sahluien, Education
Block Mehla-11. Thus, so far as petitioner is concerned,
although, she has been relieved from her place of posting, but
she is unable to join at the place of her new posting because
another candidate has already been posted there and she has
been permitted to join her duties.
On the last two days, time was granted to learned
Additional Advocate General to seek instructions in the matter.
However, today again learned Additional Advocate General has
not received any instructions.
Accordingly, list again on 03.11.2022.
.
In case by the next date of hearing, petitioner is not
given any place of posting, respondent No.2, shall remain
present in person.
( Sabina ) Judge
(Sushil Kukreja) Judge
31st October, 2022 (reena)
.
Sandeep Sethi vs. State of H.P. & Ors.
CWP No.7570 of 2022
31.10.2022 Present: Mr. Navneet Kumar Bhalla, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
CWP No.7570 of 2022 & CMP No. 15039 of 2022
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General accepts notice on behalf of the
respondents/State and seeks time to file reply.
List again on 14.03.2023.
In the meantime, parties are directed to maintain
status quo with regard to possession over the land in question.
( Sabina ) Judge
(Sushil Kukreja) Judge
31st October, 2022 (reena)
.
Ramesh Chand vs State of H.P. & Ors.
CWP No.7572 of 2022
31.10.2022 Present: Mr. Prem P. Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for
the respondents/State.
CWP No.7572 of 2022 & CMP No. 15036 of 2022
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General accepts notice on behalf of the
respondents/State and seeks time to file reply.
List along with CWP No.6427 of 2022.
In the meantime, recovery proceedings in pursuance
to letter dated 07.01.2022, Annexure P-1, shall remain stayed.
( Sabina )
Judge
(Sushil Kukreja) Judge
31st October, 2022 (reena)
.
Khem Raj vs State of H.P. & Ors.
CWP No.7593 of 2022
31.10.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for the respondents/State.
CWP No.7593 of 2022 & CMP No. 15064 of 2022
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General accepts notice on behalf of the
respondents/State and seeks time to file reply.
List again on 09.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
31st October, 2022 (reena)
.
P.S. Dipta vs. Union of India and others.
CWP No.3696 of 2015
27.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of
India, for respondent No.1 /Union of India.
Mr. Hitender Verma, Advocate on behalf of Mr. Prashant rSharma, Advocate, for respondent Nos.2 & 3.
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Krishna Devi & ors. vs. State of H.P. & ors.
CWP No.4067 of 2015
27.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondent/State.
Mr. Vikas Rathore, Advocate, for respondent Nos.2 & 3. rLearned counsel for the petitioners requests for an
adjournment.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Santosh Kumari Rana vs. Union of India & others.
LPA No.17 of 2016
27.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent Nos.1 to 3/Union of India.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after three weeks.
( Sabina ) Judge
(Sushil Kukreja)
Judge
27th October, 2022
(reena)
.
Ved Prakash vs. Add. Excise and Texation Commissioner & Anr.
Civil Revision No. 147 of 2016
27.10.2022 Present: Ms. Kamlesh, Advocate on behalf of Mr. Amrinder Singh Rana, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State. rLearned counsel for the petitioner requests for an
adjournment.
As requested, list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
R.P. Jaswal vs. State of H.P. & others.
LPA No.170 of 2016 & 22 of 2017
LPA No.170 of 2016
27.10.2022 Present: Mr. Pranay Pranay Pratap Singh, Advocate on behalf of
Mr. Raj Negi, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 4/State.
Mr. Arun Kumar, Advocate on behalf of Mr.D.P. Chauhan, Advocate, for respondent No.5.
LPA No. 22 of 2017
Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. Arum Kumar, Advocate on behalf of Mr. D.P. Chauhan, Advocate, for respondent No.1.
At the request of learned counsel for the parties, list after
two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Smt. Neetu Sharma vs. Smt. Aman Kumari and other
LPA No.186 of 2016 & 189 of 2016
LPA No.186 of 2016
27.10.2022 Present: Mr. K.D Sood, Senior Advocate with Mr. Het Ram Thakur,
Advocate, for the appellants.
Mr. Manvender Singh, Advocate on behalf of Mr. Vivek Sharma, Advocate, for respondent No.1.
Mr. Praveen Sharma, Advocate on behalf of Mr. Diwan Singh, Advocate, for respondent No.3.
None for respondent No.2.
LPA No. 189 of 2016
Mr. Praveen Sharma, Advocate on behalf of Mr. Diwan Singh, Advocate, for the appellant.
Mr. Manvender Singh, Advocate on behalf of Mr. Vivek
Sharma, Advocate, for respondent No.1.
Mr. K.D Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent Nos. 2 to 4.
None for respondent No.5.
Mr. Praveen Sharma, learned counsel for the appellant
requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Sh. Udham Singh vs. H.P. State Electricity Board & Ors.
LPA No. 217 of 2016
27.10.2022 Present: Mr. V.D.Khidtta, Advocate, for the appellant.
Mr. Manvender Singh, Advocate on behalf of Mr. Vivek
Sharma, Advocate, for the respondents.
rAt the request of learned counsel for the respondents,
list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Vijay Kumar Aggarwal Through his LRs & another Vs. State of H.P. & others.
LPA No. 506 of 2012
27.10.2022 Present: Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate, for the appellants except appellant No.1.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 & 3/State.
Mr. Naresh K. Gupta, Advocate, for respondent No.2.
CMP No. 14357 of 2022
Learned counsel for the applicants/appellants has
submitted that due to some domestic reasons, applicants could not
move the representation before respondent No.2 within the stipulated
period in terms of the last order dated 6 th September, 2022. Learned
counsel has further submitted that now applicants will move a
representation within 10 days from today.
Accordingly, it is ordered that in case applicants moved a
representation before respondent No.2 within 10 days from today, the
same be disposed of within four weeks thereafter by the aforesaid
respondent in accordance with law.
Application stands disposed of.
LPA No. 506 of 2012
List after eight weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
State of H.P. & others vs. B.S. Thakur & others.
LPA No. 83 of 2013
27.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate, for respondent Nos.1 to 3 & 5.
Mr. Vikrant Thakur, Advocate, for respondent No.4.
At the request of learned counsel for the respondents,
list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
27th October, 2022 (reena)
.
Youth Hostels Association of India vs. State of H.P. & ors.
Civil Revision No. 4074 of 2013.
27.10.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General requests for an
adjournment.
As requested, list after one week.
( Sabina )
Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
M/s Gujarat Co-operative Milk Marketing Federation Ltd. vs. Additional Excise and Taxation Commission
and Anr.
Civil Revision No. 08 of 2014.
27.10.2022 Present: Mr. Arjun Lall, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
At the request of learned counsel for the parties, list
after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Baikunth Lal vs. Smt. Savitri Devi and others
OSA No.3 of 2015
27.10.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellant.
Mr. Basant Pal Thakur, Advocate on behalf of Ms. Devyani Sharma, Advocate, for the respondents.
Learned counsel for the respondents has submitted
that respondent No.1 has died and requests for an adjournment to
enable him to bring on record legal representatives of deceased
respondent No.1.
As requested, list after four weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Varinder Kumar & ors. v s. State of H.P. & Ors.
LPA No.27 of 2015 a/w LPA No. 185 of 2014
LPA No.27 of 2015
27.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
LPA No. 185 of 2014 Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. Sanjeev Bhushan, Senior Advocate with Mr.
Rajesh Kumar, Advocate, for the respondents.
At the request of learned counsel for the parties, list
after four weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Chain Singh vs.State of H.P. & others.
LPA No.76 of 2015
27.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Learned counsel for the appellant requests for an
adjournment.
List again on 17.11.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
State of H.P. and another vs. Dr. Jai Ram Kaundal
LPA No.126 of 2015
27.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the respondent. rLearned counsel for the respondent requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
State of H.P. vs. Purshotam Lal Gupta & Ors.
Cr. Appeal No. 160 of 2009
27.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellant/State.
Mr. Vinod Gupta, Advocate, for respondent No.1.
Mr. J.S. Bhogal, Senior Advocate with Mr. T.S. Bhogal, Advocate, for respondent Nos.2,4, 16 & 17.
Ms. Sakshi Sharma, Advocate, for respondent No.6.
Mr. Aman Sood, Advocate, for respondent No.11.
Mr. Hamender Singh Chandel, Advocate, for respondent Nos.12 & 13.
Learned Additional Advocate General requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Sh. Keshav Ram deceased through his LRs. vs. Anand Swaroop & Ors.
OSA No.9 of 2010
27.10.2022 Present: Mr. Ajeet Jaswal, Advocate, for the appellants.
Mr. G.D. Verma, Senior Advocate with Ms. Devyani Sharma, Advocate, for the respondents.
Learned counsel for the appellants requests for an
adjournment.
As requested, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
27th October, 2022 (reena)
.
Uma Chauhan vs. Commissioner Income Tax with connected matters.
ITA No.1 of 2012 with ITA Nos. 2,3 and 4 of 2012
27.10.2022 Present: Mr. Sushant Kaparate, Advocate, for the appellant in
all the appeals.
Mr. Praveen Sharma, Advocate on behalf of Mr. Diwan Singh, Advocate, for the respondent in all the appeals.
Learned counsel for the respondent requests for an
adjournment.
As requested, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Sudheer Kumar vs. The Bharat Sanchar Nigam Ltd. & another
OSA No.2 of 2012
27.10.2022 Present: Ms. Abhilasha Kaundal, Advocate on behalf of Mr. Gaurav Gautam, Advocate, for the appellant.
Mr. Praveen Sharma, Advocate on behalf of Mr. Prashant Sharma, Advocate, for the respondents.
At the request of learned counsel for the parties, list
after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Nasim Akhtar vs. Union of India and others.
CWP No.2505 of 2016
27.10.2022 Present: None for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents/Union of India.
None has appeared on behalf of the petitioner.
In the interest of justice, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
State of H.P. & Ors. vs. Pawan Kumar
CWP No.3071 of 2016
27.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners/State.
None for the respondent.
None has appeared on behalf of the respondent.
In the interest of justice, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Shree Balaji Traders vs. H.P. Tax Tribunal & ors.
Civil Revision No.175 of 2016
27.10.2022 Present: Mr. Ashish Verma, Advocate on behalf of Mr. Anuj Nag, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents /State.
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after three weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
27th October, 2022 (reena)
.
Gurpreet Singh vs. State of H.P. & other.
CWP No.3814 of 2022
21.10.2022 Present: Mr. Bhim Raj Sharma, Advocate on behalf of Mr. Dinesh Bhanot, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 30.11.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
M/s Sara Textiles Ltd. vs. Sanjay Kumar & Anr.
CWP No.3832 of 2022
21.10.2022 Present: Mr. Anuj Gupta, Advocate, for the petitioner.
None for the respondent No.1.
appeared on his behalf.
Service of respondent No.1 is complete, but none has
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Hima Devi vs. State of H.P. & others.
CWP No.3834 of 2022
21.10.2022 Present: Mr. Krishan Kant Verma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
the respondents/State.
CWP No.3834 of 2022 & CMP No. 7547 of 2022
Learned Deputy Advocate General seeks more time to
file reply.
List again on 08.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Asha Devi vs. State of H.P. & others.
CWP No.3951of 2022
21.10.2022 Present: Mr. Sarbedaman Rathore, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
respondent Nos.1 to 3/State.
Mr. Vishal Panwar, Advocate, for respondent No.5.
Learned counsel for the respondents seek more time
to file reply.
List again on 07.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Ravinder Kumar vs. State of H.P. & others.
CWP No.4100 of 2022
21.10.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
respondent Nos.1 to 5/State.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 13.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Chet Ram vs. State of H.P. & others.
CWP No.4140 of 2022
21.10.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
respondent Nos.1 to 6/State.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 20.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Varsha Kumari vs. State of H.P. & others.
CWP No.4187 of 2022
21.10.2022 Present: Mr. Rajnish K. Lal, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
the respondents/State.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 13.12.2022.
In the meantime, interim order dated 5 th July, 2022 is
modified to the extent that the result declared on 01.07.2022 for the
post of Part Time Multi Task Worker in Government Primary School,
Khali-Achhhon, Tehsil Paonta Sahib, District Sirmaur, H.P., shall be
subject to final outcome of the writ petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Arti vs. State of H.P. & others.
CWP No.4283 of 2022
21.10.2022 Present: Mr. Rajnish K. Lal, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
the respondents/State.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 13.12.2022.
In the meantime, interim order dated 1 st July, 2022 is
modified to the extent that the result for the post in question to be
declared. However, the same shall be subject to final outcome of
the writ petition.
( Sabina )
Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Promila vs. State of H.P. & others.
CWP No.4407 of 2022
21.10.2022 Present: Mr. Sarbedaman Rathore, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
the respondents/State.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 13.12.2022.
In the meantime, interim order dated 5 th July, 2022 is
modified to the extent that the result for the post in question to be
declared. However, the same shall be subject to final outcome of
the writ petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Sanjay Kumar vs. State of H.P. & others.
CWP No.4697 of 2022
21.10.2022 Present: Mr. Romesh Verma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
respondent Nos.1 to 4/State.
Mr. Lalit Sharma, Advocate, for respondent No.5.
Learned counsel for respondent No.5 seeks more time
to file reply.
List again on 13.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Kanta Devi vs. State of H.P. & others.
CWP No.4742 of 2022
21.10.2022 Present: Mr. Atul Kumar, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
respondent Nos.1 to 5/State.
As per office report, notice could not be issued to
respondent No.6, as necessary steps were not taken.
Let fresh notice be issued to respondent No.6, on
doing the needful for 14.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Neema Ram vs. State of H.P. & others.
CWP No.4944 of 2022
21.10.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
respondent Nos.1 to 7/State.
Mr. Maan Singh, Advocate, for respondent No.8. r Learned counsel for the respondents seek more time
to file reply.
List again on 14.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Satish Kumar vs. State of H.P. & others.
CWP No.5189 of 2022
21.10.2022 Present: Mr. Suresh Saini, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 7/State.
None for respondent No.8. r Mr. Ajay Sharma, Advocate, for respondent No.9.
Learned counsel for the respondents seek more time
to file reply.
List again on 13.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Divya Kanti vs. State of H.P. & others.
CWP No.5315 of 2022
21.10.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 3/State.
Mr. Balwant Thakur, Advocate, for respondent No.4.
Learned counsel for the respondents seek more time
to file reply.
List again on 24.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Naresh Kumar vs. State of H.P. & others.
CWP No.5565 of 2022
21.10.2022 Present: Ms. Shalu, Advocate on behalf of Mr .Rajesh Kumar Parmar, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
rCWP No.5565 of 2022 & CMP No. 11201 of 2022
Learned counsel for the petitioner requests for an
adjournment.
List again on 14.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Sheela Kumari vs. State of H.P. & others.
CWP No.5715 of 2022
21.10.2022 Present: Mr. Shubham Sood, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 4/State.
CWP No.5715 of 2022 & CMP No. 11490 of 2022
Learned Deputy Advocate General seeks more time to
file reply.
List again on 06.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Satpal vs. HRTC & Anr.
CWP No.5867 of 2022
21.10.2022 Present: Mr. Varun Thakur, Advocate, for the petitioner.
Mr. Ashok Verma, Advocate on behalf of Mr. Vir Bahadur Verma, Advocate, for the respondents/HRTC.
CWP No.5867 of 2022 & CMP No. 11764 of 2022
Learned counsel for the respondents seeks more time
to file reply.
List again on 07.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Sumit Dhiman vs. H.P. Power Transmission Corporation Ltd. & another.
CWP No.7094 of 2022
21.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Ashok
Kumar Verma, Advocate, for the petitioner.
Mr. Sanjeev Mankotia, Advocate on behalf of Mr. Dinesh Bhanot, Advocate, for the respondents.
Learned counsel for the respondents has submitted
that reply has already been filed in the office. However, the same is
not made available on record. Office to check and place the same
on record, if in order.
List again on 27.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
Bal Krishan vs. State of H.P. & others.
CWP No.7474 of 2022
21.10.2022 Present: None for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
None has appeared on behalf of the petitioner.
In the interest of justice, list again on 28.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st October, 2022 (reena)
.
The State of H.P. & Ors. vs. Ramesh Chand and connected matter.
LPA No.93 of 2013 a/w LPA No.116 of 2013
20.10.2022 Present: Mr. Raju Ram Rahi, Deputy Advocate General, for the appellants/State.
Mr. Sanjay Jaswal, Advocate, for the respondent, in both the appeals.
Learned Deputy Advocate General has placed reliance
on the decision of Hon'ble Apex Court in Civil Appeal No.7752 of
2021, decided on 16.12.2021, titled The Secretary to Govt.
Department of Education (Primary) & Ors. vs. Bheemesh alias
Bheemappa.
Learned counsel for the respondent requests for an
adjournment to enable him to go through the said decision.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
20th October, 2022 (reena)
.
Anil Kumar vs. State of H.P. and others.
LPA No.92 of 2015
20.10.2022 Present: Ms. Lalita Verma, Advocate on behalf of Mr. Karan Singh Parmar, Advocate, for the appellant.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 & 2/State.
At the request of learned Deputy Advocate General,
list after four weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
20th October, 2022
(reena)
.
Vinay Bodh vs. Dolekar & others
OSA No.4 of 2016 with C.O. No.32 of 2016
20.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the appellant.
Mr. Naresh Kumar Tomar, Advocate, for respondent No.1.
Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent Nos.2 & 3.
Ms. Devyani Sharma, Advocate, for respondent No.4.
At the request of learned counsel for the appellant, list
after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
20th October, 2022 (reena)
.
Ranjan Dhir vs. Principal Commissioner of Income Tax, Shimla along with connected matter.
ITA No.64 of 2016 a/w ITA No.65 of 2016
20.10.2022 Present: Mr.Vishal Mohan, Advocate, for the appellant, in both
the appeals.
Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, for the respondent.
At the request of learned counsel for the appellant, list
after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
20th October, 2022 (reena)
.
Ranjeet Kumar vs. State of H.P. & others
CWP No. 163 of 2016
20.10.2022 Present: Ms. Archana Dutt, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for
the respondents/State.
At the request of learned Deputy Advocate General,
list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
20th October, 2022 (reena)
.
Balwinder Singh vs. State of H.P. & others
LPA No.173 of 2016
20.10.2022 Present: Ms. Vandana Misra, Advocate, for the appellant.
Mr. Raju Ram Rahi, Deputy Advocate General, for
the respondents/State.
At the request of learned Deputy Advocate General,
list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
20th October, 2022 (reena)
.
Tej Singh vs. BBMB through LRs & Anr.
LPA No.191 of 2016
20.10.2022 Present: Mr. Tek Chand Sharma, Advocate, for the appellant.
Mr. Aman Sood, Advocate, for the respondents.
after three weeks.
r to At the request of learned counsel for the parties, list
( Sabina )
Judge
(Sushil Kukreja)
Judge
20th October, 2022
(reena)
.
M/s Universal Power Products vs. State of H.P. and others a/w connected matters.
Civil Revision No.205 of 2016 a/w Civil Revision Nos. 206 & 209 of
20.10.2022 Present: Mr. R.N. Sharma, Advocate, for the petitioner(s).
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner(s) requests for an
adjournment.
As requested, list after three weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
20th October, 2022 (reena)
.
Ranbeer Singh vs. State of H.P. and others.
CWP No. 4015 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Hirdya Ram, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 7/State.
Mr. Vishal Singh Thakur, Advocate on behalf of Mr.Abhinav Purohit and Mr. Mukesh Sharma,
Advocates, for respondent Nos.8 & 9. .
Learned counsel for the respondent No.9 has
submitted that reply has already been filed on behalf of respondent
No.9 in the office yesterday. However, the same is not made
available on record. Office to check and place the same on record,
if in order.
Learned Additional Advocate General has submitted
that reply on behalf of respondent No.7 will be filed during the
course of the day.
List again on 11.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Santosh Devi vs. State of H.P. and others.
CWP No. 4080 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Karun Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State. .
Learned Additional Advocate General seeks more time
to file reply.
List again on 25.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Nita Ram vs. State of H.P. and others.
CWP No. 6049 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Daleep Chand, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State. .
Learned Additional Advocate General submits that
respondent No.4 is unable to appear before this Court today as he
is busy with the election process.
As requested, list again on 14.12.2022.
In case, on the next date of hearing, petitioner is not
permitted to join his duties, respondent No.4 is directed to remain
present in person.
( Sabina )
Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
State of H.P. & another vs. K.L. Verma & Another.
LPA No. 68 of 2012
19.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
Mr. Vishal Singh Thakur, Advocate on behalf of Mr. Bhupender Singh Ahuja, Advocate, for respondent No.2.
Notices issued to legal representatives of
deceased respondent Nos. 1(a) & 1(b) have been received
back unserved due to incomplete addresses.
Let fresh notices be issued to legal
representatives of deceased respondent Nos.1(a) & 1(b), on
furnishing their correct addresses for 07.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Om Prakash & ors. vs. State of H.P. and ors.
Ex. Pet. No.166 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Aashir, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more
time to file reply.
As requested, list after six weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Babadeen & ors. vs. State of H.P. and ors.
Ex. Pet. No.188 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. T.S.
Chauhan, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Mr. Vishal Singh Thakur, Advocate on behalf of Mr. N.K. Gupta, Advocate, for respondent No.5-MC.
Learned counsel for the respondents seek more
time to file reply.
As requested, list after six weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Shashi Devi vs. State of H.P. & others.
CWP No. 465 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod K. Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time
to file compliance report.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Poonam Chandel & Ors. vs. State of H.P. & Anr.
CWP No. 1385 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Davinder Chauhan Jaita, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time
to file compliance report.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja)
Judge
19th October, 2022 (reena)
.
Alka Sharma vs. State of H.P. & another
CWP No. 2782 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. R.L.
Chaudhary, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General states that order
passed by this Court has been duly complied with and the services
of the petitioner have been regularized w.e.f. 31.12.2008.
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
State of H.P. & ors. vs. Vishal Panwar & Anr.
LPA No. 56 of 2018
19.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
CMP No.5896 of 2022
The application is allowed for the reasons stated therein rAdditional documents are taken on record.
LPA No. 56 of 2018
Learned Additional Advocate General requests for an
adjournment.
List again on 07.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
M/s Goldmines Stone Crusher vs. State of H.P. & Ors. CMP No.8874 of 2022 in CWP No.2264 of 2017
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Rishi Tondon, Advocate, for the applicant/petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
non-applicants/respondents.
At the request of learned counsel for the parties,
list on 20.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022
(reena)
.
Sunil Dutt vs. State of H.P. & Ors.
CWP No.5615 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondent Nos.1 to 3/State.
At the request of learned counsel for the parties,
list after three weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
19th October, 2022 (reena)
.
Joginder Pal vs. HRTC & ors.
CWP No.6746 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Vishal Singh Thakur, Advocate on behalf of Ms. Shubh Mahajan, Advocate, for the respondents.
Notice. Mr. Vishal Singh Thakur, learned Advocate
accepts notice on behalf of the respondents and seeks time to
file reply.
List again on 14.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Sumeet Singh vs. State of H.P. & Ors.
CWP No.6710 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of the
respondents/State and seeks time to file reply.
List again on 14.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Smt. Sulita vs. State of H.P. & Anr.
CWP No.6750 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of the
respondents/State and seeks time to file reply.
List again on 21.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Dot Ram vs. State of H.P. & ors.
CWP No.6756 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of the
respondents/State and seeks time to file reply.
List again on 22.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Dolma Devi vs. State of H.P. & others.
CWP No.6758 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Y.P.S Dhaulta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.
List on 20.10.2022.
( Sabina ) Judge
(Sushil Kukreja)
Judge
19th October, 2022 (reena)
.
Ramesh Kumari vs. State of H.P. & others.
CWP No.7257 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Mohan Singh, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.
At the request of learned counsel for the
petitioner, list after one week.
( Sabina ) Judge
(Sushil Kukreja)
Judge
19th October, 2022 (reena)
.
Surekha Kumari vs. State of H.P. & others.
CWP No.7315 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWP No.7315 of 2022 & CMP No.14636 of 2022
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of the
respondents/State and seeks time to file reply.
List again on 27.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Loki Nand vs. State of H.P. & others.
CWP No.7316 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State.
CWP No.7316 of 2022 & CMP No.14639 of 2022
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of the respondent
Nos.1 to 3/State and seeks time to file reply.
Let notice be issued to respondent No.4 for
04.11.2022, on taking steps within a period of one week.
Process dasti as well.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Jagdish and another vs. State of H.P. & others
CWP No.7317 of 2022
19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinay Mehta Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
CWP No.7317 of 2022 & CMP No.14641 of 2022
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of the respondents
and seeks time to file reply.
List along with CWP No.6547 of 2022.
In the meantime, operation of impugned order
(Annexure P-4), dated 03.09.2022, shall remain stayed.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th October, 2022 (reena)
.
Shivani Thakur vs. State of H.P. & others
CWP No.7308 of 2022
18.10.2022 Present: Mr. Manoj Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 4 /State.
CWP No.7308 of 2022 & CMP No.14615 of 2022
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of respondent
Nos.1 to 4 and seeks time to file reply.
List again on 06.12.2022.
In the meantime, filling up the post of Multi
Purpose Worker in pursuance to Employment Notice
(Annexure P-1), shall be subject to final outcome of the writ
petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Arti Thakur vs. State of H.P. & others
CWP No.7309 of 2022
18.10.2022 Present: Mr. Manoj Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 4 /State.
CWP No.7309 of 2022 & CMP No.14616 of 2022
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of respondent
Nos.1 to 4 and seeks time to file reply.
List again on 06.12.2022.
In the meantime, filling up the post of Multi
Purpose Worker in pursuance to Employment Notice
(Annexure P-1), shall be subject to final outcome of the writ
petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Hem Lata vs. State of H.P. & others
CWP No.7307 of 2022
18.10.2022 Present: Mr. Manoj Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 4 /State.
CWP No.7307 of 2022 & CMP No.14614 of 2022
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of respondent
Nos.1 to 4 and seeks time to file reply.
List again on 06.12.2022.
In the meantime, filling up the post of Multi
Purpose Worker in pursuance to Employment Notice
(Annexure P-1), shall be subject to final outcome of the writ
petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Sohan Lal vs. State of H.P. & others
CWP No.2999 of 2016
18.10.2022 Present: Mr. Ravinder Singh Jaswal, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
18th October, 2022 (reena)
.
State of H.P. & Ors. vs. Dr. Vikas Sharma a/w connected matters.
CWP No.1409 of 2018 a/w CWP Nos.3211 & 4973 of 2022
CWP No.1409 of 2018 18.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners /State.
Ms. Meenakshi Sharma, Advocate, for the respondent.
CWP No.3211 of 2022 Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner. Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
CWP No.4973 of 2022 Mr. R.K. Gautam, Senior Advocate with Mr. Rishab, Advocate, for the petitioners.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for respondent Nos.1 to 5/State.
Mr. K.S. Banyal, Senior Advocate with Mr. A.K. Sharma, Advocate, for respondent Nos.6 & 7.
Mr. Hamender Singh Chandel, Advocate for respondent Nos.8 to 13.
CWP No.1409 of 2018
De-linked from CWP No.4973 of 2022.
Admit.
CWP No.3211 of 2022
Admit.
CWP No.4973 of 2022
This petition already stands admitted.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
H.P. State Co-operative Milk vs. Gopal Singh
CWP No.1435 of 2018
18.10.2022 Present: Mr. Imran Khan, Advocate, for the petitioner.
Mr. Surinder Saklani, Advocate, for the respondent.
rejoinder.
r to Learned counsel for the petitioner seeks time to file
List again on 05.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Kanwal Ram vs. State of H.P. & others
CWP No.3417 of 2019
18.10.2022 Present: Ms. Kavita, Advocate on behalf of Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No.1 /State.
Mr. Karun Negi, Advocate on behalf of Mr. Naresh K. Gupta, Advocate, for respondent No.2.
Learned counsel for respondent No.2 requests for an
adjournment.
List again on 02.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Gulab Chand & another vs. Jhanpi Ram and others
LPA No.4 of 2020
18.10.2022 Present: Mr. Sanjay Verma, Advocate on behalf of Ms. Shalini Thakur, Advocate, for the appellants.
Mr. Rupinder Singh Thakur, Advocate, for respondent Nos.1(i) to (v).
Mr. Sahil Thakur, Advocate, for respondent Nos.8, 14, 15, 16, 20, 33, 40 to 44, 47 to 50, 55, 57, 69, 88, 108,
115, 119, 123, 127, 130, 131, 132, 139 to 143, 145 to
150,165, 169, 170(a), 170(b), 174(a), 174(b), 175, 176, 178, 181, 182, 194, 197 to 200.
As per office report, notices could not be issued to
unserved respondents, as necessary steps were not taken.
Learned counsel for the appellants has submitted that
needful would be done forthwith.
Let notice be issued to unserved respondents, on
doing the needful, for 02.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Geeta Devi vs. State of H.P. & others
CWPOA No.3542 of 2020
18.10.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 3/State.
Mr. Sanjay Kumar, Advocate, for respondent No.4.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Harish Kumar & Another vs. State of H.P. & others
CWP No.4073 of 2020
18.10.2022 Present: Mr. Anup Rattan, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the
respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Shubh Karan vs. State of H.P. & others
CWPOA No.4177 of 2020
18.10.2022 Present: Mr. Ajeet Singh Saklani, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the
respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Trilochan Singh vs. State of H.P. & others
CWPOA No.4200 of 2020
18.10.2022 Present: None for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for
respondent Nos.1 to 3/State.
None has appeared on behalf of the petitioner.
In the interest of justice, list again on 03.03.2023.
( Sabina )
Judge
(Sushil Kukreja)
Judge
18th October, 2022
(reena)
.
Laik Ram vs. H.P. State Electricity, Board Ltd. & Anr.
CWP No.431 of 2021
18.10.2022 Present: Mr. Bonit Thakur, Advocate on behalf of Mr. A.K.
Gupta, Advocate, for the petitioner.
Mr. Anil Kumar God, Advocate, for the respondents.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Three Star Taxi Union vs. Union of India & others.
CWP No.2710 of 2021
18.10.2022 Present: Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of
India, for respondent No.1/Union of India.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.2 & 3/State.
Learned Deputy Advocate General seeks more time to
file reply on behalf of respondent Nos.2 & 3.
List again on 12.12.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
18th October, 2022 (reena)
.
Balinder Singh & Ors. vs. State of H.P. & others.
CWP No.7077 of 2021
18.10.2022 Present: Mr. Bonit Thakur, Advocate on behalf of Mr. A.K.
Gupta, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1,2 and 4/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
18th October, 2022 (reena)
.
Kaka Ram vs. State of H.P. & others.
CWP No.7699 of 2021
18.10.2022 Present: Mr. Sanjay Dutt Vasudeva, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the
respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Maan Kumar vs. State of H.P. & others.
CWP No.7795 of 2021
18.10.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No.1/State.
Ms. Suchitra Sen, Advocate, for respondent No.2.
Learned Additional Advocate General seeks time to file
reply on behalf of respondent No.1.
List again on 13.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Daleep Singh vs. State of H.P. & others.
CWP No.8141 of 2021
18.10.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
18th October, 2022 (reena)
.
Harsh Kumar vs. State of H.P. & others.
CWP No.8180 of 2021
18.10.2022 Present: Mr. Sandeep K. Pandey, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 3/State.
Mr. Owais K. Pathan, Advocate, for respondent No.4.
Learned Deputy Advocate General seeks more time to file
reply on behalf of respondent Nos.1 to 3/State.
List again on 05.12.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
18th October, 2022 (reena)
.
IFCI Ltd. & others vs. M/s Him Ispat Ltd.
Co. Appeal No.2 of 2022
18.10.2022 Present: Mr. Aman Sood, Advocate, for the appellant.
Nemo.
Company Application No.14 of 2022
The application is allowed for the reasons stated therein.
Amended memo of parties is taken on record.
Co. Appeal No.2 of 2022
Let notices be issued to newly added respondent Nos.2 to
105, for 06.03.2023, on taking steps within a period of one week.
( Sabina )
Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
State of H.P. & Another vs. Ravinder Paul & others and connected matters.
LPA No.62 of 2022 a/w LPA No.43 of 2022, CWP Nos.433, 445 to 447, 5803 of 2021 and CWP No.1334 of 2022
LPA No. 62 of 2022
18.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
Mr. Vikas Rajput, Advocate, for the respondents. LPA No. 43 of 2022 Mr. Anil Jaswal, Additional Advocate General, for the
appellants.
None for the respondents.
CWP Nos.433, 445 to 447, 5803 of 2021 and CWP No.1334 of 2022
Mr. Rajesh Verma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Apparently due to the reason that the name of the counsel
for the respondents in LPA No.43 of 2022 is not reflected in the cause list,
none has appeared on behalf of the respondents.
List again on 19.12.2022.
Office is directed to reflect the name of Ms. Suman Thakur,
learned counsel for the respondents, in the cause list, henceforth.
Office is directed to list CWP No.5231 of 2021 alongwith
the cases on the adjourned date.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
State of H.P. & others vs. Sauju Ram.
LPA No.80 of 2022
18.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
Mr. Jai Dev Thakur, Advocate, for the respondent.
Learned counsel for the respondent requests for an
adjournment.
List again on 06.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Pawan Kumar vs. HPSEB & Ors.
CWP No.462 of 2022
18.10.2022 Present: Mr. Lovneesh Kanwar, Advocate, for the petitioner
Mr. Vikrant Thakur, Advocate, for the respondents.
r to Learned counsel for the petitioner has submitted that
rejoinder has been filed last week in the office. However, the same
is not made available on record. Office to check and place the
same on record, if in order.
List again on 18.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Pratap Singh vs. State of H.P. & Ors.
CWP No.587 of 2022
18.10.2022 Present: Mr. Tarun K. Sharma, Advocate, for the petitioner
Mr. Anil Jaswal, Additional Advocate General, for the
respondents /State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Ranjeet Singh vs. State of H.P. & Ors.
CWP No.592 of 2022
18.10.2022 Present: Mr. Tarun K. Sharma, Advocate, for the petitioner
Mr. Anil Jaswal, Additional Advocate General, for the
respondents /State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
18th October, 2022 (reena)
.
Narender Kumar vs. State of H.P. & another
CWP No.7021 of 2022
12.10.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1 /State.
CWP No.7021 of 2022 & CMP No.14030 of 2022
Learned Additional Advocate General requests for an
adjournment to enable him to seek instructions/produce record.
List again on 13.10.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
12th October, 2022 (reena)
.
Sumit Dhiman vs. H.P. Power Transmission Corporation Ltd. & Anr.
CWP No.7094 of 2022
12.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Ashok Kumar Verma, Advocate, for the petitioner.
Mr. Dinesh Bhanot, Advocate, for the respondents.
CWP No.7094 of 2022 & CMP No. 14169 of 2022
Learned counsel for the respondents requests for an
adjournment to enable him to seek instructions.
List again on 14.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
12th October, 2022 (reena)
.
Ms. Sanjeevani Pandit vs. State of H.P. and others
CWP No.7131 of 2022
12.10.2022 Present: Mr. S.D.Gill, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for
the respondents/State.
CWP No.7131 of 2022 & CMP No. 14230 of 2022
Learned Additional Advocate General requests for an
adjournment to enable him to seek instructions.
List again on 14.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
12th October, 2022 (reena)
.
Anita Devi vs. State of H.P. and others
CWP No.7139 of 2022
12.10.2022 Present: Mr. Jeevan Kumar, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for
respondent Nos.1 to 4/State.
CWP No.7139 of 2022 & CMP No. 14242 of 2022
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General accepts notice on behalf of respondent Nos.1 to
4 and seeks time to file reply.
List again on 09.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
12th October, 2022 (reena)
.
Rashmi Metaliks Ltd. vs. State of H.P. and others
CWP No.3268 of 2022
11.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Neeraj Gupta, Senior Advocate with Ms. Ragini Dogra, Advocate, for respondent No.3.
List on 12.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Rashmi Metaliks Ltd. vs. State of H.P. and others
CWP No.4929 of 2022
11.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State.
List on 12.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Ravinder Kumar vs. State of H.P.
CWP No.247 of 2022
11.10.2022 Present: Ms. Shallu, Advocate on behalf of Mr. Rajesh Kumar Parmar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks more time to
file rejoinder.
List again on 21.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Mohan Lal Mehta vs. State of H.P and others.
CWP No.289 of 2022
11.10.2022 Present: Mr. Vikas Singh Chauhan, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for
respondent Nos.1 to 5/State.
Mr. Rangil Singh, Advocate, for respondent No.6. r Learned counsel for the petitioner seeks more time to
file rejoinder.
List again on 21.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
General Manager vs. State of H.P. and others.
CWP No.302 of 2022
11.10.2022 Present: Ms. Anjna Thakur, Advocate on behalf of Mr. Vijay Kumar Arora, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 &2/State.
Mr. Rakesh Dhaulta, Advocate, for respondent No.3.
Admit.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Chander kesh vs. The Beungal Cooperative Agriculture Society & Ors.
CWP No.378 of 2022
11.10.2022 Present: Ms. Menka Raj, Advocate, for the petitioner.
Mr. Mahender Singh Kanwar, Advocate, for respondent No.1.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.3 &4/State.
Mr. Vishal Panwar, Advocate, for respondent No.5.
Notice issued to respondent No.2 has not been
received back served or otherwise.
Let fresh notice be issued to respondent No.2 for
23.12.2022, on taking steps within a period of one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Ramesh Kumar & others vs. Dr. Y.S. Parmar University & others.
CWP No.442 of 2022
11.10.2022 Present: Ms. Manjula Verma, Advocate on behalf of Mr. Aditya Thakur, Advocate, for the petitioners.
Mr. Avinash Jaryal, Advocate, for respondent No.1.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.2 &3/State.
Admit.
In the meantime, pleadings be completed.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Manikaran vs. State of H.P. & others.
CWP No.569 of 2022
11.10.2022 Present: Mr. Yashav Kumar, Advocate on behalf of Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 25.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Ashok Kumar vs. HRTC & Another a/w connected matters.
CWP No.870 of 2022 a/w CWP Nos. 885, 1330 & 1331 of 2022
11.10.2022 Present: Mr. Mehar Chand Thakur, Advocate, for the
petitioner(s).
Mr. Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents seeks more time
to file reply(s).
List again on 25.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Alok Kumar Sharma vs. CSKHPKV & Anr.
CWP No.905 of 2022
11.10.2022 Present: Mr. Manish Sharma, Advocate, for the petitioner.
Ms. Aruna Chauhan, Advocate, for the respondents.
Admit.
r to
( Sabina )
Judge
(Sushil Kukreja)
Judge
11th October, 2022
(reena)
.
M/s Blue Star Limited vs. Rattan Singh & others.
CWP No.1205 of 2022
11.10.2022 Present: Mr. Janesh Gupta, Advocate, for the petitioner.
Ms. Hema Chauhan, Advocate, for respondent Nos.1
& 2.
Learned counsel for the respondents seeks more time
to file reply.
List again on 16.12.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Ramesh Kumar vs. State of H.P. & others.
CWP No.641 of 2019
11.10.2022 Present: Mr. Sandeep Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondent Nos.1 & 2/State.
Mr. Hemant Thakur, Advocate, for respondent No.3.
Reply on behalf of respondent No.3 has not been
filed.
List again on 13.12.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
11th October, 2022 (reena)
.
Suresh Kumar vs. National Authority of India and ors.
CWP No.2401 of 2021
11.10.2022 Present: None for the petitioner
Ms. Shreya Chauhan, Advocate, for respondent No.1.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
None has appeared on behalf of the petitioner.
In the interest of justice, list again on 25.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Bhupinder Singh Verma vs. State of H.P. & Ors.
CWP No.4493 of 2021
11.10.2022 Present: Mr. Sumit Himalvi, Advocate on behalf of Mr. Ravinder Singh Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Arjun Singh vs. State of H.P. & Ors.
CWPOA No.1107 of 2020
11.10.2022 Present: Mr. Kulbhushan Khajuria, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Nitin Sharma vs. State of H.P. & Ors. along with connected matter.
CWP No.356 of 2022 with CWP Nos.6588 of 2021 & 384 of 2022
11.10.2022 Present: Mr. Jyotirmay Bhatt, Advocate, for the petitioner(s) in
both the petitions.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
CMP No.695 of 2022 in CWP No.356 of 2022
Learned Senior Additional Advocate General seeks
time to file reply to the application.
List again on 29.11.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Everest Power Private Limited vs. H.P. State Electricity Regulatory Commission & Ors.
CWP No.7763 of 2021
11.10.2022 Present: Mr. Rajnish K. Maniktala, Senior Advocate with Mr. Vishwa Bhushan, Advocate, for the petitioner.
None for respondent No.1.
Mr. Vikas Chauhan, Advocate, for respondent No.2.
Mr. Shivom Vashista, Advocate, for respondent No.3.
At the request of learned counsel for the petitioner, list
again on 05.12.2022.
Interim order to continue.
( Sabina )
Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Gurpreet Singh vs. State of H.P. & others
CWP No.7790 of 2021
11.10.2022 Present: Mr. Vijay Kumar Thakur, Advocate on behalf of Mr. Sanjeev K. Suri, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks more time to
file rejoinder.
List again on 28.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Parveen Kumar vs. State of H.P. & others
LPA No.96 of 2022
11.10.2022 Present: Mr. A.K. Gupta and Ms. Babita, Advocates, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned counsel for the appellant requests for an
adjournment.
List again on 14.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
11th October, 2022 (reena)
.
Jia Pal vs. State of H.P. & others.
CWP No. 6873 of 2022
10.10.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 3/State,
CWP No. 6873 of 2022 & CMP No.13806 of 2021
Learned Additional Advocate General requests for an
adjournment to enable him to seek instructions.
List again on 12.10.2022.
In case, petitioner is not relieved from his present
place of posting till the date fixed, respondent No.2 is directed to
remain present in person.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Bhawani Singh & Anrs. vs. State of H.P. & Ors.
CWP No. 7983 of 2021
10.10.2022 Present: Mr. Maan Singh, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State,
CWP No. 7983 of 2021 & CMP No.15171 of 2021
Learned Additional Advocate General seeks more time
to file reply.
List again on 15.12.2022.
Interim order to continue qua petitioner No.1 till further
orders.
( Sabina )
Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Tej Ram Sharma and others vs. State of H.P and others
CWP No. 7636 of 2021
10.10.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the
respondent/State,
As per office report, notice could not be issued to
respondent No.4, as necessary steps were not taken.
Learned counsel for the petitioners has submited that
needful would be done forthwith.
Let notice be issued to respondent No.4, on doing the
needful, for 14.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Labdhu Ram vs. State of H.P. and others a/w connected matters.
CWP No.6581 of 2021 a/w CWP No.7710 of 2021, 8361 of 2021 and CWP No.114 of 2022
10.10.2022 Present: Mr. Romesh Verma, Advocate, for the petitioner(s) in
all the petitions except CWP No.8361 of 2021.
None for the petitioner in CWP No.8361 of 2021.
Mr. Anil Jaswal, Additinal Advocate General, for the r respondent/State,
Learned Additional Advocate General seeks more time
to file reply.
List again on 20.03.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Ms. Reeta vs. Hindustan Petroleum Corporation Ltd.
CWP No.542 of 2021
10.10.2022 Present: Mr. Anshul Attri, Advocate, for the petitioner.
Mr. Dinesh Barowalia, Advocate on behalf of Mr. Nitin
Thakur, Advocate, for the respondent.
Learned counsel for the respondent seeks time to file
reply.
List again on 30.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Lata Devi vs. Santosh Kumar
FAO(FC) No.28 of 2021
10.10.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the appellant.
Mr. Naresh K. Sharma, Advocate, for the respondent.
Learned counsel for the respondent seeks time to file
reply.
List again on 16.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Ramesh Chand vs. State of H.P. & Ors.
CWPOA No.5870 of 2020
10.10.2022 Present: Mr. Parveen Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent No.1/State.
Mr. Naresh K. Sharma, Advocate on behalf of Mr. Angrez Kapoor, Advocate, for respondent Nos.2 & 3.
Learned counsel for respondent Nos.2 & 3 requests
for an adjournment.
List again on 13.10.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Savita Devi vs. State of H.P. & Ors.
CWPOA No.4209 of 2020
10.10.2022 Present: Mr. B.C. Verma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Vipin Kumar vs. State of H.P. & ors.
CWP No. 1046 of 2020
10.10.2022 Present: Mr. Deven Krishan Khanna, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
List alongwith CWPIL No.108 of 2017.
( Sabina )
Judge
(Sushil Kukreja)
Judge
10th October, 2022
(reena)
.
Krishan Kumar Sood & Ors. vs. State of H.P. & Ors.
CWP No. 3570 of 2019
10.10.2022 Present: Mr. Rohit, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for
respondent Nos.1 & 3/State.
Mr. Balram Sharma, ASGI, for respondent No.2.
Mr. Vikrant Thakur, Advocate, for respondent No.4.
Ms. Shreya Chauhan, Advocate, for respondent No.5- NHAI.
Learned counsel for the petitioners seeks more time to
file rejoinder.
List again on 20.03.2023.
( Sabina )
Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Shyam Lal Verma vs. State of H.P. & Anr.
CWP No. 3007 of 2022
10.10.2022 Present: Ms. Rajni Kumari, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for
the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Bhagat Urban Co-operative Bank Ltd. vs. State of H.P. & Ors.
CWP No.2314 of 2022
10.10.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioners.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioners seeks time to file
rejoinder.
List again on 15.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Ravinder Singh vs. Union of India & others.
CWP No.2266 of 2022
10.10.2022 Present: Mr. Atul Kumar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for
respondent Nos.1 to 4/State.
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 09.01.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Chandu Ram vs. State ofH.P. & others.
CWP No.1549 of 2022
10.10.2022 Present: Mr. Nitish Kumar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the
respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Ajay Kumar vs. State of H.P. & others.
CWP No.1156 of 2022
10.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
Mr. Vikrant Thakur, Advocate, for respondent No.3.
Admit.
It is clarified that although in the last order, it has been
mentioned that interim order to continue, but no interim order has
been passed in this case.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Shobha Ram vs. HPSEB Ltd. & Anr.
CWP No.927 of 2022
10.10.2022 Present: Ms. Babita, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil K. God, Advocate, for the respondents.
Admit.
( Sabina )
Judge
(Sushil Kukreja)
Judge
10th October, 2022
(reena)
.
Bachni Begum vs. State of H.P. & others.
CWP No.968 of 2022
10.10.2022 Present: Ms. Babita, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Lal Chand vs. HPSEBL and Anr.
CWP No.929 of 2022
10.10.2022 Present: Ms. Babita, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil Kumar God, Advocate, for the respondents.
Admit.
( Sabina )
Judge
(Sushil Kukreja)
Judge
10th October, 2022
(reena)
.
Chunni Lal vs. State of H.P. and others.
CWP No.871 of 2022
10.10.2022 Present: Mr. Vishal Panwar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for
respondent Nos.1 to 4.
Admit.
In the meantime, pleadings be completed.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
HPU & Anr. vs. Yashwant Dev Bhardwaj & Ors. a/w connected matters.
LPA No.3 of 2022 a/w COPC No. 441 of 2021
LPA No.3 of 2022
10.10.2022 Present: Mr. Surender Verma, Advocate, for the petitioner.
Mr. Pradeep K. Sharma, Advocate, for respondent
No.1.
Mr. Karan Parmar, Advocate, for respondent No.2.
COPC No. 441 of 2021 Mr. Pradeep Kumar Sharma, Advocate, for the
petitioners.
Mr. Surender Verma, Advocate, for respondent Nos. 1 & 2.
Learned counsel for respondent Nos.1 & 2 requests
for an adjournment.
List again on 17.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Sunil Kumar vs. HPSEBL and Ors.
CWP No.8346 of 2021
10.10.2022 Present: Mr. Vinod Thakur, Advocate, for the petitioner.
Ms. Ruma Kaushik, Advocate, for respondent No.1.
Mr. Munish Dhatwalia, Advocate, for respondent No.2.
Learned counsel for the petitioner seeks time to file
rejoinder to the reply filed on behalf of respondent No.1.
List again on 29.12.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
10th October, 2022 (reena)
.
Neeraj Kumar vs. State of H.P. & others.
CWP No.2654 of 2022
10.10.2022 Present: Mr. Tanuj Thakur, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for
respondent Nos. 1 to 4/ State.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 29.11.2022.
Interim order to continue.
( Sabina )
Judge
(Sushil Kukreja)
Judge
10th October, 2022 (reena)
.
Chunni Lal vs. State of H.P. & others.
CWP No.4390 of 2022
10.10.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/ State.
Learned counsel for the petitioner seeks time to file
rejoinder.
List again on 16.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Pradeep Kumar vs. State of H.P. & others.
CWP No.4960 of 2022
10.10.2022 Present: Mr. Romesh Verma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos. 1 to 3/ State.
Mr. Sanjay Bhardwaj, Advocate, for respondent No.4.
CWP No.4960 of 2022 & CMP No.9879 of 2022
Learned counsel for the respondents seek time to file
reply.
List again on 29.11.2022.
Interim order to continue till further orders.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Naresh Kumar vs. State of H.P. & others.
CWP No.5565 of 2022
10.10.2022 Present: Mr. Rajesh Kumar Parmar and Mr. Vijay Jain, Advocates, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/ State.
CWP No.5565 of 2022 & CMP No.11201 of 2022
Learned Deputy Advocate General seeks more time to
file reply.
List again on 21.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Neel Kumar vs. State of H.P. & others.
CWP No.5709 of 2022
10.10.2022 Present: Mr. G.R.Palsra, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 1 to 4/State.
CWP No.5709 of 2022 & CMP No.11476 of 2022
Service of respondent No.5 is complete, but none has
appered on her behalf.
Learned Deputy Advocate General seeks more time to
file reply.
List again on 11.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Murli Ram vs. State of H.P. & Ors.
CWP No.5711 of 2022
10.10.2022 Present: Ms.Richa Thakur, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 1 to 6/State.
Mr. Sudhanshu Jamwal, Advocate, for respondent No.7.
Mr. Vikas Sharma, Advocate, for respondent No.8.
CWP No.5711 of 2022 & CMP No.11479 of 2022
Learned counsel for the respondents seek more time
to file reply.
List again on 11.11.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Parvesh Singh vs. HPU & others.
CWP No.6205 of 2022
10.10.2022 Present: Mr. Arush Matlotia, Advocate, for the petitioner.
Mr. Surinder Verma, Advocate, for respondent No.1.
Mr. Shyam Singh Chauhan, Advocate, for respondent No.2.
Mr. Kunal Thakur, Deputy Advocate General, for r respondent No. 3/State.
CWP No.6205 of 2022 & CMP No.12440 of 2022
Learned counsel for the respondents seek more time
to file reply.
List again on 31.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Mulkhjit Singh vs. State of H.P. & others.
CWP No.7013 of 2022
10.10.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for
respondent Nos.1 to 3/State.
CWP No.7013 of 2022 & CMP No.14019 of 2022
Notice. Mr. Kunal Thakur, learned Deputy Advocate
General accepts notice on behalf of respondent Nos.1 to 3 and
seeks time to file reply.
Let notice be issued to respondent Nos.4 & 5, for
30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be
also filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
10th October, 2022 (reena)
.
Asha Devi vs. State of HP. & others.
CWP No.4971 of 2022
30.09.2022 Present: Mr. Shakti Bhardwaj, Advocate on behalf of Mr. Abhinav Purohit, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 7/State.
Mr. Reeta Thakur, Advocate, for respondent No.8.
CWP No.4971 of 2022 & CMP No.9904 of 2022
At the request of learned counsel for the petitioner, list
on 17.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Chander Pal vs. State of HP. & others.
CWP No.3617 of 2022
30.09.2022 Present: Mr. Rita Hingmang, Advocate on behalf of Mr. Rajvinder Sandu, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1, 3 & 4/State.
Mr. Ajay Sipahiya, Advocate, for respondent No.2.
Learned counsel for the petitioner requests for an
adjournment to enable her to verify the contents of the reply filed by
respondent No.2.
List again on 14.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Ankit vs. Chaudhary Sarwan Kumar & others.
CWP No.6944 of 2022
30.09.2022 Present: Mr. Gobind Korla, Advocate, for the petitioner.
Mr. Naresh Sharma, Advocate for respondent No.1.
Mr. Prashant Sharma, Advocate, for respondent No.3.
CWP No.6944 of 2022 & CMP No.13938 of 2022
Notice. Mr. Naresh Sharma and Mr. Prashant Sharma,
learned Advocates accept notice on behalf of respondent No.1 and
respondent No.3, respectively and seek time to file reply.
Let notice be issued to respondent No.2, for 28.11.2022,
on taking steps within a period of one week.
In the meantime, candidature of the petitioner shall not be
rejected on the ground that he was not registered in Ph.D prior to July,
2009.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Pushp Lata vs. State of H.P. & others.
CWP No.6934 of 2022
30.09.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent Nos.1 & 2/State.
Mr. Naresh Kaul, Advocate, for respondent No.3.
CWP No.6934 of 2022 & CMP No.13924 of 2022
Notice. Mr. Ashwani Sharma, learned Additional Advocate
General and Mr. Naresh Kaul, learned Advocate accept notice on behalf
of respondent Nos.1 & 2 and respondent No.3, respectively and seek
time to file reply.
List again on 14.10.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Jugal Kishore vs. State of H.P. & others.
CWP No.6931 of 2022
30.09.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent Nos.1 to 3/State.
CWP No.6931 of 2022 & CMP No.13919 of 2022
Notice. Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of respondent Nos.1 to 3 and seeks
time to file reply.
Let notice be issued to respondent Nos.4 & 5, for
30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also
filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Ashok Kumar vs. State of H.P. & others.
CWP No.6932 of 2022
30.09.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent Nos.1 to 3/State.
CWP No.6932 of 2022 & CMP No.13921 of 2022
Notice. Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of respondent Nos.1 to 3 and seeks
time to file reply.
Let notice be issued to respondent Nos.4 & 5, for
30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also
filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Ashok Kumar vs. State of H.P. & others.
CWP No.6924 of 2022
30.09.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent Nos.1 to 3/State.
CWP No.6924 of 2022 & CMP No.13909 of 2022
Notice. Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of respondent Nos.1 to 3 and seeks
time to file reply.
Let notice be issued to respondent Nos.4 & 5, for
30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also
filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Jai Pal vs. State of H.P. & others.
CWP No.6873 of 2022
30.09.2022 Present: Mr. Vinjay Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent Nos.1 to 3/State.
Mr. Anup Rattan, Advocate, for respondent No.6.
CWP No.6873 of 2022 & CMP No.13806 of 2022
Learned Additional Advocate General requests for an
adjournment to enable him to seek instructions.
List again on 10.10.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
30th September, 2022 (reena)
.
Urmila Devi vs. State of H.P. & others.
CWP No.6539 of 2022
30.09.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 5/State.
Mr. Anup Rattan, Advocate, for respondent No.6.
CWP No.6539 of 2022 & CMP No.13162 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 28.10.2022.
In the meantime, reply, if any, by respondent No.6, be also
filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Rashmi Kumri & Another vs. State of H.P. & Others a/w connected matter.
LPA No. 91 of 2019 a/w LPA No.63 of 2020
LPA No.91 of 2019
30.09.2022 Present: Mr. Onkar Jairath and Mr. Shubham Sood, Advocates, for the appellants.
Mr. Ashwani Sharma, Additional Advocate General, for rrespondent Nos.1 to 4/State.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for respondent Nos. 5 & 6.
LPA No.63 of 2020
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellants.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 4/State.
Mr. Onkar Jairath and Mr. Shubham Sood, Advocates, for respondent Nos.5 & 6.
CMP No.11467 of 2022 in LPA No.91 of 2019 and CMP No.12500 of 2022 in LPA No.63 of 2020
At the request of learned counsel for the parties, list after
three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
State of H.P & others vs. Dev Raj & others.
LPA No. 77 of 2022
30.09.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants.
Mr. Nishant Khidtta, Advocate, for the respondents.
CMP No.11767 of 2022
List before a Bench, of which, one of us (Sushil Kukreja,
J.), is not a Member.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Anupama vs. State of H.P. & others.
CMP No.13403 of 2022 in CWP No.6603 of 2021
30.09.2022 Present: Ms. Divya Chauhan, Advocate on behalf of Mr. R.L.
Chaudhary, Advocate, for the applicant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
Mr. D.K. Khanna, Advocate, for respondent No.4.
Learned counsel for the applicant requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Aishwarya Thakur & others vs. State of H.P. & another a/w connected matters.
CWP No.1393 of 2022 a/w CWP No.2606 of 2022
CWP No. 1393 of 2022
30.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
CWP No.2606 of 2022
Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for
the respondents.
At the request of learned counsel for the petitioners, list
on 17.10.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Neel Chand vs. State of H.P. & Others.
CWP No.1345 of 2022
30.09.2022 Present: Mr. Daleep Singh Kaith, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Learned Additional Advocate General has submitted that
order passed by this Court has been duly complied with. Hence, no
further directions are required in the present case.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Neel Chand vs. State of H.P. & Others.
CWP No.1345 of 2022
30.09.2022 Present: Mr. Daleep Singh Kaith, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Learned Additional Advocate General has submitted that
order passed by this Court has been duly complied with. Hence, no
further directions are required in the present case.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Sat Dev & ors. vs. State of H.P. & Anr.
Ext. Petition No.412 of 2021 in CWP No.894 of 2013
30.09.2022 Present: Mr. Pankaj Kumar, Advocate on behalf of Mr. Vikas Rajput, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to
file compliance report.
List again after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th September, 2022 (reena)
.
Pariksha vs. State of H.P. & others.
CWP No.4282 of 2022
28.09.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondents/State.
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Onkar Singh & others vs. State of H.P. & others.
CWP No.2457 of 2022
28.09.2022 Present: Mr. Amandeep Sharma, Advocate, for the petitioners.
Mr. Bharat Bhushan, Additional Advocate General, for
the respondents/State.
Learned Additional Advocate General seeks more time to
file reply.
List again on 28.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Neeraj Chandel & Anr. vs. State of H.P. & others.
CWP No.3497 of 2022
28.09.2022 Present: Mr. Kuldeep Singh, Advocate on behalf of Mr. Naresh K. Sharma, Advocate, for the petitioners.
Mr. Bharat Bhushan, Additional Advocate General, for respondent Nos.1 to 3/State.
None for respondent Nos.4 to 7.
Learned counsel for the petitioners requests for an
adjournment.
As requested, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
28th September, 2022 (reena)
.
Chamna Devi vs. State of H.P. & others.
CWP No.4279 of 2022
28.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Bharat Bhushan, Additional Advocate General, for
respondent Nos.1 to 3/State.
At the request of learned counsel for the petitioner, list
after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Kushal Chand & Ors. vs. State of H.P. & others.
CWP No.4397 of 2022
28.09.2022 Present: Ms. Kiran Dhiman, Advocate, for the petitioners.
Mr. Bharat Bhushan, Additional Advocate General, for
respondent No.1/State.
Mr. Jyotirmay Bhatt, Advocate, for respondent No.2.
Mr. Surinder Sharma, Advocate, for respondent No.3.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.4.
At the request of learned counsel for the petitioners, list
after two weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Lachhu Ram vs. State of H.P. & others.
CWP No.4715 of 2022
28.09.2022 Present: Mr. M.R. Kondal, Advocate, for the petitioner.
Mr. Bharat Bhushan, Additional Advocate General, for
the respondents /State.
Learned Additional Advocate General seeks more time to
file reply.
List again on 28.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Dev Pal Singh vs. State of H.P. & others.
CWP No.5010 of 2022
28.09.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 3 /State.
CWP No.5010 of 2022 & CMP No.9998 of 2022
Notice issued to respondent No.5, has been received
back unserved.
Let fresh notice be issued to respondent No.5 for
10.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Reetu Sharma vs. State of H.P. & others.
CWP No.5403 of 2022
28.09.2022 Present: Mr. Arun Kaushal, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents /State.
CWP No.5403 of 2022 & CMP No.10814 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 14.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Inder Singh vs. State of H.P. & others.
CWP No.5506 of 2022
28.09.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 3 /State.
Mr. Rohit, Advocate, for respondent No.4.
CWP No.5506 of 2022 & CMP No.11067 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 14.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Ranjana Kumri vs. State of H.P. & others.
CWP No.5535 of 2022
28.09.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents /State.
CWP No.5535 of 2022 & CMP No.11136 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 15.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Munish Singh Rana vs. State of H.P. & others.
CWP No.5625 of 2022
28.09.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Bharat Bhushan, Additional Advocate General, for
the respondents /State.
CWP No.5625 of 2022 & CMP No.11301 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 15.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Sheela Kumari vs. State of H.P. & others.
CWP No.5715 of 2022
28.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 4 /State.
CWP No.5715 of 2022 & CMP No.11490 of 2022
Learned Additional Advocate General seeks more time to
file reply.
Notice issued to respondent No.5, has been received
back unserved.
Let fresh notice be issued to respondent No.5, on
furnishing of her correct address, for 21.10.2022.
In the meantime, reply by appearing respondents be also
filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Khushal Singh vs. State of H.P. & others.
CWP No.6286 of 2022
28.09.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondents /State.
CWP No.6286 of 2022 & CMP No.12642 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 28.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Suneet Kumar vs. State of H.P. & others.
CWP No.6281 of 2022
28.09.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondents /State.
CWP No.6281 of 2022 & CMP No.12637 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 28.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Harish Sahotra vs. State of H.P. & others.
CWP No.6280 of 2022
28.09.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondents /State.
CWP No.6280 of 2022 & CMP No.12636 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 28.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
The Chander Shekhar Co-operative Multipurpose Society Ltd. vs. State of H.P. & Ors.
CWP No.6329 of 2022
28.09.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Bharat Bhushan, Additional Advocate General, for respondent Nos. 1 to 4 /State.
Mr. Sameer Thakur, Advocate for respondent No.5.
CWP No.6329 of 2022 & CMP No.12730 of 2022
Learned Additional Advocate General seeks more time to
file reply.
List again on 14.10.2022.
In the meantime, reply, if any, by respondent No.5, be also
filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
28th September, 2022 (reena)
.
Roshan Lal & Ors. vs. State of H.P. & ors.
CWP No.6217 of 2022
27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Lalit K.
Sharma, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 &2 /State.
At the request of learned counsel for the petitioners, list
again on 28.09.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
27th September, 2022
(reena)
.
Mukesh vs. State of H.P. & ors.
CWP No.6245 of 2022
27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Hemant Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
Notice. Mr. Anil Jaswal, learned Additional Advocate
General accepts notice on behalf of the respondents and seeks time to
file reply.
List again on 22.11.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
27th September, 2022 (reena)
.
Mandeep Kaur vs. State of H.P. & ors.
CWP No.6249 of 2022
27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Rahul Mahajan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No. 1 /State.
CWP No. 6249 of 2022 & CMP No.12543 of 2022
Notice. Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of respondent No.1 and seeks time to
file reply.
Let notice be issued to respondent Nos.2 & 3 for
22.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondent be also
filed.
List alongwith CWP No.6145 of 2022
( Sabina ) Judge
(Sushil Kukreja) Judge
27th September, 2022 (reena)
.
Deepak Kumar vs. State of H.P. & ors.
CWP No.6624 of 2022
27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. K.B.
Khajuria, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 & 2/State.
CWP No.6624 of 2022 & CMP No.13316 of 2022
Learned Additional Advocate General requests for an
adjournment to enable him to seek instructions.
List again on 30.09.2022.
In case, petitioner is not relieved till the said date,
respondent No.3, is directed to remain present in person.
( Sabina ) Judge
(Sushil Kukreja) Judge
27th September, 2022 (reena)
.
Raj Kumar Thakur vs. The State of H.P. & ors.
CWP No.6696 of 2022
27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 4/State.
List again on 28.09.2022.
( Sabina ) Judge
(Sushil Kukreja)
Judge
27th September, 2022 (reena)
.
Tilak Raj vs. The State of H.P. & ors.
CWP No.6801 of 2022
27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Sanjay S.
Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
CWP No.6801 of 2022 & CMP No. 13664 of 2022
Notice. Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of the respondents and seeks time to
file reply.
List again on 20.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
27th September, 2022 (reena)
.
Rajpur Hydro Power Private Ltd. vs. State of H.P. & Anr.
CWPOA No.6770 of 2022
26.09.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Yashwardhan Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.6770 of 2022 & CMP No 13578 of 2022
Notice. Mr. Anil Jaswal, learned Additional Advocate
General accepts notice on behalf of the respondents and seeks time to
file reply.
List again on 01.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Bimla Devi & Ors. vs. State of H.P. & Ors.
CWPOA No.4728 of 2020
26.09.2022 Present: Mr. Ajay Singh Kashyap, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 4/State.
Mr. Ajay Kumar, Advocate on behalf of Mr. Navlesh Verma, Advocate, for respondent No.5.
Admit.
( Sabina )
Judge
(Sushil Kukreja)
Judge
26th September, 2022
(reena)
.
Jeet Ram & Ors. vs. State of H.P. & Ors.
CWPOA No.5365 of 2020
26.09.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
State of H.P. & Ors. vs. Sh. Kahan Singh
CWP No.5809 of 2020
26.09.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners.
Ms. Babita Chauhan, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to
file reply.
List after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Court on its own motion vs. State of H.P. & ors.
CWPIL No.45 of 2021 a/w CWP No.153 of 2018.
CWPIL No.45 of 2021
26.09.2022 Present: Mr. Rajnish Maniktala, Senior Advocate, with Mr. Naresh K. Verma, Advocate, as Amicus Curie.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondent/State.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for respondent-Pollution Board.
Mr. Nitin Thakur, Advocate, for respondent No.4.
CWP No.153 of 2018.
Ms. Poonam Gehlot, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Mr. Adarsh K. Vashista, Advocate, for respondent No.5.
Mr. Tara Singh Chauhan, Advocate, for respondent No.8.
At the request of learned counsel for the parties, list again
on 16.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Joginder Singh vs. State of H.P. & Ors.
CWP No.6423 of 2021
26.09.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr.Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 7 & 9/State.
Mr. Bhishan Sharma, Advocate on behalf of Mr. Inderjeet Narwal, Advocate, for respondent No.8.
Mr. Ajay Sharma, Advocate on behalf of Mr. Peeyush
Verma, Advocate, for respondent No.10.
Mr. Jai Ram Sharma, Advocate on behalf of Ms. Megha Kapur Gautam, Advocate, for respondent Nos.11 & 12.
Learned counsel for the petitioner seeks more time to file
rejoinder.
List after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Rajender Pal Thakur vs. UOI & Ors.
CWP No.7344 of 2021
26.09.2022 Present: Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Shashi Shirshoo, Central Government Counsel, for
respondent No.1.
Mr. Rahul Mahajan, Advocate, for respondent No.2 &
CWP No.7344 of 2021 & CMP No. 13732 of 2021
Learned counsel for the petitioner seeks more time to file
rejoinder.
List again on 01.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
State of H.P. & Ors. vs. Nandini
LPA No.142 of 2022
26.09.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants/State.
Admit.
List alongwith CWP No.2281 of 2020.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Joginder Singh vs. State of H.P and Ors.
CWP No.415 of 2022
26.09.2022 Present: Mr. Parveen Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
Learned Additional Advocate General seeks more time
to file reply.
List again on 27.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Dhameshwar Ram & others vs. State of H.P and Ors.
CWP No.909 of 2022
26.09.2022 Present: None for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos. 1 to 4/State.
Mr. Shashi Shirshoo, Central Government Counsel, for respondent No.5.
None has appeared on behalf of the petitioners.
In the interest of justice, list after four weeks.
In the meantime, rejoinder, if any, be also filed.
( Sabina )
Judge
(Sushil Kukreja)
Judge
26th September, 2022 (reena)
.
Ajay Kumar & others vs. State of H.P and Ors.
CWP No.1050 of 2022
26.09.2022 Present: Mr. Rakesh Kumar Chauhan, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 3/State.
Mr. Rahul Mahajan, Advocate, for respondent No.4.
Learned counsel for the petitioners has submitted that
rejoinder has already been filed in the office. However the same is
not available on record. Office to check and place the same on
record, if in order.
List after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Rajinder Kumar vs. State of H.P and Ors.
CWP No.1138 of 2022
26.09.2022 Present: Mr. Mohit Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the
respondents/State.
CWP No.1138 of 2022 & CMP No. 1888 of 2022
Admit.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Aishwarya Thakur & others vs. State of H.P. & another
CWP No.1393 of 2022 a/w CWP No.2606 of
CWP No.1393 of 2022
26.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
CWP No.2606 of 2022
Mr. Vinod Chauhan, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General,
for the respondents.
Learned Senior Additional Advocate General has
submitted that affidavit with respect to latest vacancy position has
already been filed in the office, pursuant to order dated 21.09.2022.
However, the same is not available on record. Office to trace the
same and place it on record.
List again on 27.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Kamlo Devi vs. State of H.P and Ors.
CWP No.2086 of 2022
26.09.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for
respondent Nos.1 to 3/State.
At the request of learned counsel for the petitioner, list
after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Vinay Bhardwaj vs. State of H.P and Ors.
CWP No.2260 of 2022
26.09.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General,
for the respondents.
At the request of learned counsel for the petitioner, list
after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Mohan Lal & Ors. vs. State of H.P and Anr.
CWP No.3037 of 2022
26.09.2022 Present: Mr. Devender K. Sharma, Advocate on behalf of Mr. C.N. Singh, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
Learned counsel for the petitioners has submitted that
he has already filed rejoinders in the Registry. However the same
are not available on record. Office to check and place the same on
record, if in order.
List again on 09.11.2022.
Interim order to continue.
( Sabina )
Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Ajit Singh & others vs. State of H.P. and others.
CWP No.3180 of 2022
26.09.2022 Present: Mr. R.K. Bawa, Senior Advocate with Mr. Ajay Kumar Sharma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 4 /State.
Mr. Ankush Dass Sood, Senior Advocate with Mr. Rishi Tondon, Advocate, for respondent Nos. 5 to 7.
Learned counsel for the petitioners seeks time to file
rejoinder.
List again on 01.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
26th September, 2022 (reena)
.
Smt. Roshani Devi vs. State of H.P. & Ors.
CWP No.6679 of 2022
22.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for
respondent Nos.1 to 3 /State.
CWP No.6679 of 2022 & CMP No.13423 of 2022 rAt this stage, notice to respondent Nos. 1 to 4.
Mr. Kunal Thakur, learned Deputy Advocate General
accepts notice on behalf of the respondent Nos. 1 to 4 and seeks
time to file reply.
List again on 05.12.2022.
In the meantime, petitioner be provisionally permitted
to undergo promotion course for the post of Supervisor.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd September, 2022 (reena)
.
Raj Kumar vs. State of H.P. & Ors.
CWP No.6696 of 2022
22.09.2022 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for
respondent Nos.1 to 4 /State.
At the request of learned Deputy Advocate General,
list on 23.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd September, 2022 (reena)
.
State of H.P. & ors. vs. Pawan Kumar along with connected matter.
CWP No.3071 of 2016 a/w CWP No.2949 of
22.09.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for
the petitioner(s).
Mr. Naresh Verma, Advocate, for the respondent(s). rLearned Additional Advocate General requests for an
adjournment on the ground that he could not prepare the case due
to his ill-health.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd September, 2022 (reena)
.
Sh. Keshav Ram deceased through his LRs. vs. Anand Swaroop & ors.
OSA No.9 of 2010
22.09.2022 Present: Ms. Rinki Kashmiri, Advocate on behalf of Mr. Janesh Gupta, Advocate, for the appellants.
Ms. Devyani Sharma, Advocate, for the respondents.
Mr. Vikrant Chandel, Deputy Advocate General, for the State.
Learned counsel for the appellants requests for an
adjournment.
As requested, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
22nd September, 2022 (reena)
.
Mani Ram vs. State of H.P. & Ors.
CWP No.6257 of 2022
21.09.2022 Present: Mr. Ajay Kumar Chandel, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for
respondent Nos.1 & 2/State.
CWP No.6257 of 2022 & CMP No.12562 of 2022
Learned Deputy Advocate General seeks more time to
file reply.
List again on 02.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st September, 2022 (reena)
.
Roop Lal vs. State of H.P. & Ors.
CWP No.6270 of 2022
21.09.2022 Present: Ms. Bavita Sharma, Advocate on behalf of Mr. Ajay Kumar Dhiman, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
CWP No.6270 of 2022 & CMP No.12610 of 2022
Notice could not be issued to respondent No.4, as
necessary steps were not taken within stipulated period.
Learned counsel for the petitioner has submitted that
needful would be done forthwith.
Let notice be issued to respondent No.4 on doing the
needful within two days for 03.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st September, 2022 (reena)
.
Sh. Inder Jeet Singh vs. State of H.P. & Ors.
CWP No.6498 of 2022
21.09.2022 Present: Mr. Rajesh K. Parmar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
CWP No.6498 of 2022 & CMP No.13038 of 2022
Learned counsel for the petitioner has submitted that as
per Annexure P-1, i.e. School Leaving Certificate of the petitioner, his
date of birth has been recorded as 20th November, 1964. Petitioner is
working as a driver with the respondents-department. In the Driving
Licence of the petitioner, his date of birth is recorded as 20thNovember,
1964. In the seniority list published by the respondents also, the date of
birth of petitioner is reflected as 20th November, 1964. In the service
record of the petitioner, his date of superannuation has been mentioned as
30th November, 2022, but due to some clerical error, his date of birth has
been recorded as 20th September, 1964.
Learned Deputy Advocate General seeks more time to file
reply.
List again on 05.12.2022.
In the meantime, petitioner be permitted to continue in
service upto 30th November, 2022.
{
( Sabina ) Judge
(Sushil Kukreja) Judge
21st September, 2022 (reena)
.
Kavi Raj vs. State of H.P. & Ors.
CWP No.5148 of 2022
21.09.2022 Present: Mr. Panku Chaudhary, Advocate on behalf of Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 4 /State.
CWP No.5148 of 2022 & CMP No.10275 of 2022
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after one week.
( Sabina )
Judge
(Sushil Kukreja)
Judge
21st September, 2022 (reena)
.
Lokesh Kumar vs. State of H.P. & Ors.
CWP No.4520 of 2022
21.09.2022 Present: Mr. Panku Chaudhary, Advocate on behalf of Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 5 /State.
CWP No.4520 of 2022 & CMP No.8981 of 2022
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after one week.
( Sabina )
Judge
(Sushil Kukreja)
Judge
21st September, 2022 (reena)
.
Hem Singh vs. State of H.P. & Ors.
CWP No.6499 of 2022
21.09.2022 Present: Mr. Abhimanyu Rathor, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for
the respondents /State.
CWP No.6499 of 2022 & CMP No.13040 of 2022
At the request of learned counsel for the petitioner, list
on 28.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st September, 2022 (reena)
.
Shiv Ram vs. State of H.P. & Ors.
CWP No.5106 of 2020
21.09.2022 Present: None for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for
the respondents /State.
CWP No.5106 of 2020 & CMP No.11943 of 2020 r Even on second call, none has appeared on behalf of
the petitioner.
In the interest of justice, list again on 16.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
21st September, 2022 (reena)
.
Chet Ram vs. State of H.P. & Ors.
CWP No.4140 of 2022
21.09.2022 Present: Mr. Hirdya Ram, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for
respondent Nos.1 to 6 /State.
Ms. Archana Dutt, Advocate, for respondent No.7.
CWP No.4140 of 2022 & CMP No.8194 of 2022
Learned Deputy Advocate General seeks more time to
file reply.
List again on 20.10.2022.
( Sabina ) Judge
(Sushil Kukreja)
Judge
21st September, 2022 (reena)
.
Beli Ram vs. State of H.P. & Ors.
CWP No.6527 of 2022
19.09.2022 Present: Mr. Jai Dev Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent Nos.1 to 4 /State.
CWP No.6527 of 2022 & CMP No.13116 of 2022 rLearned counsel for the petitioner requests for an
adjournment.
As requested, list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
Kamal Kant vs. State of H.P.
CWP No.6528 of 2022
19.09.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondent /State.
CWP No.6528 of 2022 & CMP No.13121 of 2022
Learned counsel for the petitioner requests for an
adjournment to enable him to produce the treatment report of his
son.
List again on 11.10.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
Shankar Dass vs. HRTC & Anr.
CWP No.6529 of 2022
19.09.2022 Present: Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Vir Bahadur Verma, Advocate, for the respondents.
CWP No.6529 of 2022 & CMP No.13127 of 2022
Notice. Mr. Vir Bahadur Verma, learned counsel
accepts notice on behalf of the respondent and seeks time to file
reply.
List again on 30.09.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
Smt. Urmila Devi vs. State of H.P. & ors.
CWP No.6539 of 2022
19.09.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent Nos.1 to 5 /State.
CWP No.6539 of 2022 & CMP No.13162 of 2022
Learned counsel for the petitioner has submitted that
although petitioner has been duly selected to the post of Part Time
Multi Task Worker in Govt. Middle School, Batahli, however, he has
not been permitted to join the duties so far.
Learned Additional Advocate General requests for an
adjournment to enable him to seek instructions.
List again on 23.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
Sh. Pardeep Kaliya & Ors. vs. State of H.P. & Anr.
CWP No.6547 of 2022
19.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondents /State.
CWP No.6547 of 2022 & CMP No.13189 of 2022 rLearned counsel for the petitioners has submitted that
as per Rules (Annexure P-3), 75% posts of District Youth Services
and Sports Officer are to be filled up by promotion. However, vide
order (Annexure P-4) dated 3rd September, 2022, the posts meant
for promotees have been decided to be filled up on secondment
basis contrary to the statutory Rules.
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General accepts notice on behalf of the respondents and
seeks time to file reply.
List again on 17.10.2022.
In the meantime, operation of Annexure P-4, shall
remain stayed.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
Mohan Lal vs. State of H.P. and others
CWP No.6562 of 2022
19.09.2022 Present: Mr. Prem P. Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
the respondents /State.
CWP No.6562 of 2022 & CMP No.13206 of 2022 rNotice. Mr. Ashwani Sharma, learned Additional
Advocate General accepts notice on behalf of the respondents and
seeks time to file reply.
List alongwith CWP No.6427 of 2022.
In the meantime, recovery proceedings in pursuance
to Annexure P-1, shall remain stayed.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
Parma Nand vs. State of H.P. and others.
CWP No.6565 of 2022
19.09.2022 Present: Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for
respondent No.1 /State.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for respondent Nos.2 & 3.
CWP No.6565 of 2022 & CMP No.13210 of 2022
Learned counsel for the petitioner has submitted that
as per Rules, petitioner being a Class-IV employee was entitled to
continue in service upto the age of 60 years. However he has been
retired from service vide order (Annexure P-5) w.e.f. 31 st March,
2022. Petitioner is entitled to continue service upto 31 st March,
2024.
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General and Mr. Mukul Sood, learned counsel, accept
notice on behalf of respondent No.1 and respondent Nos.2 & 3,
respectively and seek time to file reply.
List again on 12.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
Sudershan Devi and others vs. Divisional Commissioner Shimla & Ors.
CWP No.206 of 2019
19.09.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioners.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
Mr. Janesh Gupta, Advocate, for respondent No.3.
Learned counsel for the petitioners requests for an
adjournment.
As requested, list again on 13.10.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
Ramesh Chand & Ors. vs. State of H.P. & ors.
CWP No.2414 of 2019
19.09.2022 Present: Mr. Subhash Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 & 2/State.
Mr. Surinder Sharma, Advocate, for respondent No.3.
Learned Deputy Advocate General has submitted that
reply has already been filed in the Registry, however the same is not
on record. Office to check and place the same on record, if in order.
List again on 11.01.2023. In the meantime, learned
counsel for the petitioner may file rejoinder, if any.
( Sabina ) Judge
(Sushil Kukreja) Judge
19th September, 2022 (reena)
.
The Baghat Urban Cooperative Bank Ltd. vs. State of H.P. & ors.
CWP No.1774 of 2022
13.09.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 5/State.
Mr. M.L. Sharma, Advocate, for respondent No.7/applicant.
CMP No.8877 of 2022
Learned counsel for applicant/respondent No.7 has
submitted that this application has been rendered infructuous, as vide this
application, applicant had sought direction to constitute a fresh Inquiry
Committee. However, now the inquiry proceedings have already been
concluded. The services of applicant/respondent No.7 were terminated
and the appeal filed by him before Registrar Cooperative Societies has
been allowed, vide which, termination order of applicant/respondent No.7
has been set aside. Applicant has now retired from the service.
In view of the submission made by learned counsel for
applicant/respondent No.7, the present application is disposed of, as
having been rendered infructuous.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Sh. Dila Ram vs. State of H.P. & ors.
CWP No.115 of 2020
13.09.2022 Present: Mr. Vaibhav Tanwar, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State. r Learned Additional Advocate General seeks more time
to file reply.
List again on 18.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Rukmani vs. State of H.P. & Anr.
CWP No.219 of 2020
13.09.2022 Present: Mr. Servedaman Rathore, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1/State.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.2.
CWP No.219 of 2020 & CMP No.830 of 2020
Learned ASGI requests for an adjournment to enable
him to seek instructions.
List again on 20.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Bhawna Thakur vs. Union of India & ors.
CWP No.319 of 2020
13.09.2022 Present: Mr. Nitish Kaith, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent Nos. 1 & 2.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.3 to7/State.
Learned ASGI, seeks more time to file reply.
List again on 14.11.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
13th September, 2022 (reena)
.
Budhi Singh vs. State of H.P. & ors.
CWPOA No.4215 of 2020
13.09.2022 Present: Mr. Vishav Kishore, Advocate on behalf of Mr. Tarun K.
Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Sanjeev Motta, Advocate on behalf of Mr. Anil God,
Advocate, for respondent No.3.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Deepak Sharma vs. State of H.P & Anr.
CWPOA No.4216 of 2020
13.09.2022 Present: None for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
In the interest of justice, list again on 10.01.2023.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Urmila Devi vs. State of H.P. & Ors.
CWPOA No.4220 of 2020
13.09.2022 Present: Mr. Vishav Kishore, Advocate on behalf of Mr. Tarun K.
Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Sanjeev Motta, Advocate on behalf of Mr. Anil God,
Advocate, for respondent No.3.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Neelam Bhatia vs. State of H.P. & Ors.
CWPOA No.4221 of 2020
13.09.2022 Present: Mr. Rajesh Kumar Parmar, Advocate on behalf of Mr. Sandeep Datta, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina )
Judge
(Sushil Kukreja)
Judge
13th September, 2022
(reena)
.
Meenakshi vs. State of H.P. & Ors.
CWPOA No.4224 of 2020
13.09.2022 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 & 2/State.
Mr. Raj Kumar Negi, Advocate, for respondent No.3.
At the request of learned counsel for the petitioner, list
again on 20.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Ramesh Chand vs. State of H.P. & Ors.
CWPOA No.4239 of 2020
13.09.2022 Present: Mr. Adarsh K. Vashista, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Pradeep Kumar vs. Secretary (Rural Development) & Ors.
CWPOA No.4241 of 2020
13.09.2022 Present: Mr. T.K. Verma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina )
Judge
(Sushil Kukreja)
Judge
13th September, 2022
(reena)
.
Shamsher Singh & Anr vs. H.P. University & ors.
CWPOA No.4243 of 2020
13.09.2022 Present: Mr. Shivank Singh Panta, Advocate, for the petitioners.
Mr. Neel Kamal Sharma, Advocate, for respondent Nos.1 to 5.
Mr. Kunal Thakur, Deputy Advocate General, for respondent No. 6/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
HPSEB & Ors. vs. Manjy Rani & Ors.
LPA No. 184 of 2021
13.09.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.
Mr. Varun Thakur, Advocate, for respondent No.1.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 2 to 4/State.
None for respondent No.5.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Bipan Sharma vs. NHPC & Ors.
CWP No.399 of 2022
13.09.2022 Present: Ms. Kalanute Verma, Advocate on behalf of Ms. Madhurika Sekhon Verma, Advocate, for the petitioner.
Mr. Shivank Panta, Advocate on behalf of Ms. Shreya Chauhan, Advocate, for respondent Nos.1 & 2.
Mr. Navlesh Verma, Advocate, for respondent No.3.
Learned counsel for respondent Nos.1 & 2 seeks
more time to file reply.
List again on 09.11.2022.
In the meantime, rejoinder to reply filed on behalf of
respondent No.3, if any, be also filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Abhishek Guleri vs. Himachal Pradesh State Forest Development Corporation Ltd.
CWP No.3800 of 2022
13.09.2022 Present: Mr. Ashok Chaudhary, Advocate, for the petitioner.
Mr. Janak Raj, Advocate on behalf of Mr. Vinod K. Thakur, Advocate, for the respondent. r Learned counsel for the respondent seeks more time
to file reply.
List again on 21.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Naresh Awasthi vs. State of H.P. & others.
CWP No.4091 of 2022
13.09.2022 Present: Mr. Amit Singh Chandel, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent /State.
Learned Deputy Advocate General requests for an
adjournment to enable him to seek instructions.
List again on 15.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Manoj Kumar vs. State of H.P. & Ors.
CWP No.6185 of 2022
13.09.2022 Present: Mr. Sudhanshu Jamwal, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos. 1 to 4/State.
CWP No.6185 of 2022 & CMP No.12391 of 2022
Learned Deputy Advocate General seeks more
time to file reply.
List again on 11.11.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Vijay Kumar vs. State of H.P. & another.
CWP No.2200 of 2022
13.09.2022 Present: None for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
In the interest of justice, list again on 10.11.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
13th September, 2022 (reena)
.
Jasveer Singh vs. State of H.P. a/w connected matter
Cr. Appeal No.127 of 2018 a/w Cr. Appeal Nos. 316 of 2018 & 570 of 2019
08.09.2022 Present: Mr. Rajesh Mandhotra, Advocate, for the appellant
in Cr. Appeal No.127 of 2018.
Mr. Amit Himalvi, Advocate on behalf of Mr. Ram Murti Bisht, Advocate, for the appellant in Cr.
Appeal No.316 of 2018.
Mr. Pranav Sharma, Advocate on behalf of Mr. Rajesh Verma, Advocate, for th appellant(s) in Cr. Appeal No.570 of 2019.
Mr. Kamal Kant, Deputy Advocate General, for the respondent/State.
Learned Deputy Advocate General prays for an
adjournment.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
8th September, 2022 (reena)
.
Balbir Singh vs. State of Himachal Pradesh
Criminal Appeal No.189 of 2020
08.09.2022 Present: Mr. Yashveer Singh Rathore, Advocate, for the appellant.
Mr. Bharat Bhushan, Additional Advocate General, for the respondent/State.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
8th September, 2022 (reena)
.
State of H.P. and others vs. Swelect Energy System Ltd.
Civil Revision No.36 of 2021 a/w Civil Revision No.35 of 2021
08.09.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate
General, for the petitioners in both the petitions.
Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate, for the respondent(s) in both the
petitions.
List along with CR No.64 of 2022
( Sabina )
Judge
(Sushil Kukreja)
Judge
8th September, 2022 (reena)
.
Anil Kumar alias Nilu vs. State of H.P.
Cr. Appeal No.345 of 2021
08.09.2022 Present: Mr. Amit Himalvi, Advocate on behalf of Mr. Ram Murti, Advocate, for the appellant.
Mr. Bharat Bhushan, Additional Advocate General for the respondent/State.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
8th September, 2022 (reena)
.
Surinder vs. State of H.P. & ors.
CWP No.4419 of 2014
08.09.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
r to Mr. Bharat Bhushan, Additional Advocate General for respondent Nos. 1 to 3/State.
Mr. Sunil Mohan Goel, Advocate, for respondent No.4.
At the request of learned Senior Counsel for the
petitioner, list again on 10.11.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
8th September, 2022 (reena)
.
Sanjay Kumar vs. State of H.P. & Ors.
CWP No.2541 of 2022
07.09.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General for respondent Nos. 1 to 3/State.
Mr. Neel Kamal Sharma, Advocate, for respondent
No.4.
At the request of learned counsel for the parties,
list again on 08.09.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
7th September, 2022 (reena)
.
Ravinder Kumar vs. State of H.P. and Ors.
CWP No.2720 of 2022
07.09.2022 Present: Mr. B.C. Verma, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General for respondent Nos. 1 to 4.
Mr. Lal Singh Mehta, Advocate, for respondent
No.5.
Learned counsel for respondent No.5 seeks time
to file reply.
List again on 29.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
7th September, 2022 (reena)
.
Sh. Kavi Khanna vs. Municipal Corporation Shimla & another.
CWP No.3672 of 2022
07.09.2022 Present: Ms. Heema Chauhan, Advocate, for the petitioner.
Mr. Abhishek Dalta, Advocate on behalf of Mr. Naresh Kumar Gupta, Advocate, for respondent rNo.1.
Mr. Suneel Awasthi, Advocate, for respondent No.3.
CWP No.3672 of 2022 & CMP No.9887 of 2022
List alongwith CWP No.5507 of 2022 on
13.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
7th September, 2022 (reena)
.
Rama Kanta vs. State of H.P. & another
CWP No.3919 of 2022
07.09.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents. rLearned Senior Additional Advocate General has
submitted that reply will be filed in the office today.
List after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
7th September, 2022 (reena)
.
Chet Ram vs. State of H.P. & Ors.
CWP No.4140 of 2022
07.09.2022 Present: Mr. Hirdya Ram, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for respondent Nos. 1 to 6/State.
Ms. Archana Dutt, Advocate, for respondent No.7.
CWP No.4140 of 2022 & CMP No.8194 of 2022
Learned Deputy Advocate General seeks more
time to file reply.
List again on 21.09.2022.
In the meantime, result be declared and the same
shall be subject to final outcome of the writ petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
7th September, 2022 (reena)
.
Rajni Devi vs. State of H.P. & ors.
CWP No.4588 of 2022
07.09.2022 Present: Mr. Ajay Kumar Dhiman, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents.
Learned Deputy Advocate General seeks time to
file reply on behalf of respondent No.3.
List again on 21.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
7th September, 2022 (reena)
.
Vinod Kumar vs. State of H.P.
Cr. Appeal No.670 of 2019
06.09.2022 Present: Ms. Anjali Soni Verma, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent.
Learned Deputy Advocate General requests for an
adjournment.
As requested, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
6th September, 2022 (reena)
.
Lok Pal vs. State of H.P. & Ors.
LPA No.305 of 2012
06.09.2022 Present: Mr. Karan Singh Parmar, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Arvind Sharma, Advocate, for respondent No.3.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
6th September, 2022 (reena)
.
Ravinder Kumar vs. State of H.P.
Cr. Appeal No.496 of 2019
06.09.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Vinod K. Gupta, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent.
List on 08.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
6th September, 2022 (reena)
.
Desh Raj vs. State of H.P. & Ors.
CWP No.4649 of 2022
06.09.2022 Present: Mr. Hirdya Ram, Advocate on behalf of Mr. Anil Manget, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5.
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
6th September, 2022 (reena)
.
Naseem Ahmed vs. State of H.P. & Anr.
CWP No.5646 of 2022
06.09.2022 Present: Mr. Aakash Thakur, Advocate on behalf of Mr. Nitish Kaith, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
6th September, 2022 (reena)
.
Annie Shakya vs. State of H.P. & Ors.
CWP No.5648 of 2022
06.09.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul
Sood, Advocate, for respondent No.3.
Admit.
List alongwith CWP No.1227 of 2022
( Sabina )
Judge
(Sushil Kukreja) Judge
6th September, 2022 (reena)
.
Braham Dutt vs. State of H.P. & Ors.
CWP No.6092 of 2022
06.09.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5.
CWP No.6092 of 2022 & CMP No.12196 of 2022
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of respondent
Nos.1 to 5 and seeks time to file reply.
Let notice be issued to respondent Nos.6 & 7 for
27.10.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents
be also filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
6th September, 2022 (reena)
.
Richu Kumari vs. State of H.P. & Others.
CWP No.6175 of 2022
06.09.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 6.
CWP No.6175/2022 & CMP No 12361/2022
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
6th September, 2022 (reena)
.
Surjit Singh vs. State of H.P. & others
CWP No.6180 of 2022
06.09.2022 Present: Mr. Ankit Dhiman, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 6.
CWP No.6180/2022 & CMP No.12382/2022
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General accepts notice on behalf of respondent
Nos.1 to 6 and seeks time to file reply.
Let notice be issued to respondent No.7 for
01.11.2022, on taking steps within a period of one week.
Appointment of respondent No.7, shall be subject
to the final outcome of the writ petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
6th September, 2022 (reena)
.
Asha Devi vs. State of H.P.
Cr. Appeal No.558 of 2016
01.09.2022 Present: Mr. Devender K. Sharma, Advocate on behalf of Mr. Surender Thakur, Advocate Legal Aid Counsel,
for the appellant.
Mr. Kamal Kant, Deputy Advocate General, for the respondent.
At the request of learned counsel for the
appellant, list after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
1st September, 2022 (reena)
.
Shiv Sharan Sharma vs. State of H.P. & others
CWP No. 2045 of 2016
01.09.2022 Present: Mr. Surender Verma, Advocate, for the petitioner.
r to Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1,3 & 4.
Mr. Shashi Shirshoo, Central Counsel, for respondent No.2.
Government
Let record of Tribunal be summoned for
23.09.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
1st September, 2022 (reena)
.
Kailash Kumar vs. State of H.P. and connected matters.
Cr. Appeal Nos.75, 76 & 77 of 2018
01.09.2022 Present: Ms. Ambika Kotwal, Advocate on behalf of Ms. Sheetal Vyas, Advocate, for the appellant(s) in all
the appeals.
Mr. Kamal Kant, Deputy Advocate General, for the respondent-State.
Learned counsel for the appellant(s) requests for
an adjournment.
As requested, list after one week.
( Sabina )
Judge
(Sushil Kukreja) Judge
1st September, 2022 (reena)
.
Dutt Ram vs. State of H.P.
Cr. Appeal No.339 of 2018
30.08.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Vinod Kumar Gupta, Advocate, for the appellant.
Mr. Kamal Kant, Deputy Advocate General, for the respondent-State.
Arguments heard. Judgment reserved.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Jai Parkash vs. Dy. Y.S. Parmar University
CWP No.2388 of 2022
30.08.2022 Present: Mr. Rajesh Verma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate on behalf of Mr. Inder Sharma, Advocate, for the respondent.
Learned counsel for the respondent seeks more
time to file reply.
List again on 27.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Pushpender Singh Wazir vs. State of H.P. & another
CWP No.2679 of 2022
30.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more
time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Balak Ram vs. State of H.P. & another
CWP No.2671 of 2022
30.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more
time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Bresta Kumri vs. State of H.P. & Anr.
CWP No.2389 of 2022
30.08.2022 Present: Mr. Daleep Chand, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more
time to file reply.
List again on 18.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Sheetal vs. State of H.P.
Cr. Appeal No.84 of 2022
30.08.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the appellant.
Mr. Anil Jaswal, Additional Advocate General, for the respondent.
Cr.MP No. 2117 of 2022
Learned Additional Advocate General seeks more
time to file reply to the application.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
State of H.P. vs. Peter Chidiebere
Cr. Appeal No.210 of 2021
30.08.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General, for the appellant.
As per office report, bailable warrants issued
against the respondent are still awaited. Let fresh bailable
warrants in the sum of Rs.50,000/- be issued against the
respondent for 27.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Union of India and Ors. Vs. Hira Singh and Ors.
CMP(M) No.308 of 2019
30.08.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India, for the applicants/appellants.
Nos. 1 to 3.
r to Ms. Ranjana Parmar, Senior Advocate with Mr. Karan Singh Parmar, Advocate, for respondent
CMP(M) No.308 of 2019
For the reasons stated in the application, the
same is allowed and the delay in filing the appeal is condoned.
LPA No._____________2022
Be registered.
requests for an adjournment.
List again on 27.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Bresta Kumri vs. State of H.P. & Anr.
CWP No.2389 of 2022
30.08.2022 Present: Mr. Daleep Chand, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more
time to file reply.
List again on 18.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
S angita Devi vs. State of H.P. & Ors.
CWP No.4891 of 2022
30.08.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5 & 7/State.
Learned counsel for the petitioner has submitted
that although, petitioner is plus two pass, but he has not been
awarded any marks in this regard.
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of respondent
Nos.1 to 5 & 7 and seeks time to file reply.
Let notice be issued to respondent Nos. 6 & 8, for
18.10.2022, on taking steps within a period of one week.
Appointment of respondent No.8, shall be subject
to the final outcome of the writ petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Viku vs. State of H.P. & Ors.
CWP No.5041 of 2022
30.08.2022 Present: Mr. Surinder Prakash, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of respondent
Nos.1 to 4 and seeks time to file reply.
Let notice be issued to respondent No.5 for
20.10.2022, on taking steps within a period of one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Dr. S.P.Katyal vs. State of H.P. & Anr.
CWP No.5330 of 2022
30.08.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Udit Shaurya, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No. 1/State.
Mr. Naresh Kaul, Advocate, for respondent No.2.
Notice. Mr. Anil Jaswal, learned Additional
Advocate General and Mr. Naresh Kaul, learned Advocate,
accept notice on behalf of respondent No.1 and respondent
No.2, respectively and seek time to file reply.
List again on 27.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Balbir Singh & Ors. vs. State of H.P. & Ors.
CWP No.5334 of 2022
30.08.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioners.
adjournment.
r to Learned counsel for the petitioners requests for an
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
Aruna Kumari vs. State of Himachal Pradesh and Anr.
CWP No.5426 of 2022
30.08.2022 Present: Mr. Vikas Rajput, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List alongwith CWPOA No.2075 of 2020.
( Sabina ) Judge
(Sushil Kukreja) Judge
30th August, 2022 (reena)
.
HRTC & Anr. vs. Yash Paul Singh a/w connected matter
LPA No.146 of 2022 a/w CWP No. 402 of 2022
LPA No.146 of 2022 29.08.2022 Present: Ms. Shubh Mahajan, Advocate, for the appellants.
CWP No.402 of 2022
Mr. H.R. Bhardwaj, Advocate, for the petitioner.
Mr. Virbahadur Verma, Advocate, for the respondents.
CMP(M) No.11485 of 2022
For the reasons stated in the application, the
same is allowed and the delay in filing the appeal is condoned.
LPA No.146 of 2022 & CMP No.11484 of 2022
Let notice be issued to the respondent for
26.12.2022, on taking steps within a week.
CWP No.402 of 2022
Office is directed to reflect the name of Mr. Virbahadur
Verma, Advocate for the respondents in the cause list, henceforth.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Kewal Krishan Gupta vs. State of H.P. & Ors.
CWP No.4270 of 2021
29.08.2022 Present: Mr. Bimal Gupta, Senior Advocate with Mr. Gurinder Singh Parmar, Advocate, for the
petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Tara Chand Chauhan, Advocate, for
respondent No.4.
Mr. Janak Raj, Advocate, for respondent No.5.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Mulkh Raj vs. State of H.P. & others
CWP No.4748 of 2021
29.08.2022 Present: Mr. Subhash Sharma, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Ajay Thakur, Advocate, for respondent No.4.
Mr. Ajay Sharma, Senior Advocate with Mr. Athrav
Sharma, Advocate, for respondent Nos.5 & 6.
Learned counsel for the petitioner seeks more
time to enable him to file rejoinder to the reply filed on behalf of
respondent Nos.5 & 6.
List again on 26.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Harsh Kumar vs. State of H.P. & others
CWP No.8180 of 2021
29.08.2022 Present: Mr. Sandeep K. Pandey, Advocate, for the petitioner.
r to Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Hemant Kumar Thakur, Advocate on behalf of Mr. Owais K. Pathan, Advocate, for respondent
No.4.
Learned Deputy Advocate General seeks more
time to file reply on behalf of respondent Nos.1 to 3/State.
List again on 18.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Shyama Nand vs. HPTDC
CWP No.8311 of 2021
29.08.2022 Present: Mr. Ajeet Singh Saklani, Advocate, for the petitioner.
Mr. Naresh Kaul, Advocate, for the respondent.
Learned counsel for the respondent seeks more
time to file reply.
List again on 26.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Santosh Devi vs. State of H.P. others
CWP No.603 of 2022
29.08.2022 Present: Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more
time to file reply.
List again on 30.09.2022.
Interim order to continue.`
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Bindu Jaryal vs. State of H.P. & another
CWP No.606 of 2022
29.08.2022 Present: Mr. Kulbhushan Khajuria, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Admit.
( Sabina )
Judge
(Sushil Kukreja)
Judge
29th August, 2022 (reena)
.
Rajender Singh & others vs. State of H.P. & others.
CWP No.1465 of 2022
29.08.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more
time to file supplementary affidavit.
List again on 30.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Devender Kumar vs. Union of India and others a/w connected matters
CWP No.1875 a/w CWP Nos. 2571 & 3285 of 2022
29.08.2022 Present: Mr. Ishaan Kashyap, Advocate, for the petitioners.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents/Union of India.
Admit.
List alongwith CWP No.610 of 2022.
Interim order to continue.
( Sabina )
Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Raj Kumar vs. State of H.P. and others
CWP No.2251 of 2022
29.08.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Admit.
List alongwith CWPOA No.797 of 2019.
( Sabina )
Judge
(Sushil Kukreja)
Judge
29th August, 2022 (reena)
.
Dr. Vishal Dogra vs. CSKHP Krishi Vishvavidalya Palampur
CWP No.2293 of 2022
29.08.2022 Present: Mr. Jeevan Kumar, Advocate, for the petitioner.
Mrs. Aruna Chauhan, Advocate, for the respondent.
CWP No.2293 of 2022 & CMP No. 4186 of 2022
Reply stands filed.
Learned counsel for the petitioner seeks time to
file rejoinder.
List again on 12.10.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Dharm Singh vs. State of H.P. & another
CWP No.2335 of 2022
29.08.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more
time to file reply.
List again on 26.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Giri Raj Sharma vs. State of H.P. and others a/w connected matter
CWP No.2424 of 2022 a/w CWP No.3973 of 2022
29.08.2022 Present: Mr. Nishan Khidtta, Advocate, for the petitioner(s)
in both the petitions.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent Nos. 1 to 3/State in
both the petitions.
CWP No.3973 of 2022
Learned Deputy Advocate General seeks more
time to file reply.
List again on 11.10.2022 with CWP No. 2424 of
2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
Sanjeev Kumar vs. State of H.P. & Ors.
CWP No.3166 of 2022
29.08.2022 Present: Mr. Prashant Chaudhary, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, General, for the respondents.
r Deputy Advocate
CWP No.3166 of 2022 & CMP No.6068 of 2022
Learned Deputy Advocate General seeks more
time to file reply.
List again on 19.10.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
29th August, 2022 (reena)
.
NHPC & another vs. Raj Paul Rana & Others.
LPA No.185 of 2016
24.08.2022 Present: Mr. Saurav Ahluwalia, Advocate, for the appellants.
Mr. Manish Sharma, Advocate, for respondent No.1.
List as per turn.
( Sabina ) Judge
(Sushil Kukreja)
Judge
24th August, 2022 (reena)
.
Prabha Kumari vs. M.C. Shimla & ors.
LPA No.7 of 2018
24.08.2022 Present: Ms. Meera Devi, Advocate, for the appellant.
Mr. Naresh Gupta, Advocate, for respondent No.1.
Mr. Sanjay Verma, Advocate on behalf of Mr. Gurdev Negi, Advocate, for respondent No.5.
List before a Bench, of which, one of us (Sushil
Kukreja, J.), is not a Member.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
State of H.P. & others vs. Ram Krishan Sharma & Another a/w connected matters.
LPA No. 82 of 2021 with CWP Nos. 118, 120, 121, 123, 144, 174 to 189, 191 to 194, 231, 938 to 952 of 2020 and CMP(M) No. 366 of 2021
24.08.2022 Present:
Mr. Ashwani Sharma, Additional Advocate General, for the appellant in LPA No. 82 of 2021, for the
applicant in CMP(M) No.366 of 2021 and for the
respondents/State in all the petitions.
Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Dhatwalia, Advocate, for respondent No.1 in LPA No. 82 of 2021.
Mr. A.K. Gupta and Ms. Babita, Advocates, for the petitioners in all the petitions.
Mr. Kishore Pundir, Advocate, for the respondent in CMP(M) No.366 of 2021.
At the request of learned counsel for the parties,
list after six weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Puran Chand vs State of H.P. & Ors.
Execution Petition No.297 of 2021
24.08.2022 Present: Mr. Vinay Mehta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more
time to file compliance affidavit.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Des Raj Jamwal (since deceased) through Lrs. vs. State of H.P. & ors.
Execution Petition No.21 of 2022
24.08.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondent/State.
Learned Additional Advocate General seeks more
time to file reply.
As requested, list after four weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Narainu alias Karan vs. State of H.P.
Cr. Appeal No. 129 of 2022
24.08.2022 Present: Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Anil Jaswal, Additional Advocate General, for the respondent/State.
Cr.MP No. 1385 of 2022
At the request of learned counsel for the applicant,
list after three weeks.
Registry is directed to supply complete paper book
to learned Legal Aid Counsel.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Sunil Dutt vs. HRTC & Another
Execution Petition No.151 of 2022
24.08.2022 Present: Mr. Navlesh Verma, Advocate, for the petitioner.
Mr. Shyam Singh Chauhan, Advocate, for the respondents.
Learned counsel for the respondents seeks more
time to file compliance report.
As requested, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
24th August, 2022 (reena)
.
Krishan Chand vs. HRTC & Another
Execution Petition No.150 of 2022
24.08.2022 Present: Mr. Navlesh Verma, Advocate, for the petitioner.
Mr. Shyam Singh Chauhan, Advocate, for the respondents.
Learned counsel for the respondents seeks more
time to file compliance report.
As requested, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
24th August, 2022 (reena)
.
Sh. Ashok Kumar vs. HRTC & others.
CWPOA No.7013 of 2020
24.08.2022 Present: Mr. Navlesh Verma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.7013 of 2020
Heard.
Admitted.
CMP-T No.735 of 2022
Application for early hearing stands disposed of.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Vijay Singh vs. State of H.P. & Anr.
CWPOA No.4084 of 2020
24.08.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.4084 of 2020
Heard.
Admitted.
CMP-T No.748 of 2022
Application for early hearing stands disposed of.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Dr. Gurpal Singh & ors. vs. State of H.P. & anr.
CWPOA No.4517 of 2020
24.08.2022 Present: Mr. Manish Sharma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.4517 of 2020
Heard.
Admitted.
CMP-T No.779 of 2022
Application for early hearing stands disposed of.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Ramesh Chand vs. State of H.P. & ors.
CWPOA No.5870 of 2020
24.08.2022 Present: Mr. Sanjay Verma, Advocate on behalf of Mr. Parveen Chandel, Advocate, for the petitioner.
r to Mr. Anil Jaswal, Additional Advocate General, for the respondent No.1/State.
Mr. Angrez Kapoor, Advocate, for respondent Nos.2 & 3.
CWPOA No.5870 of 2020
Learned counsel for the petitioner has submitted
that this case is covered by the decision passed by this Court
in CWP No. 8022 of 2012-C, decided on 09.01.2013.
requests for an adjournment to enable him to verify the said
fact.
As requested, list after two weeks.
CMP-T No.780 of 2022
Application for early hearing stands disposed of.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Smt. Narvada Devi vs. The Managing Director & Anr.
CWPOA No.4788 of 2020
24.08.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
CWPOA No.4788 of 2020
Heard.
Admitted.
CMP-T No.791 of 2022
Application stands disposed of.
( Sabina )
Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
State of H.P. vs. Gurcharan Singh @ Bikka & Ors.
Cr.MP(M) No.1708 of 2022
24.08.2022 Present: Mr. Kamal Kant Chandel, Deputy Advocate General, for the appellant/State.
Trial Court record be summoned for 21.12.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
24th August, 2022
(reena)
.
State of H.P. vs. Ajay Kumar & Anr.
Cr.MP(M) No.1711 of 2022
24.08.2022 Present: Mr. Kunal Thakur, Deputy Advocate General, for the appellant/State.
Trial Court record be summoned for 21.12.2022.
( Sabina )
Judge
(Sushil Kukreja)
Judge
24th August, 2022
(reena)
.
Ravinder Singh vs. State of H.P.
Cr.MP(M) No.1847 of 2022
24.08.2022 Present: Mr. Navlesh Verma, Advocate, for the applicant/appellant.
Mr. Anil Jaswal, Additional Advocate General, for the respondent/State.
Cr.MP(M) No.1847 of 2022
Heard. The application is allowed for the reasons
stated therein. Delay in filing the appeal is condoned.
Cr. Appeal No.__________2022
Be registered.
Admit.
( Sabina )
Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Bharti Verma vs. State of H.P. & Anr.
CWP No.2669 of 2022
24.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more
time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022 (reena)
.
Pushpa Kumari vs. State of H.P. & ors.
CWP No.5169 of 2022
24.08.2022 Present: Mr. P.M. Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondent No.1 to 6/State. rLearned counsel for the petitioner has submitted
that respondent No.7 is facing trial with regard to offence
punishable under Narcotic Drugs & Psychotropic Substances
Act, 1985, hence, he could not have been appointed as multi
task worker.
Notice. Mr. Anil Jaswal, learned Additional
Advocate General accepts notice on behalf of the respondent
Nos.1 to 6 and seeks time to file reply.
Let notice be issued to respondent No.7,
returnable for 12.10.2022, on taking steps within three days.
Appointment of respondent No.7 shall be subject
to the final outcome of the writ petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
24th August, 2022
.
(reena)
rto
.
Suneel Kumar vs HRTC & another
Execution Petition No.134 of 2022
23.08.2022 Present: None for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents has
submitted that vide order dated 16.06.2022, the representation
filed by the petitioner has been duly considered and rejected.
None has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Shweta Kumari vs. Union of India & others.
CWP No.2702 of 2021
23.08.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1.
Mr. Ajay Vaidya, Senior Additional Advocate
General, for respondent Nos. 2 & 3/State.
At the request of learned counsel for the parties,
list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
23rd August, 2022 (reena)
.
Naresh Kumar vs. State of H.P. & others.
CWP No.7114 of 2021
23.08.2022 Present: Mr. A.K. Gupta and Ms. Babita Chauhan, Advocates, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
23rd August, 2022 (reena)
.
Balbir Singh vs. State of H.P. & others.
CWP No.7116 of 2021
23.08.2022 Present: Mr. A.K. Gupta and Ms. Babita Chauhan, Advocates, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
23rd August, 2022 (reena)
.
Sarita Devi vs. State of H.P. & others.
CWP No.7211 of 2021
23.08.2022 Present: Mr. A.K. Gupta and Ms. Babita Chauhan, Advocates, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
23rd August, 2022 (reena)
.
Lila Devi vs. State of H.P. & others.
CWP No.8075 of 2021
23.08.2022 Present: Mr. Naveen K. Bhardwaj, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
23rd August, 2022 (reena)
.
Bhupender Kumar vs. HPSEBL & others
CWP No.8235 of 2021
23.08.2022 Present: Mr. M.L. Sharma, Advocate, for the petitioner.
Mr. Lakshay Thakur, Advocate, for the respondents.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Kanchan Lata vs. State of H.P. & ors.
CWP No.8273 of 2021
23.08.2022 Present: Ms. Kiran Kumari, Advocate on behalf of Mr. Dushyant Dadwal, Advocate, for the petitioner.
r to Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1/State.
Mr. Naresh K. Sharma, Advocate, for respondent No.3.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Mishar Singh and others vs. State of H.P. and others
CWP No.8274 of 2021
23.08.2022 Present: Mr. Rishi Tandon, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Admit.
( Sabina )
Judge
(Sushil Kukreja) Judge
23rd August, 2022
(reena)
.
Kartar Singh vs. State of H.P.
CWP No.8280 of 2021
23.08.2022 Present: Ms. Ranjna Pathania, Advocate on behalf of Ms. Archana Dutt, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
State of H.P. & ors. vs. Hari Chand and Ors. along with connected matter.
LPA No 13 of 2022 a/w CWP No.7121 of 2021
LPA No 13 of 2022
23.08.2022 Present:
Mr. Ashok Sharma, Advocate General with Mr. Kunal Thakur, Deputy Advocate General, for the appellants/State.
Mr. A.K. Gupta and Ms. Babita Chauhan,
Advocate, for the respondents.
CWP No. 7121 of 2021
Mr. A.K. Gupta and Ms. Babita Chauhan, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Mr.
Kunal Thakur, Deputy Advocate General, for the respondents/State.
At the request of learned counsel for the parties,
list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Kuldeep Kumar vs. State of H.P. & others
CWP No.483 of 2022
23.08.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks more
time to file rejoinder.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
M/s Shri Nityanand Ji vs. State of H.P & Ors.
CWP No.1725 of 2022
23.08.2022 Present: Mr. Neel Kamal Sood, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Mr. Balram Sharma, ASGI, for respondent No.3.
Learned ASGI seeks more time to file reply on
behalf of respondent No.3.
List again on 20.12.2022.
( Sabina )
Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Prem Chand vs. State of H.P. and others
CWP No.2192 of 2022
23.08.2022 Present: Mr. Guna Nand Verma, Advocate, for the petitioner.
No.3.
r to Mr. Kunal Thakur, Deputy Advocate General, for respondent No.1/State.
Ms.Reeta Thakur, Advocate, for respondent
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Anjana Kumari vs. State of H.P. and others
CWP No.2196 of 2022
23.08.2022 Present: Mr. Rajinder Thakur, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina )
Judge
(Sushil Kukreja) Judge
23rd August, 2022
(reena)
.
Anita Sharma & others vs. State of H.P. and others
CWP No.2199 of 2022
23.08.2022 Present: Mr. Mohar Singh, Advocate on behalf of Mr. Nimish Gupta, Advocate, for the petitioners.
Mr. Kamal Kant, Deputy Advocate General, respondent Nos. 1 & 2/State.
Mr. Tek Chand Sharma, Advocate, for respondent No.3.
for
Learned Deputy Advocate General seeks more
time to file reply.
List again on 20.12.2022.
In the meantime, rejoinder, if any, to the reply filed
on behalf of respondent No.3, be also filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Vijay Kumar vs. State of H.P. & another
CWP No.2200 of 2022
23.08.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondents/State.
At the request of learned Deputy Advocate
General, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Jagdish Chand vs. State of H.P. & others
CWP No.2204 of 2022
23.08.2022 Present: Mr. Sanjay Singh Chauhan, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, the respondents/State.
r for
Learned Deputy Advocate General seeks more
time to file reply.
List again on 20.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Mani Devi vs. State of H.P. & others
CWP No.2353 of 2022
23.08.2022 Present: Mr. Ashok Kumar Verma, Advocate, for the petitioner.
Mr. Rajesh No.8.
Mr. Kamal Kant, Deputy Advocate General, respondent Nos.1 to 6/State.
Kashyap, Advocate, for respondent for
Learned counsel for the respondents seek more
time to file reply on behalf of respondent Nos. 4,6 & 8.
List again on 20.12.2022.
In the meantime, rejoinder, if any, to the reply(s)
filed on behalf of respondent Nos. 1 to 3 & 5, be also filed.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Durga Dass vs. State of H.P. & others
CWP No.2536 of 2022
23.08.2022 Present: Mr. Mohan Sharma, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks time to
file rejoinder.
List again on 20.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
D.S. Khimta & Ors. vs. State of H.P. & Ors.
CWP No.2542 of 2022
23.08.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent Nos.1 & 2/State.
Mr. Shivank Singh Panta, Advocate for respondent
No.3.
CWP No.2542 of 2022 & CMP No. 4764 of 2022
Learned counsel for the respondents seek more
time to file reply.
List again on 20.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Ashwani Kumar & Brother vs. State of H.P. & another
CWP No.3338 of 2022
23.08.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
r to Mr. Kamal Kant, Deputy Advocate General, the respondent Nos.1 to 3/State.
Mr. Shyam Singh Chauhan, respondent Nos. 4 & 6.
Advocate, for
for
Mr. Malay Kaushal, Advocate, for respondent No.5.
Learned counsel for the respondents seek time to
file reply on behalf of respondent Nos.4,6 & 5.
List again on 23.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Jeet Singh vs. State of H.P. & ors.
CWP No.3910 of 2022
23.08.2022 Present: Mr. Rajesh Kumar Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
CWP No.3910 of 2022 & CMP No.7690 of 2022
Learned Deputy Advocate General seeks more
time to file reply.
List again on 12.10.2022.
Interim order to continue.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Kanta Devi vs. State of H.P. & Ors.
CWP No.4253 of 2022
23.08.2022 Present: Mr. Ranjana Pathania, Advocate on behalf of Ms. Archna Dutt, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Seva Dassi vs. State of H.P. & others
CWP No.4625 of 2022
23.08.2022 Present: Mr. Rajnish K. Lal, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 5/State.
Ms. Meera Devi, Advocate, for respondent No.6.
Learned counsel for respondent No.6 seeks time
to file reply.
List again on 30.09.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Sh. Shiv Kumar vs. State of H.P. & ors.
CWP No.4927 of 2022
23.08.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 8/State.
Mr. Naresh Kumar, Advocate, for respondent No.9.
CWP No.4927 of 2022 & CMP No. 9806 of 2022
Learned counsel for respondent No.9 seeks time
to file reply.
List again on 30.09.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
23rd August, 2022 (reena)
.
Hitesh Rattan & Ors. vs. State of H.P. & Ors.
CWP No.3462 of 2022
22.08.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 3/State.
Mr. Parveen Chauhan, Advocate, for respondent No.4.
Dr. S.K. Bansal, Principal, Govt. College, Daulatpur, present in person.
Learned counsel for the petitioners has submitted
that reply stands filed in the Registry today. He on instructions
of Mr. S.K. Bansal, Principal, who is present in person, has
further submitted that one month salary to the petitioner has
already been released and the arrears of two months shall be
released within a week from today.
List again on 19.12.2022.
The personal appearance of Dr. S.K. Bansal,
Principal, Govt. College, Daulatpur, is exempted till further
orders.
( Sabina ) Judge
(Sushil Kukreja) Judge
.
22nd August, 2022
(reena)
r to
.
Dharam Singh vs. Managing Director HRTC and anr.
Ex. Petition No.325 of 2021
22.08.2022 Present: Mr. Varun Chandel, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents has
submitted that order passed by this Court has been duly
complied with.
Learned counsel for the petitioner requests for an
adjournment to enable him to verify the same.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
State of H.P. vs. Karan
Cr.MP(M) No.2376 of 2021
22.08.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the applicant.
received back unserved.
Notice issued to the respondent has been
Let fresh notice be issued to the respondent, on
doing the needful, for 19.12.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Karam Chand vs. HRTC & others
Ex. Petition No.100 of 2022
22.08.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Rishi Tandon, Advocate on behalf of Mr. Ajay Chauhan, Advocate, for the respondents.
Learned counsel for the respondents seeks more
time to file reply.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Parveen Kumar vs. HRTC & Anr.
Ex. Petition No.109 of 2022
22.08.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Learned
Mr. Vikas Rajput, Advocate, for the respondents.
counsel for the respondents has
submitted that gratuity and leave encashment amount has
already been released to the petitioner and now interest
amount has to be disbursed to the petitioner. He requests for
an adjournment.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Sh. Purshotam Singh vs. State of H.P. & ors.
Ex. Petition No.124 of 2022
22.08.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioner.
r to Mr. Anil Jawal, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. Parvesh Negi, Advocate on behalf of Mr. Yash Wardhan Chauhan, Advocate, for respondent
Nos.3 & 4.
Learned counsel for respondent Nos. 3 & 4 seeks
time to file reply.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Sh. Parkash Chand vs. State of H.P. & ors.
Ex. Petition No.123 of 2022
22.08.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioner.
r to Mr. Anil Jawal, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. Parvesh Negi, Advocate on behalf of Mr. Yash Wardhan Chauhan, Advocate, for respondent
Nos.3 & 4.
Learned counsel for respondent Nos. 3 & 4 seeks
time to file reply.
As requested, list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Arun Singh Thakur vs. State of H.P. and others
LPA No.112 of 2021
22.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
r to Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 1 & 2/State.
Mr. Bharat Thakur, Advocate Vice Mr. Manish Sharma, Advocate, for respondent No.3.
LPA No.112 of 2021 & CMP No.5927 of 2022
At the request of learned counsel for the parties,
list for hearing on 20.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Pr. Commissioner of Income Tax vs. M/s Jogindra Central Cooperative Bank Ltd.
ITA No.3 of 2022
22.08.2022 Present: Mr. Vinay Kuthiala, Senior Advocate with Mr.
Diwan Singh Negi, Advocate, for the appellant.
OMP(M) No.40 of 2022
Learned counsel for the applicant has submitted
that in fact, there is no delay in filing the appeal, as it is
covered by the order passed by Hon'ble Apex Court during the
COVID period.
Application stands disposed of, accordingly.
OMP No.568 of 2022
Heard. The application is allowed for the reasons
stated therein. Delay in refiling the appeal is condoned.
ITA No.3 of 2022
Let notice be issued to respondent for 19.12.2022,
on taking steps within a week.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Pr. Commissioner of Income Tax vs. M/s H.P. Power Transmission Corporation Ltd.
ITA No.2 of 2022
22.08.2022 Present: Mr. Vinay Kuthiala, Senior Advocate with Mr.
Diwan Singh Negi, Advocate, for the appellant.
OMP(M) No.41 of 2022
Learned counsel for the applicant has submitted
that in fact, there is no delay in filing the appeal, as it is
covered by the order passed by Hon'ble Apex Court during the
COVID period.
Application stands disposed of, accordingly.
OMP No.564 of 2022
Heard. The application is allowed for the reasons
stated therein. Delay in refiling the appeal is condoned.
ITA No.2 of 2022
Let notice be issued to respondent for 19.12.2022,
on taking steps within a week.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Sawarna Devi vs. State of H.P & ors.
CWP No.4271 of 2022
22.08.2022 Present: Mr. Rishab Chandel, Advocate vice Mr. Sanjeev K.
Suri, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5/State.
Learned counsel for the petitioner seeks more
time to enable him to file amended petition.
As requested, list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Sh. Deep Chand vs. State of H.P. & Ors.
CWP No.5059 of 2022
22.08.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
Post Admission Notice. Mr. Kunal Thakur, learned
Deputy Advocate General accepts service of post admission
notice on behalf of the respondents.
List alongwith CWP No.2529 of 2021.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Purander Sharma vs. State of H.P. & others
CWP No.5081 of 2022
22.08.2022 Present: Mr. Ajay Kochhar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Notice. Mr. Kunal Thakur, learned Deputy
Advocate General accepts notice on behalf of the respondents
and seeks time to file reply.
List again on 19.12.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Sanjeev Kumar & Ors. vs. State of H.P. & another
CWP No.5088 of 2022
22.08.2022 Present: Ms. Ranjana Parmar, Senior Advocate with Mr. Karan Singh Parmar, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
Notice. Mr. Kunal Thakur, learned Deputy
Advocate General accepts notice on behalf of the respondents
and seeks time to file reply.
List again on 19.12.2022
( Sabina )
Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Kamal Kumar vs. State of H.P. & others.
CWP No.5089 of 2022
22.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 & 2 /State.
Mr. T.S. Chauhan, Advocate, for respondent No.3.
Notice. Mr. Ashwani Sharma, learned Additional
Advocate General and Mr. T.S. Chauhan, learned Advocate,
accept notice on behalf of the respondent Nos. 1 & 2 and
respondent No.3, respectively and seek time to file reply.
List again on 20.12.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Worker's Union of KRFM vs. Regional Provident Fund Commissioner and another
CWP No.5336 of 2022
22.08.2022 Present: Mr. Ishan Sharma, Advocate, for the petitioner.
r to Mr. Navlesh Verma, Advocate, for the respondents.
At the request of learned counsel for the petitioner,
list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Amit Kumar vs. State of H.P. & Ors.
CWP No.5631 of 2022
22.08.2022 Present: Mr. Vishal Verma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 5 /State.
At this stage, notice to respondent Nos. 1 to 5.
Mr. Ashwani Sharma, learned Additional Advocate
General accepts notice on behalf of the respondent Nos. 1 to 5
and requests for more time to enable him to seek instructions.
List again on 19.09.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
22nd August, 2022 (reena)
.
Rajinder Kumar vs. State of H.P.
Cr. Appeal No.44 of 2019
17.08.2022 Present: Mr. Surender Verma, Advocate Vice Mr. Avinash Jaryal, Advocate, for the appellant.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
There is a request for an adjournment on behalf of
learned counsel for the appellant on the ground that he is in
some personal difficulty.
As requested, list after one week.
( Sabina )
Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Jagtar Singh vs. State of H.P.
Cr. Appeal No.166 of 2019
17.08.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellant.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after four weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
17th August, 2022 (reena)
.
Rattan Lal vs. State of H.P.
Cr. Appeal No.633 of 2019
17.08.2022 Present: Mr. Lovneesh Thakur, Advocate Vice Ms. Sheetal Vyas, Advocate, for the appellant.
r to Mr. Vijay Bir Singh, Advocate, for the applicant in Cr.M.P. No. 769 of 2022.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned counsel for the appellant requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Karam Singh and another vs. State of H.P.
Cr. Appeal No.111 of 2019
17.08.2022 Present: Mr. M.S. Katoch, Advocate Vice Mr. Ram Murti Bisht, Advocate, for the appellants.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
There is a request for an adjournment on behalf of
learned counsel for the appellants on the ground that there has
been some bereavement in his family.
As requested, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Arun Kumar vs. State of H.P.
Criminal Appeal No. 626 of 2019
17.08.2022 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the appellant.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
Cr.MP No. 1957 of 2022
Applicant has filed the application for release of
Motorcycle bearing No. HP-20C-6722 (Enfield) owned by
him on sapurdari.
Learned counsel for the applicant has submitted
that applicant is the owner of the Motorcycle-in-question.
The Motorcycle was seized during the course of
investigation by the police, vide seizure memo Ext. PW-
14/A. Now the applicant has received a notice Annexure A-1
to the effect that he should get the Motorcycle released.
Hence, the application has been filed by the applicant.
Learned Deputy Advocate General has opposed
the application, but has admitted the factum of issuance of
notice Annexure A-1 as well as the fact that applicant is the
owner of the Motorcycle-in-question.
Accordingly, in the facts and circumstances of
the case, the application is allowed and Motorcycle bearing
.
No.HP-20C-6722 (Enfield) be released to the applicant on
sapurdari subject to the satisfaction of the trial court.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022
(reena)
.
Sanjeev Tomar vs. State of H.P. & Ors.
Ex. Pet. No.25 of 2022
17.08.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more
time to file reply.
List again after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Subhash Chand vs. State of H.P. & Ors.
CWP No.1527 of 2022
17.08.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more
time to file compliance affidavit.
List again after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Jatinder Pal Dutt & Ors. vs. State of H.P. & Ors.
CWP No.4479 of 2022
17.08.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
CMP No.11149 of 2022
The application is allowed for the reasons stated
therein. Let amended memo of parties be filed within a week.
CWP No.4479 of 2022
At the request of learned counsel for the
petitioners, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Babli vs. State of H.P. & Ors.
CWP No.4559 of 2022
17.08.2022 Present: Mr. Neel Kamal Sood, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for respondents No. 1 to 4/State.
At the request of learned counsel for the petitioner,
list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Sh.Surender Pal Chadha vs. State of H.P. & anr.
CWP No.4897 of 2022
17.08.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
` r Notice. Mr. Kamal Kant Chandel, learned Deputy
Advocate General accepts notice on behalf of the respondents
and seeks time to file reply.
List again on 15.12.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Atul Prakash vs. State of H.P. & Ors.
CWP No.4898 of 2022
17.08.2022 Present: Mr. Naresh K. Verma, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Notice. Mr. Kamal Kant Chandel, learned Deputy
Advocate General accepts notice on behalf of the respondents
and seeks time to file reply.
List again on 15.12.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Ritik Roshan vs. State of H.P. & Ors.
CWP No.4899 of 2022
17.08.2022 Present: Mr. Ravi Tegta, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
At the request of learned counsel for the petitioner,
list after four weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
HDFC Bank Ltd. vs. State of H.P. and Ors.
CWP No.5029 of 2022
17.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Digvijay Singh, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
At this stage, let notice be issued to respondent
Nos.1 & 2.
Mr. Kamal Kant Chandel, learned Deputy
Advocate General accepts notice on behalf of respondent
Nos.1 & 2 and seeks time to file reply.
List again on 15.12.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
HDFC Bank Ltd. vs. State of H.P. and Ors.
CWP No.5030 of 2022
17.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Digvijay Singh, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
At this stage, let notice be issued to respondent
Nos.1 & 2.
Mr. Kamal Kant Chandel, learned Deputy
Advocate General accepts notice on behalf of respondent
Nos.1 & 2 and seeks time to file reply.
List again on 15.12.2022
( Sabina ) Judge
(Sushil Kukreja) Judge
17th August, 2022 (reena)
.
Nirmla vs. State of H.P. and Ors.
CWP No.1960 of 2022
16.08.2022 Present: Dr. Ravi Patiyal, Advocate Vice Dr. Lalit Kumar Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 & 2/State.
Ms. Tim Saran, Advocate, for respondent No.3.
Mr. C.D. Negi, Advocate, for respondent No.4.
CWP No.1960 of 2022 & CMP No.3656 of 2022
Reply by respondent Nos.4 & 5 is awaited.
List after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Madan Lal vs. State of H.P. and Ors.
CWP No.2102 of 2022
16.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Meera Devi vs. State of H.P. and Ors.
CWP No.2103 of 2022
16.08.2022 Present: Mr. Vijender Katoch, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Devinder Singh vs. Union of India and Ors.
CWP No.2108 of 2022
16.08.2022 Present: Mr. Karan Thakur, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Standing Counsel, for respondent Nos. 1 & 2.
Mr. Kunal Thakur, Deputy Advocate General, for
the respondent Nos. 3 to 5/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja)
Judge
16th August, 2022 (reena)
.
Lal Chand vs. State of Himachal Pradesh
CWP No.2114 of 2022
16.08.2022 Present: Mr. Digvijay Singh, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Vinay Bhardwaj vs. State of H.P. & ors.
CWP No.2260 of 2022
16.08.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Learned counsel for the petitioner requests for an
adjournment.
As requested, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Dule Ram vs. State of H.P. & others.
CWP No.3554 of 2022
16.08.2022 Present: Mr. H.K. Paul, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
Learned Deputy Advocate General seeks time to
file reply.
List again on 11.10.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Tej Singh vs. State of H.P. & others.
CWP No.3725 of 2022
16.08.2022 Present: Mr. D.S. Kaith, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 1 to 5.
CWP No.3725 of 2022 & CMP No.7327 of 2022
Notice be issued to respondent Nos.6 & 7,
returnable for 27.09.2022, on taking steps within three days.
Appointment of respondent No.7 shall be subject
to the final outcome of the writ petition.
( Sabina )
Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Anu Bala vs. State of H.P. & others.
CWP No.3739 of 2022
16.08.2022 Present: None for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
None has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Pooja vs. State of H.P. & ors.
CWP No.3741 of 2022
16.08.2022 Present: Mr. R.S. Chandel, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
At the request of learned counsel for the petitioner,
list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Mani Devi vs. State of H.P. & ors.
CWP No.3830 of 2022
16.08.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent Nos.1 to 4/State.
None for respondent No.5.
Learned Deputy Advocate General requests for
more time to enable him to seek instructions.
List after one week.
( Sabina )
Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Randeep vs. State of H.P. & ors.
CWP No.4179 of 2022
16.08.2022 Present: None for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondent Nos.1 to 5/State.
Mr. Devender K. Sharma, Advocate, for
respondent No.7.
CWP No.4179 of 2022 & CMP No.8308 of 2022
Learned counsel for the respondents seek time to
file reply.
List again on 27.09.2022.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Kuljeet Singh @ Raja vs. State of H.P.
Cr. Appeal No.276 of 2022
16.08.2022 Present: Mr. C.N. Singh, Advocate, for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondent/State.
Cr. Appeal No.276 of 2022
Admit.
Trial Court record be summoned.
Cr.MP(M) No.2435 of 2022
Learned Deputy Advocate General seeks time to
file reply.
List after three weeks.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Sumna Devi vs. State of H.P. & others
CWP No.5438 of 2022
16.08.2022 Present: None for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos. 1 to 5/State.
CWP No. 5438 of 2022 & CMP No.10905 of 2022
None has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
( Sabina )
Judge
(Sushil Kukreja)
Judge
16th August, 2022 (reena)
.
Manoj vs. State of H.P. & others
CWP No.5454 of 2022
16.08.2022 Present: Mr. Daleep Chand, Advocate vice Mr. Ranbir Singh, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents-State.
CWP No. 5454 of 2022 & CMP No.10959 of 2022
At the request of learned counsel for the petitioner,
list after one week.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Smt. Nisha Devi vs. State of H.P. & Ors.
CWP No.5488 of 2022
16.08.2022 Present: Mr. Romesh Verma, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents-State.
CWP No. 5488 of 2022 & CMP No.11023 of 2022
Learned counsel for the petitioner has submitted
that petitioner was liable to be granted three marks as she
belongs to an unemployed family. Petitioner had attached
necessary certificate in this regard alongwith her application.
Notice. Mr. Vikrant Chandel, learned Deputy
Advocate General accepts notice on behalf of respondent
Nos.1 to 4 and seeks time to file reply.
Let notice be issued to respondent No.5,
returnable for 20.09.2022, on taking steps within three days.
Appointment of respondent No.5 shall be subject
to final outcome of the writ petition.
( Sabina ) Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
Shurbir Singh vs. State of Himachal Pradesh & others.
CWP No.5502 of 2022
16.08.2022 Present: Mr. Jeevesh Sharma, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 4/State.
CWP No. 5502 of 2022 & CMP No.11059 of 2022
Notice. Mr. Vikrant Chandel, learned Deputy
Advocate General accepts notice on behalf of respondent
Nos.1 to 4 and seeks time to file reply.
Let notice be issued to respondent No.4,
returnable for 26.09.2022, on taking steps within three days.
( Sabina )
Judge
(Sushil Kukreja) Judge
16th August, 2022 (reena)
.
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