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M/S Ajay Kumar Sood vs . State Of H.P. & Another
2022 Latest Caselaw 9296 HP

Citation : 2022 Latest Caselaw 9296 HP
Judgement Date : 14 November, 2022

Himachal Pradesh High Court
M/S Ajay Kumar Sood vs . State Of H.P. & Another on 14 November, 2022
Bench: Vivek Singh Thakur

M/s Ajay Kumar Sood Vs. State of H.P. & another

.

Execution Petition No.8 of 2021

14.11.2022 Present: Mr. Peeyush Verma, Advocate, for the Decree

Holder/Petitioner.

Ms. Seema Sharma, Deputy Advocate General, for the Judgment Debtors/respondents.

Execution Petition No. 8 of 2021

Learned Deputy Advocate General seeks adjournment

of two weeks to have complete instructions in terms of order

passed on previous date. Accepting her prayer, matter is

adjourned.

List for consideration on 06.12.2022.

OMP No. 786 of 2022

Instructions/response to the application, as prayed, be

filed within two weeks. List for consideration alongwith main

suit on the next date of hearing.

(Vivek Singh Thakur) Judge November 14, 2022 (subhash)

 
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