Sunil Kumar vs State Of Hp And Others"
2022 Latest Caselaw 9293 HP

       IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                ON THE 14th DAY OF NOVEMBER, 2022




                                                          .

                                BEFORE

           HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                 &

                HON'BLE MR. JUSTICE VIRENDER SINGH

     CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO. 4414 OF




    Between:-
                   r         to   2020

    SUNIL KUMAR, S/O SH. SHIV
    RAM, AGED ABOUT 28 YEARS,
    PRESENTLY UNEMPLOYED, R/O
    VILL. KATHALAG, P.O. PADHIUN,


    TEH. SADAR, DISTT. MANDI (HP)
                                                        ...PETITIONER
    (SH. P. P. CHAUHAN, ADVOCATE)




    AND

    H.P.     STAFF    SELECTION





    COMMISSION,       HAMIRPUR,
    DISTT. HAMIRPUR THROUGH ITS
    SECRETARY.





                                                    ...RESPONDENT
    (SH.   ANGREZ          KAPOOR,
    ADVOCATE.

    This Petition coming on for orders this day, the Hon'ble Mr.
    Justice Tarlok Singh Chauhan, passed the following:-

                               ORDER

Issue in this writ petition is squarely covered by the

judgment rendered by a Division Bench of this Court in

.

"Bhupender Sharma versus State of HP and others",

reported in 2020 STPL 6011 HP, which judgment, in turn, has

now been upheld by Hon'ble Supreme Court by dismissing the

Special Leave to Appeal No. 45 of 2021, in case titled as

"Ankush Sharma and others versus State of Himachal

Pradesh and others", decided on 15.11.2021.

2. Accordingly, the instant writ petition is disposed of

with a direction to the respondent-Commission to consider the

case of the petitioner in the light of aforesaid judgment, within a

period of four weeks. The pending application(s), if any, are also

disposed of.

                                                    (Tarlok Singh Chauhan)
                                                              Judge





                                                        (Virender Singh)





         th
    14        November, 2022                                 Judge
              (sanjeev)