Citation : 2022 Latest Caselaw 9267 HP
Judgement Date : 11 November, 2022
Ranjeet Singh Vs. HPSEBL
.
Ex. Pet. No. 17/2021 11.11.2022 Present: Mr. J.S. Bhogal Sr. Advocate with Mr. Tarunjeet Singh Bhogal, Advocate, for the DH.
Mr. Vishal Thakur, Advocate, vice Mr. Vikrant Thakur, Advocate, for the JD.
Reply to the execution petition on behalf of the
Judgment Debtor has been filed. On the request of learned
vice counsel for the Judgment Debtor, list on 25.11.2022.
Jyotsna Rewal Dua Judge 11th November, 2022(Rohit)
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