Pradeep Kumar vs . D. C. Kullu
2022 Latest Caselaw 9188 HP

Pradeep Kumar vs. D. C. Kullu

Ex. P. No. 224 of 2022

09.11.2022 Present: Mr. Rajesh Kumar, Advocate, vice Mr. Maan Singh,

.

Advocate, for the petitioner.

Mr. J. S. Guleria, Dy. A.G. with Mr. Rajat Chauhan, Law Officer, for the respondent.

Even after nearly four years, respondent has not

cared to execute the judgment in question. Needful be done

within one week, failing which respondent shall personally

appear before this Court to answer the charges that may be

framed against him.

List on 16.11.2022.

(Tarlok Singh Chauhan)

Judge

(Virender Singh) Judge November 9, 2022

(Sanjeev)