Citation : 2022 Latest Caselaw 9140 HP
Judgement Date : 7 November, 2022
07.11.2022
Present:
Sandeep Sethi vs. Nidhi Kuthiala aa
Holder.
Ms.Shalu, Advocate, vice MnRajesh ar : Parmar, Advocate, for Judgment Debtor:
Ms.Shalu, learned counsel "appearing under
instructions of original cod sel ~ ur: Rajesh Kumar Parmar,
Advocate, seeks one WigekeS\ Sajournment to have complete
instructions on be pa of Jidemen Debtor. Be obtained, as
prayed, with FRR HAE DO further opportunity shall be granted
on this' counts Nes
(Purohit)
on ero
List, 'on 14. 11.2022.
(Vivek Singh Thakur)
wa Judge Ce er 7, 2022
inCls
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