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Authorized Person Sh vs Equipment Bko Road
2022 Latest Caselaw 9126 HP

Citation : 2022 Latest Caselaw 9126 HP
Judgement Date : 7 November, 2022

Himachal Pradesh High Court
Authorized Person Sh vs Equipment Bko Road on 7 November, 2022
Bench: Ajay Mohan Goel
                                                                      .
       IN      THE      HIGH      COURT OF HIMACHAL                    PRADESH,





                                     SHIMLA
                    ON THE 7th DAY OF NOVEMBER, 2022





                                        BEFORE
                 HON'BLE MR. JUSTICE AJAY MOHAN GOEL

                            CIVIL SUIT No. 102 of 2022





    Between:
    M/S PRATAP WIRES (INDIA)
    PVT. LTD. VPO SURAJPUR,

    TEHSIL INDORA, DISTRICT
    KANGRA (HP) THROUGH ITS

    AUTHORIZED PERSON SH.
    SACHIN SHARMA

                                                                       ....PLAINTIFF.



    (BY MR. DHANANJAY SINGH, ADVOCATE)

    AND




    M/S    SHIVA     POULTRY





    EQUIPMENT    BKO    ROAD,
    PHARWAHI,        DISTRICT
    BARNALA,          PUNJAB-
    THROUGH ITS PROPRIETOR





                                                                 .....DEFENDANT

    (BY MR. ASHWANI SHARMA, SENIOR ADVOCATE, WITH
    MR. ISHAN SHARMA, ADVOCATE)

    Whether approved for reporting?1


            This Civil Suit coming on for orders this day, the Court passed the following:

                   JUDGMENT

.

In view of the enhancement of pecuniary jurisdiction of

the Court, vide notification dated 17.10.2022, this Civil Suit is

disposed of by ordering transfer of the suit to the Court of learned

District Judge, Kangra at Dharamshala, District Kangra, H.P., before

whom the parties shall appear on 16.03.2023, who thereafter, may

assign the case to the appropriate Court.



                                                     (Ajay Mohan Goel)
                       r                                    Judge

    November 07, 2022
          (Rishi)









 

 
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