Holder Sh. Anil Trehan vs Ic/C Silver Oak Apartment
2022 Latest Caselaw 9102 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                       ON THE DAY OF 7th NOVEMBER, 2022




                                                                                                  .
                                                       BEFORE





                 HON'BLE MR. JUSTICE AJAY MOHAN GOEL

                                    CIVIL SUIT NO. 78 of 2018





          SH. HITEN TREHAN S/O SH. ANIL TREHAN S/O LATE
          SH. CHAJJU RAM TREHAN R/O HOUSE NO. 466, NEW
          JAWAHAR    NAGAR,   JALLANDHAR    CITY  144001
          THROUGH HIS GENERAL POWER OF ATTORNEY





          HOLDER SH. ANIL TREHAN S/O LATE SH. CHAJJU RAM
          TREHAN, R/O HOUSE NO. 466, NEW JAWAHAR NAGAR,
          JALLANDHAR CITY 144001.

                                                                                           ...PLAINTIFF

          (BY MR. RAHUL MAHAJAN, ADVOCATE)

          AND

          SMT. VIMMY KATARIA W/O SH. JOYBIR SINGH, R/O


          IC/C SILVER OAK APARTMENT, NAKODAR ROAD,
          JALLANDHAR CITY-144001 AND ALSO R/O 18, NEW
          RAJAGARDEN, EXTENSION JALLANDHAR (PUNJAB).




                                                                                    ...DEFENDANTS

          (MR. N.K. THAKUR SENIOR ADVOCATE WITH MR. DIVYA





          RAJ SINGH, ADVOCATE)

          1 WHETHER APPROVED FOR REPORTING?





               This petition coming on for orders this day, the Court
          passed the following :
                                  ORDER

In view of the enhancement of pecuniary

jurisdiction of the Court, vide notification dated 17.10.2022,

Whether reporters of Local Papers may be allowed to see the judgment ? Yes.

this Civil Suit is disposed of by ordering transfer of the suit to

the Court of learned Senior Civil Judge, Palampur, District

Kangra, H.P. before whom the parties shall appear on

.

15.03.2023, who thereafter, may assign the case to the

appropriate Court.

                                                   ( Ajay Mohan Goel)
                                                         Judge

    7th November, 2022
    (Rishi)




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