Shri Anand Bhatnagar vs Shri Liaq Ram
2022 Latest Caselaw 9101 HP

                                                       .
       IN   THE    HIGH   COURT OF HIMACHAL             PRADESH,





                             SHIMLA
                 ON THE 7th DAY OF NOVEMBER, 2022





                             BEFORE
               HON'BLE MR. JUSTICE AJAY MOHAN GOEL

                     CIVIL SUIT No. 36 OF 2021





    Between:
    1. SHRI ANAND BHATNAGAR
       S/O LATE SMT. MAHESH

       KUMARI WIFE OF LATE
       SHRI RAM BALABH, R/O

       1154    URBAN    ESTATE
       GOHANA ROAD TEHSIL AND
       DISTRICT JIND HARYANA.
    2. SMT. SUREKHA WIFE OF


       SHRI KESHAV BHATNAGAR
    3. SHRI ABHINAV SON OF
       SHRI KESHAV BHATNAGAR
    4. SHRI ABHISHEK SON OF




       SHRIKESHAV BHATNAGAR
    5. SMT. SHWETA BHATNAGAR





       DAUGHTER      OF    SHRI
       KESHAV BHATNAGAR
       ALL RESIDENT OF 1154
       URBAN ESTATE GOHANA





       ROAD      TEHSIL     AND
       DISTRICT JIND HARYANA.
       THE PLAINTIFF NO. 2 TO 5
       THROUGH THEIR SPECIAL
       POWER OF ATTORNEY SH.
       ANAND        BHATNAGAR,
       PLAINTIFF NO.1.

                                                      ....PLAINTIFFS.

    (BY MR.NAVNEET KUMAR BHALLA, ADVOCATE, FOR THE
    APPLICANTS/PLAINTIFFS)




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                                                     .
    AND





    1. SHRI LIAQ RAM S/O SHRI
       KUNDAN,     R/O  VILLAGE
       BHAGI, PARAGANA NALI,





       TEHSIL    AND   DISTRICT
       SOLAN, H.P.

    2. SHRI HARDEV SINGH S/O
       SMT. NIRLAP KAUR WIFE OF
       SARDAR RAJDEV SINGH,





       R/O VILLAGE & P.O. JAGJIT
       NAGAR,        SUB-TEHSIL
       KRISHANGARH,    DISTRICT
       SOLAN, H.P.

                                        .....DEFENDANT

    3. SHRI PRAVEEN KUMAR SON
       OF SMT. PRAKASH KUMARI
       WIFE OF SHRI MOHAN
       SWAROOP,     R/O   STREET


       NO.3,   HOUSE      NO.F4A,
       CHANDER NAGAR WEST,
       DELHI-51.
    4. SHRI VIPIN KUMAR SON OF




       SMT.   PRAKASH     KUMARI
       W/O       SHRI      MOHAN





       SWAROOP,     R/O   STREET
       NO.3,   HOUSE      NO.F4A,
       CHANDER NAGAR WEST,
       DELHI-51.





    5. SHRI NAVEEN KUMAR SON
       OF SMT. PRAKSAH KUMARI
       WIFE OF SHRI MOHAN
       SWAROOP, C/O SHRI SOHAN
       SWAROOP BHATNAGAR, R/O
       PURANI MANDI, FIROZABAD
       (UP).
    6. SHRI   NITIN   BHATNAGAR
       SON OF SMT. PRAKASH
       KUMARI WIFE OF SHRI
       MOHAN     SWAROOP,    C/O
       LATE    SHRI     VIRENDER
       SWAROOP        BHATNAGAR,




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                                                                    .
       ATHATA    KAYASHTWARA,





       DISTRICT BULANDSHEHAR,
       SIKANDRABAD (UP)
    7. SMT. SHIKHA D/O SMT.
       PRAKASH KUMARI WIFE OF





       SHRI MOHAN SWAROOP,
       C/O LATE SHRI VIRENDER
       SWAROOP      BHATNAGAR,
       ATHATA      KAYASTWARA,
       DISTRICT





       BULANDSHEKHAR,
       SIKANDRABAD (UP)
    8. SMT. SHIVA SMT. PRAKASH
       KUMARI WIFE OF SHRI
       MOHAN SWAROOP, R/O E3
       FCI   COLONY,
                     r   MEERUT

       ROAD, HAPUR (UP).

        PROFORMA DEFENDANTS

    (NON-APPLICANT/DEFENAT NO.1 IS EX-PARTE)



    Whether approved for reporting?1
          This Civil Suit coming on for orders this day, the Court passed the following:




                 JUDGMENT

In view of the enhancement of pecuniary jurisdiction of

the Court, vide notification dated 17.10.2022, this Civil Suit is

disposed of by ordering transfer of the suit to the Court of learned

Senior Civil Judge, Kasuali, District Solan, H.P., before whom the

parties shall appear on 16.03.2023, who thereafter, may assign the

case to the appropriate Court.

{{

(Ajay Mohan Goel) Judge November 07, 2022 (rishi)

.