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Ram Lal vs . Ncb
2022 Latest Caselaw 9079 HP

Citation : 2022 Latest Caselaw 9079 HP
Judgement Date : 4 November, 2022

Himachal Pradesh High Court

Ram Lal vs . Ncb on 4 November, 2022

Bench: Sushil Kukreja

.

Ram Lal Vs. NCB

Cr. MP(M) No.1752 of 2022

04.11.2022 Present: Mr. Yashveer Singh Rathore, Advocate, for the petitioner.

Mr. Ashwani Pathak, Sr. Advocate with Mr. Dev Raj, Advocate, for the respondent.

Learned counsel for the petitioner prays for and

is granted two weeks' time to place on record various

judgments passed in the present FIR No.41/2014 dated

20.10.2014.

List on 25.11.2022.

( Sushil Kukreja )

Judge November 04, 2022 VH

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