Hem Raj vs . State Of H.P And Others
2022 Latest Caselaw 8981 HP

Hem Raj vs. State of H.P and others

.

CWP No. 6432 of 2022

02.11.2022 Present: Mr. Kulwant Chauhan, Advocate for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. J.S. Guleria, Dy. A.G., Mr. Bhupinder Thakur, Dy. A.G and Mr. Rajat Chauhan, Law Officer for the respondent-State.

In compliance to the judgment dated 14th

September, 2022, the respondents have passed the

consideration order. In case the petitioner still has

any subsisting grievance, he is at liberty to avail the

other appropriate remedy available to him as per

law.

( Tarlok Singh Chauhan ) Judge

November 02, 2022 ( Virender Singh ) Judge

(naveen)