Bharat Sanchar Nigam Ltd. vs . Naginder Singh" ~\
2022 Latest Caselaw 8941 HP

01.11.2022

Bharat Sanchar Nigam Ltd. vs. Naginder singh" ~\

RSA No. rece Present: Mr.Harmohan Thakur, Advocate, vies Mr.Navtesh

Verma, for the appellants. A ws ~ Se Mr.Hem Chand sharmay > Advoca the respondent. 2

aS -

Decretal amount's nds \jentkited by the applicants-

CMP No.13552 of 2022:

appellants in the Registry® of sthis Court. Appeal | ps Been ated on 18.11.2021 for hearing on the basis of mts question of law framed on that day.

". on considering entire facts and_ circumstances, execution, oh opt of impugned judgment and decree dated 04°05 05: 2019, passed by the District Judge, Shimla, Himachal Pradesh, in Civil Appeal No.10-S/13 of 2019, tiled as Bharat achar Nigam Limited & another vs. Naginder Singh, shall : main stayed during pendency of appeal, subject to alteration/modification/vacation on motion.

Application stands disposed of.

CMP No.4782 of 2022

Original counsel for the appellant Mr.Naviesh Verma, Advocate, is not available. Therefore, for request made on his behalf, matter is adjourned.

List for consideration after two weeks. (Vivek Singh Thakur) Judge

November 1, 2022 (Purohit)

cis