Citation : 2022 Latest Caselaw 3894 HP
Judgement Date : 27 May, 2022
Smt. Vijay Laxmi vs. State of H.P. and others
.
CWP No. 1925 of 2020
26.05.2022 Present: Mr. M.A. Safee, Advocate for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General for respondents No. 1, 2 and 6.
Mr. Dalip K. Sharma, Advocate for respondent No.
Mr. Ashir Kaith, Advocate vice Mr. Hamender Singh Chandel, Advocate for respondent No. 5.
Mr. Yogesh Chandel, Advocate for the applicants/
proposed petitioners in CMP Nos. 8045 and 8047 of 2021.
Arguments heard. Judgment reserved.
(Ajay Mohan Goel) Judge
May 26, 2022 (narender)
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