Citation : 2022 Latest Caselaw 3892 HP
Judgement Date : 27 May, 2022
Suresh Kumar & Anr. vs. State of H.P. & Ors.
CWP No.1928 of 2022.
.
27.05.2022 Present:- Mr. Adarsh K. Vashista, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General,
for respondents No. 1 to 3-State.
Mr. Amit Singh Chandel, Advocate, for respondent No.4.
Learned counsel for the petitioners states that the case
of the petitioners is squarely covered by the judgment rendered
by the Hon'ble Full Bench of this Court in CWP No.2711 of 2017
titled Baldev versus State of H.P. and others, along with
connected matter, decided on 22.02.2022.
Confronted with this, learned Senior Additional Advocate
General prays for a week's time to obtain instructions. List on
03.06.2022.
(Tarlok Singh Chauhan) Judge
(Jyotsna Rewal Dua) Judge 27th May, 2022.
(krt)
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