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The Renukaji Dam Project & Anr. vs . Ashok Kumar Negi
2022 Latest Caselaw 3880 HP

Citation : 2022 Latest Caselaw 3880 HP
Judgement Date : 27 May, 2022

Himachal Pradesh High Court
The Renukaji Dam Project & Anr. vs . Ashok Kumar Negi on 27 May, 2022
Bench: Tarlok Singh Chauhan

The Renukaji Dam Project & anr. Vs. Ashok Kumar Negi

RFA No. 28 of 2019

27.5.2022 Present: Mr. Shyam Chauhan, Advocate, vice counsel

.

for the appellants.

Mr. Vaibhav Kanwar, Advocate, for respondent No. 1.

Mr. Vinod Thakur, Additional Advocate General for respondent­State.

CMP No. 6314 of 2022

r Learned counsel for respondent No. 1 has

filed this application for taking up the instant appeal

alongwith connected matters for final hearing being

covered by judgment dated 9.12.2019, passed by this

Court in RFA No. 171 of 2016, titled as "LAC,HPPCL &

anr. versus Kamal Dev & others" alongwith connected

matters. The application is allowed and disposed of.

RFA No. 28 of 2019

List alongwith RFAs No. 161 of 2019, 162 of

2019 and 163 of 2019 on 3.6.2022 for hearing.

(Tarlok Singh Chauhan) Judge May 27, 2022 (Kalpana)

 
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