Haripal vs . Nazira Begum And Others.
2022 Latest Caselaw 3807 HP

Haripal vs. Nazira Begum and others.

RSA No.56 of 2012.

.

25.05.2022. Present: Mr. Bimal Gupta, Senior Advocate with Mr. Gurinder

Singh Parmar, Advocate, for the appellant.

Mr. Ajeet Pal Singh Jaswal, Advocate, vice Mr.

Janesh Gupta, Advocate, for the respondents.

The instant appeal has been listed under the

caption 'Speaking to the Minutes" because of the fact that

the name of respondent No.2 has not been reflected in the

memo of parties in the judgment dated 13.05.2022.

Accordingly, the same is ordered to be corrected and the

name of respondent No.2 be reflected in the memo of parties

in the judgment dated 13.05.2022.

(Tarlok Singh Chauhan) Judge

25th May, 2022.

(krt)