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State Of Himachal Pradesh vs Unknown
2022 Latest Caselaw 3782 HP

Citation : 2022 Latest Caselaw 3782 HP
Judgement Date : 25 May, 2022

Himachal Pradesh High Court
State Of Himachal Pradesh vs Unknown on 25 May, 2022
Bench: Sabina, Acting Justice, Satyen Vaidya

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA ON THE 25th DAY OF MAY, 2022

.

BEFORE HON'BLE MS. JUSTICE SABINA ACTING CHIEF JUSTICE

& HON'BLE MR. JUSTICE SATYEN VAIDYA LETTERS PATENT APPEAL Nos. 190 of 2021 a/w LPA Nos. 191,

192, 193, 194, 195, 196, 197, 198 of 2021 & LPA Nos. 10, 11, 12, 15, 22, 23, 24, 25 & 54 of 2022 LPA No. 190 of 2021 Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH

ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

SUMAN BHATIA, D/O SH. MADAN LAL BHARIA, R/O HOUSE NO. 1537/5, WARD NO. 5, MANDIR ROAD, KANGRA, PO TEHSIL AND DISTT. KANGRA, H.P.

....RESPONDENT

(SH. RAJNISH K. LAL, ADVOCATE).

.

LPA No. 191 of 2021

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY

SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3.

HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR,

DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

AKSHAY KUMAR, S/O SH. ASHOK KUMAR VILLAGE CHHOTI HALDER, NEAR GUPTGNGA, PO, TEHSIL & DISTT. KANGRA, H.P.

....RESPONDENT

(SH. RAJNISH K. LAL, ADVOCATE).

LPA No. 192 of 2021

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF

SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

.

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

DIVESH KUMAR S/O SH. RAVI KUMAR, RESIDENT OF VILLAGE BAGGI TUNGAL PO SEHLI, TEHSIL KOTLI, DISTT. MANDI, H.P.

....RESPONDENT

(NONE). r LPA No. 193 of 2021

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF

SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

RAM DYAL S/O SH. CHAMARU RAM R/O VILLAGE MANDHOTA, PO BHARARU TEHSIL JOGINDER NAGAR, DISTT. MANDI H.P.

....RESPONDENT

(NONE).

.

LPA No. 194 of 2021

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY

SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3.

HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR,

DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

KAMAL KISHORE S/O SH. INDER PAL R/O HOUSE NO. 192/10, THENEHRA MUHALLA, PO MANDI TEHSIL SADAR

DISTT. MANDI, H.P.

....RESPONDENT

(NONE).

LPA No. 195 of 2021

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF

SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

.

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

AJAY KUMAR S/O SH. PRAKASH CHAND R/O RAM NAGAR, PO AND TEHSIL DHARAMSHALA NEAR EKJOT COLONY DISTT. KANGRA, H.P.

....RESPONDENT

(NONE).

LPA No. 196 of 2021 Between:-

r to

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH

ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

AJAY KUMAR, S/O SH. KISHAN DASS R/O KRISHAN NIWAS, HARIKUNJ COLONY, LOWER KHALINI, THE SHIMLA, H.P.

....RESPONDENT

(NONE).

LPA No. 197 of 2021 Between:-

.

1. STATE OF HIMACHAL PRADESH

THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH

THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH

ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

r ....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

BHIMENDER KUMAR, S/O SH. KARAN DASS, R/O VILL. BEHLI, PO BAGSHAR, TEHSIL

KARSOG, DISTT. MANDI, H.P.

....RESPONDENT

(SH. RAJNISH K. LAL, ADVOCATE).

LPA No. 198 of 2021

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY

SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

.

RANJANA KUMARI D/O SH.KARAM CHAND, R/O VILL. TAKIPUR PO DHAMER, TEHSIL AND DISTT. KANGRA, H.P.

....RESPONDENT

(NONE).

LPA No. 10 of 2022 Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

DAULAT RAM, S/O SH. HUKAM RAM, R/O HOUSE NO. 206, WARD NO.11, PO DHALPUR, SHASHTRI NAGAR DISTT. KULLU, H.P.

....RESPONDENT

(SH. RAJNISH K. LAL, ADVOCATE).

LPA No. 11 of 2022

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

BHASKAR GAUTAM S/O SH. AJAY KRISHAN, R/O VPO BOROR, TEHSIL AND DISTT. CHAMBA, H.P.

....RESPONDENT

(NONE).

LPA No. 12 of 2022

Between:-

1. STATE OF HIMACHAL PRADESH

THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

SANDEEP KUMAR, S/O SH. KRISHAN CHAND,

.

R/O VILLAGE CHIPANI PO CHOWAD, TEHSIL

ANNI, DISTT. KULLU, H.P.

....RESPONDENT

(NONE).

LPA No. 15 of 2022 Between:-

1. STATE OF HIMACHAL PRADESH

THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH

THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR,

DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

PANKAJ THAKUR, S/O SH. PREM SINGH R/O VILL. LOWER BERI, PO KOTHUWAN TEHSIL SANDHOLE, DISTT. MANDI, H.P.

....RESPONDENT

(SH. RAJNISH K. LAL, ADVOCATE).

LPA No. 22 of 2022 Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

KANGRA, H.P.

r to PARDEEP KUMAR, S/O SH. PARMODH SINGH R/O VPO RAPPER, TEHSIL NURPUR, DISTT.

....RESPONDENT

(SH. RAJNISH K. LAL, ADVOCATE).

LPA No. 23 of 2022

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY

SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

CHANDER BHAN, S/O SH. ISHWAR DAS,

R/O VILL. KANALPAT, PO KASBA PUNNER, TEHSIL PALAMPUR, DISTT. KANGRA, H.P.

....RESPONDENT

.

(SH. RAJNISH K. LAL, ADVOCATE).

LPA No. 24 of 2022

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH

ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

RAVINDRA KUMAR S/O SH. VIKRAM SINGH RESIDENT OF VILLAGE TAPEHAR, PO

RAJHOON, TEHSIL DEHRA, DISTT KANGRA, H.P.

....RESPONDENT

(SH. RAJNISH K. LAL, ADVOCATE).

LPA No. 25 of 2022 Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY,

PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH

.

ITS SECRETARY, HAMIRPUR,

DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

BABITA SHARMA, D/O SH. JEEVAN SHARMA R/O SETNO. 16, TYPE-III, LONGWOOD,

SHIMLA, H.P.

....RESPONDENT

(SH. RAJNISH K. LAL, ADVOCATE).

LPA No. 54 of 2022

Between:-

1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY

SHIMLA-2.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY,

PERSONNEL, SHIMLA-2.

3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.

....APPELLANTS

(SH. SANJEEV KUMAR MOTTA, ADVOCATE)

AND

JITENDER SHARMA, S/O SH. SHANKAR LAL, VILLAGE TIKKARI, PO DEV NAGAR, TEHSIL & DISTT. SHIMLA, H.P.

....RESPONDENT

(NONE).

----------------------------------------------------------------------------------------------

.

These appeals coming on for orders this day,

Hon'ble Ms. Justice Sabina passed the following:

JUDGMENT

Learned counsel for the parties have submitted that

these appeals are covered by a decision of a Coordinate Bench

of this Court in CWP No. 3894 of 2021, titled as Reena

Kumari vs. State of H.P. & others alongwith connected

matters, decided on 31.12.2021.

2. All the appeals are disposed of in terms of the

decision of this Court in CWP No. 3894 of 2021, titled as Reena

Kumari vs. State of H.P. & others alongwith connected matters,

decided on 31.12.2021.

3. Pending applications, if any, are also stand disposed

of.

(Sabina) Acting Chief Justice

(Satyen Vaidya) 25th May, 2022 Judge (kck)

 
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