Citation : 2022 Latest Caselaw 3770 HP
Judgement Date : 25 May, 2022
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA ON THE 25th DAY OF MAY, 2022
.
BEFORE HON'BLE MS. JUSTICE SABINA ACTING CHIEF JUSTICE
& HON'BLE MR. JUSTICE SATYEN VAIDYA LETTERS PATENT APPEAL Nos. 190 of 2021 a/w LPA Nos. 191,
192, 193, 194, 195, 196, 197, 198 of 2021 & LPA Nos. 10, 11, 12, 15, 22, 23, 24, 25 & 54 of 2022 LPA No. 190 of 2021 Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
SUMAN BHATIA, D/O SH. MADAN LAL BHARIA, R/O HOUSE NO. 1537/5, WARD NO. 5, MANDIR ROAD, KANGRA, PO TEHSIL AND DISTT. KANGRA, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
.
LPA No. 191 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3.
HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
AKSHAY KUMAR, S/O SH. ASHOK KUMAR VILLAGE CHHOTI HALDER, NEAR GUPTGNGA, PO, TEHSIL & DISTT. KANGRA, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 192 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
.
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
DIVESH KUMAR S/O SH. RAVI KUMAR, RESIDENT OF VILLAGE BAGGI TUNGAL PO SEHLI, TEHSIL KOTLI, DISTT. MANDI, H.P.
....RESPONDENT
(NONE). r LPA No. 193 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
RAM DYAL S/O SH. CHAMARU RAM R/O VILLAGE MANDHOTA, PO BHARARU TEHSIL JOGINDER NAGAR, DISTT. MANDI H.P.
....RESPONDENT
(NONE).
.
LPA No. 194 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3.
HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
KAMAL KISHORE S/O SH. INDER PAL R/O HOUSE NO. 192/10, THENEHRA MUHALLA, PO MANDI TEHSIL SADAR
DISTT. MANDI, H.P.
....RESPONDENT
(NONE).
LPA No. 195 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF
SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
.
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
AJAY KUMAR S/O SH. PRAKASH CHAND R/O RAM NAGAR, PO AND TEHSIL DHARAMSHALA NEAR EKJOT COLONY DISTT. KANGRA, H.P.
....RESPONDENT
(NONE).
LPA No. 196 of 2021 Between:-
r to
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
AJAY KUMAR, S/O SH. KISHAN DASS R/O KRISHAN NIWAS, HARIKUNJ COLONY, LOWER KHALINI, THE SHIMLA, H.P.
....RESPONDENT
(NONE).
LPA No. 197 of 2021 Between:-
.
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
r ....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
BHIMENDER KUMAR, S/O SH. KARAN DASS, R/O VILL. BEHLI, PO BAGSHAR, TEHSIL
KARSOG, DISTT. MANDI, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 198 of 2021
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
.
RANJANA KUMARI D/O SH.KARAM CHAND, R/O VILL. TAKIPUR PO DHAMER, TEHSIL AND DISTT. KANGRA, H.P.
....RESPONDENT
(NONE).
LPA No. 10 of 2022 Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
DAULAT RAM, S/O SH. HUKAM RAM, R/O HOUSE NO. 206, WARD NO.11, PO DHALPUR, SHASHTRI NAGAR DISTT. KULLU, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 11 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
BHASKAR GAUTAM S/O SH. AJAY KRISHAN, R/O VPO BOROR, TEHSIL AND DISTT. CHAMBA, H.P.
....RESPONDENT
(NONE).
LPA No. 12 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
SANDEEP KUMAR, S/O SH. KRISHAN CHAND,
.
R/O VILLAGE CHIPANI PO CHOWAD, TEHSIL
ANNI, DISTT. KULLU, H.P.
....RESPONDENT
(NONE).
LPA No. 15 of 2022 Between:-
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH
THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
PANKAJ THAKUR, S/O SH. PREM SINGH R/O VILL. LOWER BERI, PO KOTHUWAN TEHSIL SANDHOLE, DISTT. MANDI, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 22 of 2022 Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
KANGRA, H.P.
r to PARDEEP KUMAR, S/O SH. PARMODH SINGH R/O VPO RAPPER, TEHSIL NURPUR, DISTT.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 23 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
CHANDER BHAN, S/O SH. ISHWAR DAS,
R/O VILL. KANALPAT, PO KASBA PUNNER, TEHSIL PALAMPUR, DISTT. KANGRA, H.P.
....RESPONDENT
.
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 24 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH
ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
RAVINDRA KUMAR S/O SH. VIKRAM SINGH RESIDENT OF VILLAGE TAPEHAR, PO
RAJHOON, TEHSIL DEHRA, DISTT KANGRA, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 25 of 2022 Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH
.
ITS SECRETARY, HAMIRPUR,
DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
BABITA SHARMA, D/O SH. JEEVAN SHARMA R/O SETNO. 16, TYPE-III, LONGWOOD,
SHIMLA, H.P.
....RESPONDENT
(SH. RAJNISH K. LAL, ADVOCATE).
LPA No. 54 of 2022
Between:-
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF SECRETARY
SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY,
PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTRICT HAMIRPUR-177001.
....APPELLANTS
(SH. SANJEEV KUMAR MOTTA, ADVOCATE)
AND
JITENDER SHARMA, S/O SH. SHANKAR LAL, VILLAGE TIKKARI, PO DEV NAGAR, TEHSIL & DISTT. SHIMLA, H.P.
....RESPONDENT
(NONE).
----------------------------------------------------------------------------------------------
.
These appeals coming on for orders this day,
Hon'ble Ms. Justice Sabina passed the following:
JUDGMENT
Learned counsel for the parties have submitted that
these appeals are covered by a decision of a Coordinate Bench
of this Court in CWP No. 3894 of 2021, titled as Reena
Kumari vs. State of H.P. & others alongwith connected
matters, decided on 31.12.2021.
2. All the appeals are disposed of in terms of the
decision of this Court in CWP No. 3894 of 2021, titled as Reena
Kumari vs. State of H.P. & others alongwith connected matters,
decided on 31.12.2021.
3. Pending applications, if any, are also stand disposed
of.
(Sabina) Acting Chief Justice
(Satyen Vaidya) 25th May, 2022 Judge (kck)
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