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Unknown vs Manju Devi V. State
2022 Latest Caselaw 3648 HP

Citation : 2022 Latest Caselaw 3648 HP
Judgement Date : 20 May, 2022

Himachal Pradesh High Court
Unknown vs Manju Devi V. State on 20 May, 2022
Bench: Sandeep Sharma

Manju Devi v. State Execution Petition No. 405 of 2021

.

20.5.2022 Present Ms. Ruchika Khachi, Advocate, for the petitioner.

Mr. Sudhir Bhatnagar, Additional Advocate General, for the

respondent-State.

Since review petition having been filed by respondent State

seeking review of the judgment sought to be implemented is pending, list

after four weeks.

(Sandeep Sharma) Judge May 20, 2022 (vikrant)

 
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