Mohan Lal vs Dr. Sandeep Bhatnagar
2022 Latest Caselaw 3632 HP

                IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                         ON THE 20th DAY OF MAY, 2022
                                    BEFORE
                       HON'BLE MR. JUSTICE SATYEN VAIDYA
                  CONTEMPT PETITION (TRIBUNAL) No. 915 of 2020
    Between:-




                                                              .
    MOHAN LAL S/O SH. SADH RAM,





    R/O VILLAGE RAGTU, P.O. KIARA,
    TEHSIL THEOG, DISTRICT SHIMLA, H.P.
                                                   ....PETITIONER





            (SH. BHIM RAJ SHARMA, ADVOCATE)

                              AND

    1.      DR. SANDEEP BHATNAGAR, MANAGING
            DIRECTOR, HRTC SHIMLA-1.





    2.      VINOD KUMAR, REGIONAL MANAGER
            HRTC ROHRU, DISTRICT SHIMLA, H.P.

                                             ....RESPONDENT

            (MS. SHUBH MAHAJAN, ADVOCATE.)

            This petition coming on for orders this day, the Court

    passed the following:


                        ORDER

Learned counsel for the petitioner has submitted that

the judgment passed by this Court has been duly complied with.

Consequently, no further orders are required to be passed and the

petition is disposed of accordingly. Notice discharged.

                                             (Satyen Vaidya)
    20th   May, 2022                             Judge
           (kck)