Laxman Patel vs . State Of Himachal Pradesh
2022 Latest Caselaw 3546 HP

Citation : 2022 Latest Caselaw 3546 HP
Judgement Date : 18 May, 2022

Himachal Pradesh High Court

Laxman Patel vs . State Of Himachal Pradesh on 18 May, 2022

Bench: Sabina, Satyen Vaidya

Laxman Patel vs. State of Himachal Pradesh

Cr. Appeal No.304 of 2018

18.05.2022 Present: Ms. Sheetal Vyas, Advocate, for the appellant.

Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.

Arguments heard. Judgment reserved.



                                                             ( Sabina )


                                                               Judge






                                                         ( Satyen Vaidya )
                May 18, 2022                                 Judge
                      (Yashwant)

Download the LatestLaws.com Mobile App