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Prem Nath Mehra vs . Umi Seth @ Urmilla ...
2022 Latest Caselaw 3537 HP

Citation : 2022 Latest Caselaw 3537 HP
Judgement Date : 18 May, 2022

Himachal Pradesh High Court
Prem Nath Mehra vs . Umi Seth @ Urmilla ... on 18 May, 2022
Bench: Vivek Singh Thakur

Prem Nath Mehra vs. Umi Seth @ Urmilla Seth(deceased) through LRs

.

CMPMO No. 240 of 2020

18.05.2022 Present: Mr. B.C. Negi, Sr. Advocate with Mr. Y.P. Sood,

Advocate for the petitioner.

Mr. Neeraj Gupta, Sr.Advocate with Mr. Ajeet Pal Singh Jaswal, Advocate for respondents No.1(a), 1(d) and 2.

None for respondents No. 1(b) and 1(c).

Respondent No.3 stands deleted before trial Court.

CMPMO No. 240 of 2020 & CMP No. 16308 of 2021

Arguments heard. Judgment reserved.



             May 18, 2022                               (Vivek Singh Thakur)
             (ms)                                              Judge








 

 
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