Rajesh Chopra vs . Rahul Kalsi And Another.
2022 Latest Caselaw 3403 HP

Rajesh Chopra vs. Rahul Kalsi and another.

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C.S No. 93 of 2021

13.05.2022 Present: Mr. Manoj Rana, Advocate, vice Mr. Navneet Kumar Bhalla, Advocate, for the plaintiff.

Mr. Neeraj Gupta, Senior Advocate with Mr. Ajeet Jaswal, Advocate, for defendant No.1.

Mr. Ashok Sood, Senior Advocate, with Mr. Khem Raj,

Advocate, for defendant No.2.

In the Judgment dated 5.3.2022, name of Sh. Rajesh

Chopra has been reflected as son of late Shri S.L. Sharma

instead of late Sh. S.L. Chopra. Registry is directed to carry out

necessary corrections by reflecting the name of father of Sh.

Rajesh Chopra as late Sh. S.L. Chopra.

Judgment previously uploaded on the website be

replaced with the judgment with corrected memo of parties.

(Vivek Singh Thakur)

Judge May13, 2022 (veena)