Citation : 2022 Latest Caselaw 3348 HP
Judgement Date : 12 May, 2022
New India Ass. Co. Ltd. vs. Smt. Pina Devi & Ors.
FAO (MVA) No. 362 of 2017
12.05.2022 Present: Mr. Raman Sethi, Advocate, for the appellants.
.
Mr. Neel Kamal Sharma, Advocate, for respondents No. 1 to 3.
Mr. Y. P. Sood, Advocate, for respondent No. 4.
While dictating the judgment, it is found that certain
clarifications are required from both the parties.
List the case for re-hearing on 19.05.2022 under the
caption part-heard.
(Tarlok Singh Chauhan) Judge May 12, 2022 (sanjeev)
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