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Naresh Kumar vs . Rakesh Kumar Sharma
2022 Latest Caselaw 3312 HP

Citation : 2022 Latest Caselaw 3312 HP
Judgement Date : 11 May, 2022

Himachal Pradesh High Court
Naresh Kumar vs . Rakesh Kumar Sharma on 11 May, 2022
Bench: Ajay Mohan Goel

Naresh Kumar Vs. Rakesh Kumar Sharma

Cr. Revision No. 233 of 2022

.

11.05.2022 Present: Mr. M.A. Safee, Advocate, for the petitioner.

Cr. Revision No. 233 of 2022

Issue notice to the respondent, returnable for

11th July, 2022. Steps for service be taken within one week.

List on 11th July, 2022.

Cr. MP No. 1242 of 2022

Notice in above terms. In the event of 50% of the

cheque amount being deposited by the petitioner/applicant,

which shall include the amount, if any, already deposited

before the learned Court below, the petitioner shall be at

liberty to make a mention to the Court for suspension of

sentence.

Cr. MP No. 1243 of 2022

This application is disposed of with the direction

that certified copies of the judgments in question shall be

filed by the petitioner/applicant by the next date of hearing.

(Ajay Mohan Goel) Judge May 11, 2022 (bhupender)

 
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