Sh. Ramesh Sharma vs . Sh. Raj Pal
2022 Latest Caselaw 3311 HP

Sh. Ramesh Sharma Vs. Sh. Raj Pal

Cr. Revision No. 358 of 2021

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11.05.2022 Present: Mr. Rajinder Singh Chandel, Advocate, for the

petitioner.

Mr. Bhim Raj Sharma, Advocate, for the

respondent.

As per report of the Registry, the petitioner has

not complied with order dated 07.12.2021. In this view of

the matter, this Court has no option but to vacate the

interim protection which was granted to the petitioner.

Ordered accordingly. In other words, the respondent shall

be at liberty to have the sentence imposed upon the

petitioner executed and the pendency of this petition shall

not come in the way of learned Court below in implementing

the judgment.

(Ajay Mohan Goel) Judge May 11, 2022 (bhupender)