Citation : 2022 Latest Caselaw 3280 HP
Judgement Date : 11 May, 2022
Sita Ram Vs. The Principal Secretary (Power)
RFA No. 51/2017 a/w RFA Nos.
.
140, 141, 148,151/2016 CO No. 2/2020,
RFA Nos 152/2016, 153/2016, 154/2016, CO No. 3 of 2020, RFA Nos 155/2016, 156/2016, CO No. 5/2020,
RFA No. 159/2016, CO No.6/2020, RFA Nos 160,161 and 162 of 2016, CO No. 7/2020, RFA No. 163/2016 CO No. 8/2020, RFA No. 164/2016, RFA Nos 235 and 420/2019
11.5.2022 Present:
r to Mr. Rupinder Singh Thakur Advocate for the appellant(s) in RFA Nos 51 of 2017, 235 and 420 of 2019 and for the respective respondents in RFA Nos 140, 141,148, 151,
154,155, 156, 158,159 to 163 of 2016.
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondentsState.
Mr. Suneet Goel, Advocate, for respondents No. 2 and 4 in RFA No. 51 of 2017 and for
the appellants in RFA Nos 140, 141, 148 and 151 to 164 of 2016.
CMP No. 5442 of 2022 in RFA No. 148 of
For the reasons stated in the application,
the same is allowed and the name of respondent No. 9 is
ordered to be deleted from the array of respondents,
subject to all just exceptions. The Registry is directed to
carry out necessary correction in the memo of parties.
The application stands disposed of.
RFA No. 51/2017 a/w RFA Nos. 140, 141, 148,151/2016 CO No. 2/2020, RFA Nos 152/2016, 153/2016, 154/2016, CO No. 3 of 2020, RFA Nos 155/2016, 156/2016, CO No. 5/2020, RFA No. 159/2016, CO
No.6/2020, RFA Nos 160,161 and 162 of 2016, CO No. 7/2020, RFA No. 163/2016 CO No. 8/2020, RFA No. 164/2016, RFA
.
Nos 235 and 420/2019
Learned counsel for the claimant(s) states
that the issue involved in all the appeals is squarely
covered by the judgment rendered by this Court in RFA
No. 3 of 2022, titled as, "Karma Dutt (deceased) versus
Principal Secretary (Power) and others" decided on
5.1.2022.
Confronted with this, learned counsel for the
beneficiary of the acquisition prays for and is granted
four weeks' time to go through the said judgment. List
for consideration on 15.6.2022.
(Tarlok Singh Chauhan) Judge
May 11, 2022 (Kalpana)
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